Income-tax Officer v. Vikram Sujit

293 Taxmann 4Supreme Court of India2023#20439 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 132Section 153ASection 153CSection 250Section 251Section 69Section 69ASection 101

Issues it is cited on

jdasection 251income-tax officersection 153cunexplained investmentincriminating materialsection 153section 153asection 132section 69asection 69previous year

Judgments citing Income-tax Officer v. Vikram Sujit

SH. MOHIT AGARWAL,JAIPUR vs. DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR

In the result, both the appeals of the Revenue mentioned (supra) are dismissed and the appeal of the assessee is partly allowed in above terms

ITA 788/JPR/2025[2020-21]Status: DisposedITAT Jaipur15 Sept 2025AY 2020-21

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyal

For Appellant: Mr. P. C. Parwal, C.A, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT-DR
Section 132Section 153ASection 153CSection 250Section 69Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos. 103 & 104/JPR/2025 (A. Y. 2014-15 & 2016-17) Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Appellant Vs. Mohit Agarwal, S-254, Mahaveer Nagar, Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Respondent Mohit Agarwal, S-254, Mahaveer Nagar Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Appellant Vs. Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Respondent Appell…

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs. MOHIT AGARWAL, JAIPUR

In the result, both the appeals of the Revenue mentioned (supra) are dismissed and the appeal of the assessee is partly allowed in above terms

ITA 104/JPR/2025[2016]Status: DisposedITAT Jaipur15 Sept 2025

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyal

For Appellant: Mr. P. C. Parwal, C.A, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT-DR
Section 132Section 153ASection 153CSection 250Section 69Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos. 103 & 104/JPR/2025 (A. Y. 2014-15 & 2016-17) Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Appellant Vs. Mohit Agarwal, S-254, Mahaveer Nagar, Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Respondent Mohit Agarwal, S-254, Mahaveer Nagar Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Appellant Vs. Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Respondent Appell…

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs. MOHIT AGARWAL, JAIPUR

In the result, both the appeals of the Revenue mentioned (supra) are dismissed and the appeal of the assessee is partly allowed in above terms

ITA 103/JPR/2025[2014]Status: DisposedITAT Jaipur15 Sept 2025

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyal

For Appellant: Mr. P. C. Parwal, C.A, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT-DR
Section 132Section 153ASection 153CSection 250Section 69Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos. 103 & 104/JPR/2025 (A. Y. 2014-15 & 2016-17) Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Appellant Vs. Mohit Agarwal, S-254, Mahaveer Nagar, Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Respondent Mohit Agarwal, S-254, Mahaveer Nagar Near Sanghi Farm, Tonk Road, Jaipur 302 018 PAN No.: ALQPA 8738A ...... Appellant Vs. Deputy Commissioner of Income Tax, Central Circle-01, Jaipur ...... Respondent Appell…

AGS DEVELOPERS PVT LTD ,JASOLA DELHI vs. INCOME TAX OFFICER WARD 1 (4), NEW DELHI

In the result, the appeal of the assessee is partly allowed

ITA 2185/DEL/2024[2008-2009]Status: DisposedITAT Delhi18 Oct 2024AY 2008-2009

Bench: Shri Kul Bharat[Assessment Year : 2008-09] Ags Developers Pvt.Ltd., Vs Ito, H.No.47, Pocket Ii, Ward -1(4), Near Appollo Hospital, Jasola, New Delhi. New Delhi-110076. Pan-Aafca1795G Appellant Respondent Appellant By Shri Sandeep Goel, Adv. Respondent By Shri Siddharth B.S. Meena, Sr.Dr Date Of Hearing 04.09.2024 Date Of Pronouncement 18.10.2024

Section 143(1)Section 147Section 148Section 250Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “SMC” BENCH: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER [Assessment Year : 2008-09] AGS Developers Pvt.Ltd., vs ITO, H.No.47, Pocket II, Ward -1(4), Near Appollo Hospital, Jasola, New Delhi. New Delhi-110076. PAN-AAFCA1795G APPELLANT RESPONDENT Appellant by Shri Sandeep Goel, Adv. Respondent by Shri Siddharth B.S. Meena, Sr.DR Date of Hearing 04.09.2024 Date of Pronouncement 18.10.2024 ORDER PER KUL BHARAT, JM : The present appeal filed by the assessee is directed against the order passed by Ld.CIT(A), National Faceless Appeal Centre (“NFAC”), Delhi dated 14.03…

Income-tax Officer v. Vikram Sujit (293 Taxmann 4) — Cited in 4 Judgments | BharatTax