Ishrawati Devi v. ITO 298 ITR AT 313

SHRI ANKUSH GOKHROO,JAIPUR vs. INCOME TAX OFFICER, JAIPUR

In the result, the appeal filed by the assessee is partly allowed for

Bench: Or At The Time Of Hearing.” 2. The Assessee Is An Individual & Engaged In The Business Of Trading Of Diamond & Color Stones Through His Proprietorship Concern

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 387/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke Shri Ankush Gokhroo The ITO, Vs. Prop. M/s Gokhroo Gems, Ward-1(5) J-89, Flat No. 402, Gurukurpa Apartment, Jaipur. Adrash Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AGAPG 6075 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Piyus…

SHRI ANIL KUMAR GARG,JAIPUR vs. INCOME TAX OFFICER, WARD-5-1, JAIPUR

In the result, the ground of appeal is allowed

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 339/JP/2019 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Shri Anil Kumar Garg The ITO, Vs. 60, Rajmal Ka Talab, Chandi Ki Taksal, Ward-5(1), Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACXPG 9568 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Vedant Agarwal (Adv.) jktLo dh vksj ls@ Revenue by : Smt.…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR vs. M/S ONSAZ JEWELLELRY CREATION, JAIPUR

In the result, appeal of the revenue is dismissed

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM AND SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1501/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2011-12. cuke The DCIT, M/s. Onsaz Jewellery Creation Vs. Circle-7, G-1-38, Gems & Jewellery Zone, Jaipur. EPIP, Sitapura Industrial Area, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AABFO 2081 L vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri A.S. Nehra (Addl. CIT) fu/kZkfjrh dh…

GEMORIOUM,JAIPUR vs. ITO, JAIPUR

In the result, appeal of the assessee is partly allowed for statistical purposes

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh HkkxpUn] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM AND SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 378/JP/2014 fu/kZkj.k o"kZ@Assessment Year : 2010-11. cuke M/s. Gemorium, The Income Tax Officer, Vs. 1969, Dhabhaiji Ka Khura, Ward 5(1), Ramganj Bazar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. AACFG 7515 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rohan Sogani (CA) jktLo dh vksj ls@ Revenue by : Smt. Poonam Rai, (DCI…