India Pvt. Ltd. 313 ITR 321 JSRS Udyog Ltd. v. ITO

JAGSON INTERNATIONAL LTD. ,DELHI vs. DCIT CIRCLE-13(1), DELHI

In the result, the appeal of the assessee is partly allowed for statistical purposes

Bench: Shri Saktijit Dey & Shri M. Balaganeshassessment Year: 2017-18 Jagson International Ltd., Vs Dcit, H-35, 1St Floor, Circle-13(1), Jangpura Extension, Delhi. New Delhi – 110 014. Pan: Aaacj2147A Assessment Year: 2017-18 Dcit, Vs. Jagson International Ltd., H-35, 1St Floor, Circle-13(1), Delhi Jangpura Extension, New Delhi – 110 014. Pan: Aaacj2147A (Appellant) (Respondent) Assessee By : Shri Rajiv Saxena, Ms Sumangla Saxena & Shri Shyam Sunder, Advocates Revenue By : Mohd. Gayasuddin Ansari, Cit, Dr Date Of Hearing : 08.05.2023 Date Of Pronouncement : 04.08.2023

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2017-18 Jagson International Ltd., Vs DCIT, H-35, 1st Floor, Circle-13(1), Jangpura Extension, Delhi. New Delhi – 110 014. PAN: AAACJ2147A Assessment Year: 2017-18 DCIT, Vs. Jagson International Ltd., H-35, 1st Floor, Circle-13(1), Delhi Jangpura Extension, New Delhi – 110 014. PAN: AAACJ2147A (Appellant) (Respondent) Assessee by : Shri Rajiv Saxena, Ms Sumangla Saxena & Shri Shyam Sunder, Advocates Revenue by : Mohd. Gayasuddin Ansari, CIT, DR Date of…

JCIT CIRCLE-13(1), NEW DELHI vs. JAGSON INTERNATIONAL LTD., NEW DELHI

In the result, the appeal of the assessee is partly allowed for statistical purposes

Bench: Shri Saktijit Dey & Shri M. Balaganeshassessment Year: 2017-18 Jagson International Ltd., Vs Dcit, H-35, 1St Floor, Circle-13(1), Jangpura Extension, Delhi. New Delhi – 110 014. Pan: Aaacj2147A Assessment Year: 2017-18 Dcit, Vs. Jagson International Ltd., H-35, 1St Floor, Circle-13(1), Delhi Jangpura Extension, New Delhi – 110 014. Pan: Aaacj2147A (Appellant) (Respondent) Assessee By : Shri Rajiv Saxena, Ms Sumangla Saxena & Shri Shyam Sunder, Advocates Revenue By : Mohd. Gayasuddin Ansari, Cit, Dr Date Of Hearing : 08.05.2023 Date Of Pronouncement : 04.08.2023

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2017-18 Jagson International Ltd., Vs DCIT, H-35, 1st Floor, Circle-13(1), Jangpura Extension, Delhi. New Delhi – 110 014. PAN: AAACJ2147A Assessment Year: 2017-18 DCIT, Vs. Jagson International Ltd., H-35, 1st Floor, Circle-13(1), Delhi Jangpura Extension, New Delhi – 110 014. PAN: AAACJ2147A (Appellant) (Respondent) Assessee by : Shri Rajiv Saxena, Ms Sumangla Saxena & Shri Shyam Sunder, Advocates Revenue by : Mohd. Gayasuddin Ansari, CIT, DR Date of…

DCIT, CIRCLE- 13(1), NEW DELHI vs. JAGSON INTERNATIONAL LTD., NEW DELHI

Bench: Sh. C. N. Prasaddr. B. R. R. Kumar

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Sh. C. N. Prasad, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6872/Del/2018 : Asstt. Year : 2015-16 ITA No. 5375/Del/2019 : Asstt. Year : 2016-17 DCIT, Vs Jagson International Ltd., 3rd Floor, Vandana Building, 11, Circle-13(1), New Delhi-110002 Tolstoy Marg, Connaught Place, New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AAACJ2147A CO No. 83/Del/2022 (in ITA No. 6872/Del/2018 : Asstt. Year : 2015-16) Jagson International Ltd., Vs DCIT, 3rd Floor, Vandana Building, 11, Circle-13(1), Tolstoy Marg, Connaught Place, New De…

