ITO v. Banarsilal Satyanarain

55 ITD 372Income Tax Appellate Tribunal1995#8130 most cited
14

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing ITO v. Banarsilal Satyanarain

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(3), HYDERABAD vs. ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 226/HYD/2019[2012-13]Status: DisposedITAT Hyderabad30 Aug 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(3), HYDERABAD vs. ASR ENGINEERING AND PROJECTS LIMITED , HYDERABAD

In the result, a) ITA Nos

ITA 225/HYD/2019[2012-13]Status: DisposedITAT Hyderabad30 Aug 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(3), HYDERABAD vs. ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 224/HYD/2019[2011-12]Status: DisposedITAT Hyderabad30 Aug 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(3), HYDERABAD vs. ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 223/HYD/2019[2010-11]Status: DisposedITAT Hyderabad30 Aug 2019AY 2010-11

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(3), HYDERABAD vs. ASR ENGINEERING AND PROJECTS LIMITED , HYDERABAD

In the result, a) ITA Nos

ITA 222/HYD/2019[2009-10]Status: DisposedITAT Hyderabad30 Aug 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs. SAI SUDHIR INFRASTRUCTURES LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 1385/HYD/2017[2012-13]Status: DisposedITAT Hyderabad30 Aug 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs. SAI SUDHIR INFRASTRUCTURES LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 1384/HYD/2017[2011-12]Status: DisposedITAT Hyderabad30 Aug 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs. SAI SUDHIR INFRASTRUCTURES LIMITED, HYDERABAD

In the result, a) ITA Nos

ITA 1383/HYD/2017[2010-11]Status: DisposedITAT Hyderabad30 Aug 2019AY 2010-11

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

DY. COMMSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)., HYDERABAD vs. SAI SUDHIR INFRASTRUCTURES LIMITED., HYDERABAD

In the result, a) ITA Nos

ITA 1382/HYD/2017[2009-10]Status: DisposedITAT Hyderabad30 Aug 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ASR ENGINERING & PROJECTS LIMITED (FORMERLY SAI SUDHIR INFRASTRUCTURES LIMITED), ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD

In the result, a) ITA Nos

ITA 1136/HYD/2017[2011-12]Status: DisposedITAT Hyderabad30 Aug 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ASR ENGINERING & PROJECTS LIMITED (FORMERLY SAI SUDHIR INFRASTRUCTURES LIMITED), ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD

In the result, a) ITA Nos

ITA 1135/HYD/2017[2010-11]Status: DisposedITAT Hyderabad30 Aug 2019AY 2010-11

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ASR ENGINERING & PROJECTS LIMITED (FORMERLY SAI SUDHIR INFRASTRUCTURES LIMITED), ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD

In the result, a) ITA Nos

ITA 1134/HYD/2017[2009-10]Status: DisposedITAT Hyderabad30 Aug 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ASR ENGINERING & PROJECTS LIMITED (FORMERLY SAI SUDHIR INFRASTRUCTURES LIMITED), ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD

In the result, a) ITA Nos

ITA 1133/HYD/2017[2008-09]Status: DisposedITAT Hyderabad30 Aug 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ASR ENGINERING & PROJECTS LIMITED (FORMERLY SAI SUDHIR INFRASTRUCTURES LIMITED), ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD

In the result, a) ITA Nos

ITA 1132/HYD/2017[2007-08]Status: DisposedITAT Hyderabad30 Aug 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmansrl Appeal Number Pan A.Y. Appellant Respondent 1

Section 132Section 139(1)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Srl Appeal Number PAN A.Y. Appellant Respondent 1 ITA 1132 /Hyd/ 2017 2007-08 ASR Engineering & 2 ITA 1133 /Hyd/ 2017 2008-09 Projects Limited DCIT, Cent. Circle-1(3), 3 ITA 1134 /Hyd/ 2017 2009-10 (formerly Sai Sudhir Hyderabad Infrastructures Limited), 4 ITA 1135 /Hyd/ 2017 2010-11 Hyderabad 5 ITA 1136 /Hyd/ 2017 2011-12 6 ITA 1382 /Hyd/ 2017 2009-10 7 ITA 1383 /Hyd/ 2017 AAKCS 200-11 DCIT, Cent. Circle-1(3), Sai Sudhir Infrastrutures 8 ITA 1384 /Hyd/ 2017…

ITO v. Banarsilal Satyanarain (55 ITD 372) — Cited in 14 Judgments | BharatTax