ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS v. HOLEYAPPA AND OTHERS. 3

15 SCC 744Reported decision2007#1124 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

State of Karnataka v Holeyappa · 15 SCC 744 · ILR 2007 KAR 259 · Nirvane Gowda · Supreme Court constitutional law · administrative law principles · judicial review tax · revenue department powers · legislative competence

Judgments citing ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS v. HOLEYAPPA AND OTHERS. 3

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…: 1. (2010) 11 SCC 1: UNION OF INDIA Vs. R. GANDHI, PRESIDENT, MADARAS BAR ASSOCIATION. 2. ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS Vs. HOLEYAPPA AND OTHERS. 3. (2007) 15 SCC 744: STATE OF KARNATAKA AND OTHERS Vs. I.S. NIRVANE GOWDA AND OTHERS. 4. AIR 1961 SC 1425: DAFEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS.…

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ILR 2007 KAR 259: THE STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARMENT AND OTHERS v. HOLEYAPPA AND OTHERS. 3 (15 SCC 744) — Cited in 99 Judgments | BharatTax