DCIT, CIRCLE- 13(1), NEW DELHI vs. JAGSON INTERNATIONAL LTD., NEW DELHI

Bench: Sh. C. N. Prasaddr. B. R. R. Kumar

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Sh. C. N. Prasad, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6872/Del/2018 : Asstt. Year : 2015-16 ITA No. 5375/Del/2019 : Asstt. Year : 2016-17 DCIT, Vs Jagson International Ltd., 3rd Floor, Vandana Building, 11, Circle-13(1), New Delhi-110002 Tolstoy Marg, Connaught Place, New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AAACJ2147A CO No. 83/Del/2022 (in ITA No. 6872/Del/2018 : Asstt. Year : 2015-16) Jagson International Ltd., Vs DCIT, 3rd Floor, Vandana Building, 11, Circle-13(1), Tolstoy Marg, Connaught Place, New De…

M/S. DSC LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result, appeal of the assessee is allowed

Bench: Shri. N. K. Saini & Shri K. Narasimha Charyassessment Year:2006-07 M/S Dsc Ltd., Vs Dcit, Central Circle -15, E-9, 3Rd Floor, Ndse Part-2, New Delhi. New Delhi. Pan Aaacd0003D ( Appellant) (Respondent) Appellant By: Shri Salil Aggarwal, Advocate Shri Shailesh Gupta, Advocate Shri Madhur Aggarwal, Advocate Respondent By: Ms Ashmia Neb, Sr. Dr Date Of Hearing: 10.10.2018 Date Of Pronouncement: 31 .10.2018 O R D E R Per Narasimha K. Chary, Jm This Is An Appeal By The Assessee Against The Order Dated 10Th November 2014 In Appeal No.97/2014-15 Of The Ld. Commissioner Of Income-Tax (Appeals)-Ii, New Delhi For Asstt. Year 2006-07. 2. Brief Facts Of The Case Are That The Assessee Is A Company Engaged In The Execution Of Contractual Works Including The Extension Of Widening Of Highways, Construction Of Flyovers, Culverts

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI BEFORE SHRI. N. K. SAINI, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER Assessment Year:2006-07 M/s DSC Ltd., vs DCIT, Central Circle -15, E-9, 3rd Floor, NDSE Part-2, New Delhi. New Delhi. PAN AAACD0003D ( Appellant) (Respondent) Appellant by: Shri Salil Aggarwal, Advocate Shri Shailesh Gupta, Advocate Shri Madhur Aggarwal, Advocate Respondent by: Ms Ashmia Neb, Sr. DR Date of hearing: 10.10.2018 Date of pronouncement: 31 .10.2018 O R D E R PER NARASIMHA K. CHARY, JM This is an appeal by the assessee against the order dated 10th N…

COMMISSIONER OF INCOME TAX vs. H.B. STOCK HOLDINGS LIMITED

…ITA No. 328/2008 Page 1 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No. 328/2008 Reserved on : July 23, 2009 Date of decision : July 24, 2009 COMMISSIONER OF INCOME TAX ... Appellant. Through: Ms. P.L. Bansal with Ms. Anshul Sharma, Mr. Paras Chaudhary, Advocates. VERSUS H.B. STOCK HOLDINGS LIMITED ....Respondent Through: Mr. Santosh K. Aggarwal, Advocate CORAM: HON’BLE MR. JUSTICE A. K. SIKRI HON’BLE MR. JUSTICE VALMIKI J.MEHTA 1. Whether t…