Jai Lokenath Oil Extractions (P) Ltd. v. DCIT

83 Taxmann.com 369Income Tax Appellate Tribunal2017#18426 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

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Judgments citing Jai Lokenath Oil Extractions (P) Ltd. v. DCIT

M/S SHRIGOPAL RAMESHKUMAR SALES PVT. LTD ,NAGPUR vs. ASSISTANT COMISSIONER CENTRAL CIRCLE 1(3), NAGPUR

In the result, appeal of the assessee is allowed in terms of our aforesaid observations

ITA 163/NAG/2018[2009-10]Status: DisposedITAT Nagpur01 Apr 2022AY 2009-10

Bench: Shri Ravish Sood & Shri Jamlappa D Battullआयकर अपील सं. / Ita No. 163/Nag/2018 "नधा"रण वष" / Assessment Year : 2009-10 M/S. Shrigopal Ramesh Kumar Sales Pvt. Ltd. 1St Floor, Sarvodaya Cloth Market, Gandhibagh, Nagpur. Pan : Aabcs9226J .......अपीलाथ" / Appellant बनाम / V/S. The Assistant Commissioner Of Income Tax, Central Circle-1(3), Nagpur. ……""यथ" / Respondent Assessee By : Shri Vijay Chandak, Ca Revenue By : Shri Pradeep Headoo, Cit Dr

For Appellant: Shri Vijay Chandak, CAFor Respondent: Shri Pradeep Headoo, CIT DR
Section 132(1)Section 143(1)Section 143(3)Section 153ASection 263

…आयकर अपील"य अ"धकरण "यायपीठ, नागपुर म" । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (Through Virtual Hearing at Raipur) BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI JAMLAPPA D BATTULL, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No. 163/NAG/2018 "नधा"रण वष" / Assessment Year : 2009-10 M/s. Shrigopal Ramesh kumar Sales Pvt. Ltd. 1st Floor, Sarvodaya Cloth Market, Gandhibagh, Nagpur. PAN : AABCS9226J .......अपीलाथ" / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax, Central Circle-1(3), Nagpur. ……""यथ" / Respondent Assessee by : Shri Vijay Chandak, CA Revenue by : Shri Pradeep Headoo, CIT DR सु…

Jai Lokenath Oil Extractions (P) Ltd. v. DCIT (83 Taxmann.com 369) — Cited in 5 Judgments | BharatTax