Inderchand D. Kochar v. Assistant Commissioner of Income-tax, Central Circle11(2), Chennai

73 Taxmann.com 96High Court2016#18311 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 142(1)Section 144Section 144BSection 147Section 250

Issues it is cited on

section 144breasonable causeassistant commissionercondonation of delaysection 144section 147prescribedsection 148section 14persondocument

Judgments citing Inderchand D. Kochar v. Assistant Commissioner of Income-tax, Central Circle11(2), Chennai

JIYAUDDIN KHAN,MAHARAJGANJ, UTTAR PRADESH vs. ITO 1(4), MAHARAJGANJ, MAHARAJGANJ, UTTAR PRADESH

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 139/ALLD/2025[2015-16]Status: DisposedITAT Allahabad30 Sept 2025AY 2015-16

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguriaassessment Year: 2015-16 Jiyauddin Khan V. Ito-1(4) Bhitauli Bazar, Maharjganj, Aayakar Bhawan, Maharajganj-273302. Maharajganj, Maharajganj-273301. Pan:Bafpk3621P (Appellant) (Respondent) Appellant By: None Respondent By: Shri A. K. Singh, Sr. Dr Date Of Hearing: 24 09 2025 Date Of Pronouncement: 30 09 2025 O R D E R

For Appellant: NoneFor Respondent: Shri A. K. Singh, Sr. DR
Section 144Section 144BSection 147Section 249(2)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH “DB”, ALLAHABAD BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER Assessment Year: 2015-16 Jiyauddin Khan v. ITO-1(4) Bhitauli Bazar, Maharjganj, Aayakar Bhawan, Maharajganj-273302. Maharajganj, Maharajganj-273301. PAN:BAFPK3621P (Appellant) (Respondent) Appellant by: None Respondent by: Shri A. K. Singh, Sr. DR Date of hearing: 24 09 2025 Date of pronouncement: 30 09 2025 O R D E R PER SUBHASH MALGURIA, J.M.: This appeal has been filed by the assessee against the order of the Ld. CIT(A)/National Faceless Appeal Cen…

OM PRAKASH SHARMA,SANGANER JAIPUR vs. WARD 4(3), JAIPUR, JAIPUR

ITA 43/JPR/2024[2015-16]Status: DisposedITAT Jaipur20 Aug 2024AY 2015-16

Bench: Him. 2

For Appellant: Sh. Ashish SharmaFor Respondent: Sh. Anoop Singh, Addl. CIT
Section 143(3)

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, JM आयकर अपील सं. / ITA No. 43/JP/2024 निर्धारण वर्ष / Assessment Years : 2016-17 Om Prakash Sharma, Sanganer, Jaipur बनाम ITO Vs. Ward 4(3), Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: BKOPS 5112 G अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Ashish Sharma राजस्व की ओर से / Revenue by : Sh. Anoop Singh, Addl. CIT स…

BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs. DCIT, CENTRAL CIRCLE-1(1), BENGALURU

In the result, all these appeals are partly allowed for statistical purposes

ITA 1163/BANG/2024[2015-16]Status: DisposedITAT Bangalore18 Jul 2024AY 2015-16

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

For Appellant: Sri Prashanth M.V., A.RFor Respondent: Sri D.K. Mishra, D.R
Section 144BSection 147Section 148

…ITA Nos.1161 to 1163/Bang/2024 Bhaskar Reddy Nandyala Hanumantha Reddygari, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.1161 to 1163/Bang/2024 Assessment Years: 2013-14 to 2015-16 Bhaskar Reddy Nandyala Hanumantha Reddygari Plot No.70 New Thippasandra Main Road 1st Cross, HAL 3rd Stage, Indiranagar DCIT Vs. Bangalore 560 075 Circle-1(1)(1) Bangalore PAN NO : ACPPN7921A APPELLANT RESPONDENT Appellant by : Sri Prashanth M.V., A.R. Respondent by : Sri D.K. Mishra, D.R. Date of Hearing…

BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs. DCIT, CENTRAL CIRCLE-1(1), BENGALURU

In the result, all these appeals are partly allowed for statistical purposes

ITA 1162/BANG/2024[2014-15]Status: DisposedITAT Bangalore18 Jul 2024AY 2014-15

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

For Appellant: Sri Prashanth M.V., A.RFor Respondent: Sri D.K. Mishra, D.R
Section 144BSection 147Section 148

…ITA Nos.1161 to 1163/Bang/2024 Bhaskar Reddy Nandyala Hanumantha Reddygari, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.1161 to 1163/Bang/2024 Assessment Years: 2013-14 to 2015-16 Bhaskar Reddy Nandyala Hanumantha Reddygari Plot No.70 New Thippasandra Main Road 1st Cross, HAL 3rd Stage, Indiranagar DCIT Vs. Bangalore 560 075 Circle-1(1)(1) Bangalore PAN NO : ACPPN7921A APPELLANT RESPONDENT Appellant by : Sri Prashanth M.V., A.R. Respondent by : Sri D.K. Mishra, D.R. Date of Hearing…

BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs. DCIT, CENTRAL CIRCLE-1(1), BENGALURU

In the result, all these appeals are partly allowed for statistical purposes

ITA 1161/BANG/2024[2013-14]Status: DisposedITAT Bangalore18 Jul 2024AY 2013-14

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

For Appellant: Sri Prashanth M.V., A.RFor Respondent: Sri D.K. Mishra, D.R
Section 144BSection 147Section 148

…ITA Nos.1161 to 1163/Bang/2024 Bhaskar Reddy Nandyala Hanumantha Reddygari, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.1161 to 1163/Bang/2024 Assessment Years: 2013-14 to 2015-16 Bhaskar Reddy Nandyala Hanumantha Reddygari Plot No.70 New Thippasandra Main Road 1st Cross, HAL 3rd Stage, Indiranagar DCIT Vs. Bangalore 560 075 Circle-1(1)(1) Bangalore PAN NO : ACPPN7921A APPELLANT RESPONDENT Appellant by : Sri Prashanth M.V., A.R. Respondent by : Sri D.K. Mishra, D.R. Date of Hearing…

Inderchand D. Kochar v. Assistant Commissioner of Income-tax, Central Circle11(2), Chennai (73 Taxmann.com 96) — Cited in 5 Judgments | BharatTax