Income Tax Officer (Exemption) v. JN Tata Endowment for the Higher Education of Indians

ADITYA BIRLA EDUCATION TRUST,MUMBAI vs. COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI

In the result, the appeal of the assessee bearing ITA No

Bench: Shri Vikram Singh Yadav & Shri Anikesh Banerjee

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A No.4474/Mum/2025 (Assessment Year: NA) Aditya Birla Education Trust vs Commissioner of Income-tax B-4, Aditya Birla Centre, S.K. (Exemption), 601, 6th Floor, Cumballa Hill MTNL Ahire Marg, Worli, Mumbai- 400030 TE Building, Pedder Ropad, Dr. PAN: AACTA4967C Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400 026 APPELLANT RESPONDENT Assessee by : Shri Saurabh Soparkar (virtually appear), Shri Yogesh Thar, Shri Chaitanya Joshi & Ms. Sejal Nahata Responde…

PANDHI CHARITABLE TRUST ,MUMBAI vs. CIT(EXEMPTION), MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical purposes

Bench: Shri Om Prakash Kant & Shri Raj Kumar Chauhanpandhi Charitable Trust Vs. Cit (Exemption) 303, Mint Chambers, 45/47, Mint R. No. 601, 6Th Floor, Cumballa Road, Fort, Mumbai-400 001 Hill, Mtnl Te Building, Pan: Aaatp9226F Pedder Road, Dr. Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400 026

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER Pandhi Charitable Trust Vs. CIT (Exemption) 303, Mint Chambers, 45/47, Mint R. No. 601, 6th floor, Cumballa Road, Fort, Mumbai-400 001 Hill, MTNL TE Building, PAN: AAATP9226F Pedder Road, Dr. Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400 026 (Appellant) (Respondent) Assessee Represented by : Ms. Rutuja Pawar & Ms. Sneha More, Ld. AR Department Represented by : Shri R. A. Dhyani (CIT- DR) Date of conclusion of Hearing : 11.06.2025 Date of Pronouncement : 10…

SMT ASARBHAI NIHCHALDAS DADLANEY TURST,MUMBAI vs. CIT (EXEMPTION), MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical purpose

Bench: Shri. Om Prakash Kant, Am & Ms. Kavitha Rajagopal, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI. OM PRAKASH KANT, AM AND MS. KAVITHA RAJAGOPAL, JM ITA No. 1871 & 1872/Mum/2025 (Assessment Year: N.A.) Smt. Asarbai Nihchaldas Dadlaney CIT (Exemptions), Mumbai Room No. 601, 6th Floor, Cumballa Trust 502, Nestor Court, Vinayak Society Hills, MTNL TE Building, Pedder Compound, Old Police Lane, Off S. V. Vs. Road, Dr. Gopala Deshmukh Marg, Road, Vile Parle West, Mumbai – Mumbai – 400026. 400067. PAN/GIR No. AAKTS6075P (Appellant) : (Respondent) Assessee by : Ms. Kinjal Bhuta Respondent by : Dr. K. R. Subhash (CIT DR) Date of Hearing : 05.05.2025 D…

SMT ASARBAI NIHCHALDAS DADLANEY TURST,MUMBAI vs. CIT (EXEMPTION), MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical purpose

Bench: Shri. Om Prakash Kant, Am & Ms. Kavitha Rajagopal, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI. OM PRAKASH KANT, AM AND MS. KAVITHA RAJAGOPAL, JM ITA No. 1871 & 1872/Mum/2025 (Assessment Year: N.A.) Smt. Asarbai Nihchaldas Dadlaney CIT (Exemptions), Mumbai Room No. 601, 6th Floor, Cumballa Trust 502, Nestor Court, Vinayak Society Hills, MTNL TE Building, Pedder Compound, Old Police Lane, Off S. V. Vs. Road, Dr. Gopala Deshmukh Marg, Road, Vile Parle West, Mumbai – Mumbai – 400026. 400067. PAN/GIR No. AAKTS6075P (Appellant) : (Respondent) Assessee by : Ms. Kinjal Bhuta Respondent by : Dr. K. R. Subhash (CIT DR) Date of Hearing : 05.05.2025 D…

K M & S K TRIVEDI CHARITABLE TRUST,MUMBAI vs. CIT(EXEMPTION),MUMBAI, MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical\npurposes

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “E”, MUMBAI\nBEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER\nAND\nSHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER\nITA NO. 409/MUM/2025 (A.Y: 2024-25)\nK.M. & S.K. Trivedi Charitable Trust Vs. CIT (Exemption)\nTrust\nR. No. 601, 6th floor, Cumballa\nGround floor, ICC Chambers, Opp- Hill, MTNL TE Building,\nSantogen Mills, Saki Vihar Road, Pedder Road, Dr. Gopalrao\nPowai, Mumbai – 400 072\nDeshmukh Marg, Cumballa\nPAN: AAATK0066E\nHill, Mumbai-400 026\n(Appellant)\n(Respondent)\nAssessee Represented by\n: Shri Satish R. Mody, Ld. AR\nDepartment Represe…