Jalgaon District Central Co-operative Bank v. UOI

134 Taxmann 1Supreme Court of India2004#6354 most cited
18

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2026.

Sections most often in play

Section 142(1)Section 80P(2)(a)(i)Section 80P(2)(d)Section 80P(4)Section 139(1)Section 143(2)Section 144Section 144B

Judgments citing Jalgaon District Central Co-operative Bank v. UOI

KAI FAKIRA JAIRAM PATIL SAHAKARI PATSANSTHA MARYADIT SHAHADA,NANDURBAR vs. ITO, WARD-1, DHULE, DHULE

In the result, the appeal filed by the assessee is allowed

ITA 3110/PUN/2025[2016-17]Status: DisposedITAT Pune17 Apr 2026AY 2016-17
For Appellant: Shri Manoj Parmar
Section 139(1)Section 147Section 148Section 148ASection 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.3110/PUN/2025 िनधा"रण वष" / Assessment Year : 2016-17 Kai Fakira Jairam Patil Vs. ITO, Ward-1, Dhule. Sahakari Patsanstha Maryadit Shahada, Plot No.5A, Vrindavan Nagar, Besides Swami Samaratha Kendra Shahada, Tal. Shahada, Dist. Nandurbar- 425409. PAN : AAAAK5870D Appellant Respondent Assessee by : Shri Manoj Parmar Revenue by Smt. Sonal L. Sonkavde : Date of hearing : 03.02.2026 Date of pronouncement : 17.04.2026 आदेश / ORDER PER VINAY BHAMORE, JM: This…

RAJURA NAGARI SAHAKARI PAT SANSTHA MARYADIT,CHANDRAPUR vs. OFFICE OF THE INCOME TAX OFFICER WARD 5, CHANDRAPUR

ITA 483/NAG/2024[2016-17]Status: DisposedITAT Nagpur25 Feb 2025AY 2016-17

Bench: Shri V. Durga Rao

For Appellant: Shri Abhay AgrawalFor Respondent: Shri Abhay Y. Marathe
Section 250Section 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.483/Nag./2024 (Assessment Year : 2016–17) Rajura Nagari Sahakari Pat Sanstha Maryadit, Near Old Bus Stand ……………. Appellant Rajura, Chandrapur 442 905 PAN – AAAAR5884N v/s Income Tax Officer ……………. Respondent Ward–5, Chandrapur Assessee by : Shri Abhay Agrawal Revenue by : Shri Abhay Y. Marathe Date of Hearing – 04/02/2025 Date of Order – 25/02/2025 O R D E R This appeal by the assessee is emanating from the impugned order dated 02/05/2023, passed by the learned Commissioner of Income Tax (Ap…

YUVASHAKTI NAGARI SAHKARI PATH SANSTHA MARYADIT RENDAL,KOLHAPUR vs. INCOME TAX OFFICER, WARD-2, ICHALKARANJI, ICHALKARANJI

In the result, the appeal is partly allowed

ITA 476/PUN/2023[2017-18]Status: DisposedITAT Pune08 Jun 2023AY 2017-18

Bench: Shri R.S. Syal

Section 2(19)Section 250Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL SMC BENCH, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT आयकर अपील सं. /ITA No.476/PUN/2023 "नधा"रण वष" / Assessment Year : 2017-18 Yuvashakti Nagari Sahkari Vs. ITO, Ward-2, Path Sanstha Maryadit Rendal, Ichalkaranji At Post Rendal, Tal. Hathkangale, Dist. Kolhapur – 416 115 Maharashtra PAN : AAAAY0799H Appellant Respondent Assessee by Shri Pramod S. Shingte Revenue by Shri Gurmel Singh Date of hearing 08-06-2023 Date of pronouncement 08-06-2023 आदेश / ORDER PER R.S. SYAL, VP: This appeal by the assessee arises out of the order dated 21-02-2023 passed by the CIT(A) in Nat…

VYAPARI SAHAKARI BANK MARYADIT,SOLAPUR vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 521/PUN/2020[2013-14]Status: DisposedITAT Pune18 Jul 2022AY 2013-14

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SAMARTH SAHAKARI BANK LTD,SOLAPUR vs. ASST . COMMISSIONER OF INCOME TAX , CIRCLE -2 , SOLAPUR, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 519/PUN/2020[2011-2012]Status: DisposedITAT Pune18 Jul 2022AY 2011-2012

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SOLAPUR JANATA SAHAKARI BANK LTD.,,PUNE vs. INCOME-TAX OFFICER WARD - 2(4), SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 25/PUN/2021[2012-13]Status: DisposedITAT Pune18 Jul 2022AY 2012-13

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SOLAPUR JANATA SAHAKARI BANK LTD,PUNE vs. ACIT., CIR-2, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 24/PUN/2021[2011-12]Status: DisposedITAT Pune18 Jul 2022AY 2011-12

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

VYAPARI SAHAKARI BANK MARYADIT,SOLAPUR vs. INCOME-TAX OFFICER, WARD 2(4), SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 520/PUN/2020[2012-13]Status: DisposedITAT Pune18 Jul 2022AY 2012-13

