ITO v. Kshitij Venture Capital Fund

10 Taxmann.com 204Reported decision2011#16445 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2017.

Judgments citing ITO v. Kshitij Venture Capital Fund

CIG REALTY FUND,MUMBAI vs. ASSST 14(1), MUMBAI

In the result, all the appeals of Revenue are dismissed and appeals of assessee are allowed

ITA 7636/MUM/2014[2010-11]Status: DisposedITAT Mumbai26 May 2017AY 2010-11

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am

Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM ITA No.4137/Mum/2014 (A.Y. 2008-09) Asst. Commissioner of Income Tax M/s CIG Reality Fund Circle 14(1) C/o, D.M. Harish & Co. 2nd Floor Earnest House, Vs. 305/309, Neelkanth, 98 Nariman Point, Mumbai-21 Marine Drive Mumbai-02 PAN No. AAATC7307E .. Appellant Respondent ITA No. 2898/Mum/2014 (A.Y. 2009-10) M/s CIG Reality Fund Asst. Commissioner of Income Tax C/o, D.M. Harish & Co. Circle 14(1) 2nd Floor Earnest House, 305/309, Neelkanth, 98 Marine Vs. Drive Mumbai-02 Nariman Point, Mumbai-21 PAN No. AAATC…

ASST CIT 14(1), MUMBAI vs. CIG REALITY FUND, MUMBAI

In the result, all the appeals of Revenue are dismissed and appeals of assessee are allowed

ITA 4137/MUM/2014[2008-09]Status: DisposedITAT Mumbai26 May 2017AY 2008-09

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am

Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM ITA No.4137/Mum/2014 (A.Y. 2008-09) Asst. Commissioner of Income Tax M/s CIG Reality Fund Circle 14(1) C/o, D.M. Harish & Co. 2nd Floor Earnest House, Vs. 305/309, Neelkanth, 98 Nariman Point, Mumbai-21 Marine Drive Mumbai-02 PAN No. AAATC7307E .. Appellant Respondent ITA No. 2898/Mum/2014 (A.Y. 2009-10) M/s CIG Reality Fund Asst. Commissioner of Income Tax C/o, D.M. Harish & Co. Circle 14(1) 2nd Floor Earnest House, 305/309, Neelkanth, 98 Marine Vs. Drive Mumbai-02 Nariman Point, Mumbai-21 PAN No. AAATC…

ASST CIT 14(1), MUMBAI vs. CIG REALITY FUND, MUMBAI

In the result, all the appeals of Revenue are dismissed and appeals of assessee are allowed

ITA 4136/MUM/2014[2007-08]Status: DisposedITAT Mumbai26 May 2017AY 2007-08

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am

Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM ITA No.4137/Mum/2014 (A.Y. 2008-09) Asst. Commissioner of Income Tax M/s CIG Reality Fund Circle 14(1) C/o, D.M. Harish & Co. 2nd Floor Earnest House, Vs. 305/309, Neelkanth, 98 Nariman Point, Mumbai-21 Marine Drive Mumbai-02 PAN No. AAATC7307E .. Appellant Respondent ITA No. 2898/Mum/2014 (A.Y. 2009-10) M/s CIG Reality Fund Asst. Commissioner of Income Tax C/o, D.M. Harish & Co. Circle 14(1) 2nd Floor Earnest House, 305/309, Neelkanth, 98 Marine Vs. Drive Mumbai-02 Nariman Point, Mumbai-21 PAN No. AAATC…

ASST CIT 14(1), MUMBAI vs. CIG REALITY FUND, MUMBAI

In the result, all the appeals of Revenue are dismissed and appeals of assessee are allowed

ITA 3259/MUM/2014[2009-10]Status: DisposedITAT Mumbai26 May 2017AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am

Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM ITA No.4137/Mum/2014 (A.Y. 2008-09) Asst. Commissioner of Income Tax M/s CIG Reality Fund Circle 14(1) C/o, D.M. Harish & Co. 2nd Floor Earnest House, Vs. 305/309, Neelkanth, 98 Nariman Point, Mumbai-21 Marine Drive Mumbai-02 PAN No. AAATC7307E .. Appellant Respondent ITA No. 2898/Mum/2014 (A.Y. 2009-10) M/s CIG Reality Fund Asst. Commissioner of Income Tax C/o, D.M. Harish & Co. Circle 14(1) 2nd Floor Earnest House, 305/309, Neelkanth, 98 Marine Vs. Drive Mumbai-02 Nariman Point, Mumbai-21 PAN No. AAATC…

CIG REALTY FUND,MUMBAI vs. ADDL CIT 14(1), MUMBAI

In the result, all the appeals of Revenue are dismissed and appeals of assessee are allowed

ITA 2898/MUM/2014[2009-10]Status: DisposedITAT Mumbai26 May 2017AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am

Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM ITA No.4137/Mum/2014 (A.Y. 2008-09) Asst. Commissioner of Income Tax M/s CIG Reality Fund Circle 14(1) C/o, D.M. Harish & Co. 2nd Floor Earnest House, Vs. 305/309, Neelkanth, 98 Nariman Point, Mumbai-21 Marine Drive Mumbai-02 PAN No. AAATC7307E .. Appellant Respondent ITA No. 2898/Mum/2014 (A.Y. 2009-10) M/s CIG Reality Fund Asst. Commissioner of Income Tax C/o, D.M. Harish & Co. Circle 14(1) 2nd Floor Earnest House, 305/309, Neelkanth, 98 Marine Vs. Drive Mumbai-02 Nariman Point, Mumbai-21 PAN No. AAATC…

ITO v. Kshitij Venture Capital Fund (10 Taxmann.com 204) — Cited in 5 Judgments | BharatTax