Infinera India (P.) Ltd. v. ITO

72 Taxmann.com 68Income Tax Appellate Tribunal2016#14438 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2023.

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Judgments citing Infinera India (P.) Ltd. v. ITO

CONTINENTAL AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED,BENGALURU vs. DEPUTY COMMISSIONER OF INCOME TAX,CIRCE-2(1)(1), BANGALORE

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 390/BANG/2021[2009-10]Status: DisposedITAT Bangalore17 Aug 2023AY 2009-10

Bench: Shri George George K. & Shri Laxmi Prasad Sahu

For Appellant: Shri T. Suryanarayana, AdvocateFor Respondent: Shri Sunil Kumar Singh, CIT-2(DR)(ITAT), Bengaluru

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER IT(TP)A No.390/Bang/2021 Assessment year : 2009-10 Continental Automotive Vs. The Deputy Commissioner Components India Pvt. Ltd., of Income Tax, Plot No.53B, Bommasandra Circle 2(1)(1), Industrial Area, Bengaluru. Hosur Road, Attibele Hobli, Anekal Taluk, Bengaluru – 560 099. PAN: AAKCS 9578C APPELLANT RESPONDENT Appellant by : Shri T. Suryanarayana, Advocate Respondent by : Shri Sunil Kumar Singh, CIT-2(DR)(ITAT), Bengaluru. Date of hearing : 26.07.2023 Date o…

ETISALAT SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

In the result, the appeal is allowed for statistical purposes

ITA 240/BANG/2022[2017-18]Status: DisposedITAT Bangalore20 Sept 2022AY 2017-18

Bench: Shri N.V. Vasudevan & Ms. Padmavathy S

For Appellant: Shri Bharadwaj Sheshadri, CAFor Respondent: Shri Praveen Karanth, CIT(DR)(ITAT), Bengaluru

Section 143(2)Section 143(3)Section 92BSection 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND Ms. PADMAVATHY S, ACCOUNTANT MEMBER IT(TP)A No.240/Bang/2022 Assessment year : 2017-18 Etisalat Software Solutions Vs. The Deputy Commissioner of Pvt. Ltd., Income Tax, (through Liquidator Shri Circle 2(1)(1), Balady Shekar Shetty), Bangalore. E-98, 7A Cross, Manyata Residency, Nagavara, Bengaluru – 560 045. PAN: AABCE 7261M APPELLANT RESPONDENT Appellant by : Shri Bharadwaj Sheshadri, CA Respondent by : Shri Praveen Karanth, CIT(DR)(ITAT), Bengaluru. Date of hearing : 06.09.2022 Date of Pronouncement : 20.…

JCIT, BANGALORE vs. M/S PMC SIERRA INDIA PVT. LTD.,, BANGALORE

In the result, appeal of the revenue stands dismissed and the cross objection of assessee stands partly allowed

ITA 1139/BANG/2016[2009-10]Status: DisposedITAT Bangalore28 Feb 2022AY 2009-10

Bench: Shri. Chandra Poojari & Smt. Beena Pillaiit(Tp)A No. 1139/Bang/2016 Assessment Year : 2009-10 M/S. Micro Semi Storage Solutions India Pvt. Ltd., The Deputy (Formerly Known As Commissioner Of Pmc-Sierra India Pvt. Income Tax, Ltd.) Circle – 4(1)(1), 19, Church Street, Bangalore. Vs. Bangalore – 560 001. Pan: Aadcp6802F Appellant Respondent & C.O. No. 84/Bang/2017 (In It(Tp)A No. 1139/Bang/2016) (By Assessee) : Smt. Tanmayee Rajkumar, Assessee By Advocate : Shri Sankar Ganesh K, Jcit & Revenue By Shri Sumer Singh Meena, Cit Dr Date Of Hearing : 23-12-2021 Date Of Pronouncement : 28-02-2022 Order Per Beena Pillaipresent Cross Appeals Are Filed By Revenue As Well As Assessee Against The Assessment Order Dated 30.04.2013 By The Ld.Dcit

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No. 1139/Bang/2016 Assessment Year : 2009-10 M/s. Micro Semi Storage Solutions India Pvt. Ltd., The Deputy (formerly known as Commissioner of PMC-Sierra India Pvt. Income Tax, Ltd.) Circle – 4(1)(1), 19, Church Street, Bangalore. Vs. Bangalore – 560 001. PAN: AADCP6802F APPELLANT RESPONDENT & C.O. No. 84/Bang/2017 (in IT(TP)A No. 1139/Bang/2016) (By Assessee) : Smt. Tanmayee Rajkumar, Assessee by Advocate : Shri Sankar Ganesh K, JCIT & Revenue by Shri Sumer Sing…