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SAMARTH SAHAKARI BANK LTD ,SOLAPUR vs. ASST . COMMISSIONER OF INCOME TAX , CIRCLE - 2 , SOLAPUR, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 518/PUN/2020[2010-2011]Status: DisposedITAT Pune18 Jul 2022AY 2010-2011

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SOLAPUR SIDDESHWAR SAHAKARI BANK LTD ,SOLAPUR vs. ASST . COMMISSIONER OF INCOME TAX , CIRCLE -1 , SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 517/PUN/2020[2013-2014]Status: DisposedITAT Pune18 Jul 2022AY 2013-2014

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SOLAPUR SIDDESHWAR SAHAKARI BANK ,SOLAPUR vs. ASST . COMMISSIONER OF INCOME TAX , CIRCLE -2, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 516/PUN/2020[2011-2012]Status: DisposedITAT Pune18 Jul 2022AY 2011-2012

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

SOLAPUR JANATA SAHAKARI BANK LTD,,SOLAPUR vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2,, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 1770/PUN/2018[2010-11]Status: DisposedITAT Pune18 Jul 2022AY 2010-11

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

MANDHESHWARI URBAN DEVELOPMENT CO-OP BANK LTD,,SOLAPUR vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1,, SOLAPUR

In the result, the appeal filed by the assessee in ITA

ITA 1153/PUN/2018[2013-14]Status: DisposedITAT Pune18 Jul 2022AY 2013-14

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Ravisl.

For Appellant: Shri Pramod Shingte
Section 148Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. No. Respondent Year 1 1153/PUN/2018 Mandheshwari Urban ACIT, Circle-1, 2013-14 Development Co-op. Solapur. Bank Ltd., 1st Floor, Market Committee Complex, Near Bus Stand, A/p Madha, Distt.- Solapur- 413209 PAN : AAABM0276E 2 1770/PUN/2018 Solapur Janata Sahakari ACIT, Circle-2, 2010-11 Bank Ltd., Solapur. Gaganbharari, Shivsmarak, Gold Finch Peth, Solapur- 413007. PAN : AAAAS3627C 3-4 516/PUN/2020 Solapur Siddeshwar AC…

BHAGYASHRI NAGRI SAHAKARI PAT SANSTHA MARYADIT ,CHANDRAPUR vs. PR. COMMISSIONER OF INCOME TAX -3, NAGPUR

In the result, appeal of the assessee in ITA No

ITA 112/NAG/2019[2014-15]Status: DisposedITAT Nagpur01 Apr 2022AY 2014-15

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita No.122/Nag/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/S. Bhagyashri Nagri Sahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, Pan : Aaalb0066F .......अपीलाथ" / Appellant बनाम / V/S. The Pr. Commissioner Of Income Tax-3, Nagpur. ……""यथ" / Respondent आयकर अपील सं. / Ita No. 112/Nag/2019 "नधा"रण वष" / Assessment Year : 2014-15 M/S. Bhagyashri Nagrisahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, Pan : Aaalb0066F .......अपीलाथ" / Appellant बनाम / V/S. The Pr. Commissioner Of Income Tax-3, Nagpur. ……""यथ" / Respondent

For Appellant: Shri K.P Dewani, ARFor Respondent: Shri Pradeep Headoo, DR
Section 143(2)Section 143(3)Section 263Section 36Section 80PSection 80P(2)(a)

…आयकर अपील"य अ"धकरण "यायपीठ,नागपुर म" । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (Through Virtual Hearing at Raipur) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.122/NAG/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/s. Bhagyashri Nagri Sahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, PAN : AAALB0066F .......अपीलाथ" / Appellant बनाम / V/s. The Pr. Commissioner of Income Tax-3, Nagpur. ……""यथ" / Respondent आयकर अपील सं. / ITA No. 112/NAG/2019 "नधा"रण वष" / Assessment Year : 2014-15 M/s. Bhagyashri NagriSahakari Pt. Sanstha Ma…

M/S BHAGYASHRI NAGRI SAH. PAT SANSTH MARYADIT,,CHANDRAPUR vs. PR. CIT-3, NAGPUR

In the result, appeal of the assessee in ITA No

ITA 122/NAG/2018[2013-2014]Status: DisposedITAT Nagpur01 Apr 2022AY 2013-2014

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita No.122/Nag/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/S. Bhagyashri Nagri Sahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, Pan : Aaalb0066F .......अपीलाथ" / Appellant बनाम / V/S. The Pr. Commissioner Of Income Tax-3, Nagpur. ……""यथ" / Respondent आयकर अपील सं. / Ita No. 112/Nag/2019 "नधा"रण वष" / Assessment Year : 2014-15 M/S. Bhagyashri Nagrisahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, Pan : Aaalb0066F .......अपीलाथ" / Appellant बनाम / V/S. The Pr. Commissioner Of Income Tax-3, Nagpur. ……""यथ" / Respondent

For Appellant: Shri K.P Dewani, ARFor Respondent: Shri Pradeep Headoo, DR
Section 143(2)Section 143(3)Section 263Section 36Section 80PSection 80P(2)(a)

