(India) Ltd. v. Edelweiss Assets Reconstruction Co. Ltd.

2 SCR 477Reported decision1965#1371 most cited
83

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2021.

Judgments citing (India) Ltd. v. Edelweiss Assets Reconstruction Co. Ltd.

(India) Ltd. v. Edelweiss Assets Reconstruction Co. Ltd. (2 SCR 477) — Cited in 83 Judgments | BharatTax