AMERICAN POWER CONVERSION (INDIA) PRIVATE LIMITED,BANGALORE vs. ADDL.C.I.T., BANGALORE

In the result, appeal of the assessee stands partly allowed as indicated herein above

ITA 1111/BANG/2012[2008-09]Status: DisposedITAT Bangalore28 Feb 2022AY 2008-09

Bench: Shri. Chandra Poojari & Smt. Beena Pillaiit(Tp)A No. 1111/Bang/2012 Assessment Year : 2008-09

For Appellant: Shri Ketan Ved, CA

Section 133(6)Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No. 1111/Bang/2012 Assessment Year : 2008-09 M/s. Schneider Electric IT Business India Pvt. Ltd., [formerly known as The Additional American Power Commissioner of Conversion (India) Pvt. Income Tax, Ltd.] LTU, 187/3 & 188/3, Jigani, Vs. Bangalore. Bangalore – 562 106. PAN: AACCA6398Q APPELLANT RESPONDENT Assessee by : Shri Ketan Ved, CA : Shri Sumer Singh Meena, Revenue by CIT DR (OSD) Date of Hearing : 20-12-2021 Date of Pronouncement : 28-02-2022 ORDER PER BE…

M/S SONUS NETWORKS INDIA PRIVATE LIMITED ,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE

In the result, the appeal of the assessee is treated as allowed

ITA 396/BANG/2019[2009-10]Status: DisposedITAT Bangalore14 Oct 2020AY 2009-10

Bench: Shri B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri K.R. Vasudevan, A.RFor Respondent: Shri Pradeep Kumar, D.R

Section 143(3)

…IT(TP)A No.396/Bang/2019 M/s. Sonus Networks India Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.396/Bang/2019 AssessmentYear:2009-10 M/s. Sonus Networks India Pvt. Ltd., Deputy Swarna Latha P V, Commissioner of 2nd Floor Delta Block Income-tax Embassy Tech Square Circle-6(1)(2) Kadubeesenahalli Village Vs. Bengaluru Outer Ring Road, Varthur Hobli Bengaluru-560 103 PAN NO :AALCS5706P APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, A.R. Respondent by : Shri Pradeep Kumar,…

M/S MFORMATION SOFTWARE TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs. ITO, BANGALORE

In the result appeal by the revenue is dismissed while the appeal by the Assessee is partly allowed

ITA 632/BANG/2015[2009-10]Status: DisposedITAT Bangalore12 Feb 2020AY 2009-10

Bench: Shri N.V. Vasudevan, Vice- & Shri A.K.Garodiait(Tp)A No.632 /Bang/2015 Assessment Year : 2009-10

For Appellant: Shri P.C.Khincha, CAFor Respondent: Shri Manjeet Singh, Addl.CIT

Section 92Section 92CSection 92C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE-PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER IT(TP)A No.632 /Bang/2015 Assessment year : 2009-10 M/s Mformation Software Technologies The Income Tax Officer , (I) Pvt. Ltd., 4th Floor, Manteen Towers, Ward-12(1) Bangalore A Block, Diamond District, Old Airport Vs. Road, Bangalore-560 008 Pan No.AAECM0999F APPELLANTS RESPONDENT And IT(TP)A No.658/Bang/2015 Assessment year : 2009-10 The Income Tax Officer , Ward-4(1)(3), Rastrothana Bhavan, M/s Mformation Software Nrupatunga Road, Technologies (I) Pvt. Ltd. Silver Oak…

THE PR COMMISSIONER OF INCOME TAX vs. M/S BROADCOM COMMUNICATIONS

ITA/687/2017HC Karnataka05 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260Section 92C

…1/7 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 5th DAY OF JULY 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.687/2017 Between: 1. The Pr. Commissioner of Income-tax, CIT(A) 5th floor, BMTC Building, 80 Feet Road, Kormangala. Bengaluru-560 095. 2. The Deputy Commissioner of Income-Tax, Circle-11(2), Present Address Circle-1(1)(2), 2nd Floor, BMTC Building, 80 Feet Road Kormangala, Bengaluru-560 095. …Appellants (By Mr. Aravind K.V. Advocate) And: M/s. Broadcom Communications Technolog…