…आयकर अपील"य अ"धकरण "यायपीठ,नागपुर म" । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (Through Virtual Hearing at Raipur) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.122/NAG/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/s. Bhagyashri Nagri Sahakari Pt. Sanstha Maryadit At Nawargaon, Dist. Chandrapur, PAN : AAALB0066F .......अपीलाथ" / Appellant बनाम / V/s. The Pr. Commissioner of Income Tax-3, Nagpur. ……""यथ" / Respondent आयकर अपील सं. / ITA No. 112/NAG/2019 "नधा"रण वष" / Assessment Year : 2014-15 M/s. Bhagyashri NagriSahakari Pt. Sanstha Ma…

NIVRUTISHETH GRAMIN BIGARSHETI SAHAKARI PAT.LTD,,PUNE vs. INCOME-TAX OFFICER, WARD - 10(5),, PUNE

In the result, the appeal is allowed

ITA 1502/PUN/2018[2015-16]Status: DisposedITAT Pune15 Mar 2022AY 2015-16

Bench: Shri R.S. Syalआयकर अपील सं. / Ita No.1502/Pun/2018 "नधा"रण वष" / Assessment Year : 2015-16

Section 2(19)Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT आयकर अपील सं. / ITA No.1502/PUN/2018 "नधा"रण वष" / Assessment Year : 2015-16 Nivruttisheth Gramin Bigarsheti ITO, Sahakari Patsanstha Ltd., Vs. Ward-10(5), Shiroli, Tal. Junnar, Dist. Pune Akurdi, Pune PAN : AAJAS0749L (Appellant) (Respondent) Appellant by Ms. Deepa Khare Respondent by Shri M.G. Jasnani Date of hearing 14-03-2022 Date of pronouncement 15-03-2022 आदेश / ORDER PER R.S.SYAL, VP : This appeal by the assessee is directed against the order passed by the CIT(A)-6, Pune on 28-06-2018 in relation to the…

VAINGANGA NAGARI SAHAKARI PAT SANSTHA LTD ,BHANDARA vs. INCOME TAX OFFICER , WARD-2, BHANDARA

In the result, the appeal is allowed

ITA 49/NAG/2020[2016-17]Status: DisposedITAT Nagpur21 Jun 2021AY 2016-17

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviनिर्धारण वषा / Assessment Year : 2016-17 The Vainganga Nagari Sahakari Pat Vs. Ito – Ward 2, Sanstha Ltd., Bhandara Nirwan Bhawan, Tilak Ward, Bhandara, Maharashtra - 441904 Pan : Aabat0078K Appellant Respondent Assessee By Shri Manoj Soni Revenue By Smt. Agnes P Thomas Date Of Hearing 21-06-2021 Date Of Pronouncement 21-06-2021 आदेश / Order Per R.S.Syal, Vp : This Appeal By The Assessee Is Directed Against The Order Passed By The Cit(Appeals)-2, Nagpur On 31-01-2020 In Relation To The Assessment Year 2016-17. 2. The Only Issue Raised In This Appeal Is Against The Denial Of Deduction U/S 80P(2)(A)(I) Of The Income-Tax Act, 1961 (Hereinafter Referred To As ‘The Act’). 3. Briefly Stated, The Facts Of The Case Are That The Assessee Is A Co-Operative Society Registered Under The Maharashtra Co-

Section 2(19)Section 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR – VIRTUAL COURT BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER निर्धारण वषा / Assessment Year : 2016-17 The Vainganga Nagari Sahakari Pat Vs. ITO – Ward 2, Sanstha Ltd., Bhandara Nirwan Bhawan, Tilak Ward, Bhandara, Maharashtra - 441904 PAN : AABAT0078K Appellant Respondent Assessee by Shri Manoj Soni Revenue by Smt. Agnes P Thomas Date of hearing 21-06-2021 Date of pronouncement 21-06-2021 आदेश / ORDER PER R.S.SYAL, VP : This appeal by the assessee is directed against the order passed by the CIT(Appeals)-2, Nagpur on…

KONKAN CO-OP HOUSING SOCIETY LTD.,,MUMBAI vs. DCIT-21(2), MUMBAI

In the result, appeal of the assessee is allowed

ITA 4762/MUM/2019[2010-11]Status: DisposedITAT Mumbai21 Apr 2021AY 2010-11
Section 194ISection 2(24)Section 271(1)(c)Section 4

…IN THE INCOME TAX APPELLATE TRIBUNAL,’H’ BENCH MUMBAI BEFORE: SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI M.BALAGANESH, ACCOUNTANT MEMBER M/s. Konkan Co-operative Housing Vs. Income Tax Officer- Society Limited 21(2)(1) Konkan Nagar, K Wing Present Jurisdiction-DCIT- 1st Floor, Lt. Prakash Kotnis Marg, 21(2) Mahim (West), Mumbai-400016 Piramal Chambers, Lalbaug, Parel Mumbai-400012 PAN/GIR No.AAAAK3406F (Appellant) .. (Respondent) Assessee by Shri Rajendra Kodrekar Revenue by Ms. Bharati Singh Date of Hearing 16/03/2021 Date of Pronouncement 21/04/2021 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in…