Jagpal Singh v. Income Tax Officer

186 Taxmann 26High Court2010#19626 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2020.

Judgments citing Jagpal Singh v. Income Tax Officer

Bhagwan Swroop Pathak, Haryana vs. ITO Ward-1(3), Haryana

The appeal of the assessee is allowed

ITA 2754/DEL/2019[2010-11]Status: DisposedITAT Delhi05 Mar 2020AY 2010-11

Bench: Ms Suchitra Kamble & Shri Prashant Maharishibhagwan Swroop Pathak Vs Ito H. No. 651, 1St Floor, Section 10A, Ward-1(3) Gurgaon, Haryana Gurgaon , Haryana Pan: Aappp6478A Pin: 122006 (Appellant) (Respondent)

Section 10ASection 139(1)Section 139(4)Section 147Section 54

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I(2) + SMC’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER, AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Bhagwan Swroop Pathak Vs ITO H. No. 651, 1st Floor, Section 10A, Ward-1(3) Gurgaon, Haryana Gurgaon , Haryana PAN: AAPPP6478A PIN: 122006 (APPELLANT) (RESPONDENT) Appellant by Sh. M. R. Sahu, CA Respondent by Sh. Pradeep Singh Gautam, Sr. DR Date of Hearing 02.03.2020 Date of Pronouncement 05 .03.2020 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 23/01/2019 passed by CIT(A)-1, Gurgaon for Assessm…

Bhima Dada Kharate, Nashik vs. Assistant Commissioner of Income-Tax, Circle -1, Nashik

Appeal of the assessee is allowed

ITA 1598/PUN/2017[2011-12]Status: DisposedITAT Pune21 Jan 2019AY 2011-12

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

For Appellant: Shri Pramod ShingteFor Respondent: Shri Sudhendu Das
Section 143(3)Section 148Section 2(14)Section 54BSection 55A

…आयकर अपील"य अ"धकरण “बी” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No.1596/PUN/2017 "नधा"रण वष" / Assessment Year : 2011-12 Balu Vitthal Kharate, H. No.894/3, Gandharvawadi, Near Forest Nursery Canal, Makhmalabad, Nashik-422013 PAN : BEYPK5261C .......अपीलाथ" / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax, Circle-1, Nashik ……""यथ" / Respondent आयकर अपील सं. / ITA No.1598/PUN/2017 "नधा"रण वष" / Assessment Year : 2011-12 Bhima Dada Kharate H. No.894/3, Gandharvawadi, Nea…

Balu Vitthal Kharate, Nashik vs. Assistant Commissioner of Income-Tax, Circle - 1, Nashik

Appeal of the assessee is allowed

ITA 1596/PUN/2017[2011-12]Status: DisposedITAT Pune21 Jan 2019AY 2011-12

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

For Appellant: Shri Pramod ShingteFor Respondent: Shri Sudhendu Das
Section 143(3)Section 148Section 2(14)Section 54BSection 55A

…आयकर अपील"य अ"धकरण “बी” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No.1596/PUN/2017 "नधा"रण वष" / Assessment Year : 2011-12 Balu Vitthal Kharate, H. No.894/3, Gandharvawadi, Near Forest Nursery Canal, Makhmalabad, Nashik-422013 PAN : BEYPK5261C .......अपीलाथ" / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax, Circle-1, Nashik ……""यथ" / Respondent आयकर अपील सं. / ITA No.1598/PUN/2017 "नधा"रण वष" / Assessment Year : 2011-12 Bhima Dada Kharate H. No.894/3, Gandharvawadi, Nea…

M/S. Ashwani Kumar & Sons (HUF), Meerut vs. ITO, Meerut

In the result appeal of the assessee is dismissed

ITA 5521/DEL/2015[2012-13]Status: DisposedITAT Delhi15 Mar 2016AY 2012-13

Bench: Shri I. C. Sudhir & Shri Prashant Maharishiashwani Kumar & Sons (Huf) Ito, C/0. Vinod Kumar Goel, Vs. Ward-1(1), 282, Boundary Road, Civil Lines, Meerut Meerut Pan:Aahha7564A (Appellant) (Respondent)

For Appellant: Sh. Ashwani Kumar, SelfFor Respondent: Sh. Bharat Bhushan Garg, Sr. DR
Section 2(47)Section 2(7)Section 234ASection 53ASection 54B

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCHES, NEW DELHI (CIRCUIT BENCH AT MEERUT) BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Ashwani Kumar & Sons (HUF) ITO, C/0. Vinod Kumar Goel, Vs. Ward-1(1), 282, Boundary Road, Civil Lines, Meerut Meerut PAN:AAHHA7564A (Appellant) (Respondent) Date of hearing 18/12/2015 Date of pronouncement 15/03/2016 Assessee by: Sh. Ashwani Kumar, Self Revenue by: Sh. Bharat Bhushan Garg, Sr. DR O R D E R PER PRASHANT MAHARISHI, A. M. 1. This is an appeal preferred by the assessee against the order dated 31.08.2015 of ld CIT (A),…

Jagpal Singh v. Income Tax Officer (186 Taxmann 26) — Cited in 4 Judgments | BharatTax