ICICI Bank Ltd. v. DC of Income-tax

36 Taxmann.com 433Income Tax Appellate Tribunal2013#3697 most cited

What is ICICI Bank Ltd. v. DC of Income-tax authority for?

The revenue bears the onus to demonstrate that taxes have not been recovered from the person primarily liable to pay them. Vicarious recovery is permissible only when the primary liability is not discharged.

32

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Also referred to as

ICICI Bank Ltd. v. DC of Income-tax · Section 201 · TDS compliance · deductee tax payment · onus on revenue · primary liability · vicarious recovery

Judgments citing ICICI Bank Ltd. v. DC of Income-tax

M/S.POPULAR DEALERS,PATHANAMTHITTA vs. THE ITO,(TDS), ALAPPUZHA

ITA 332/COCH/2018[2016-17]Status: DisposedITAT Cochin18 Feb 2019AY 2016-17

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR DEALERS,PATHANAMTHITTA vs. THE ITO,(TDS), ALAPPUZHA

ITA 331/COCH/2018[2015-16]Status: DisposedITAT Cochin18 Feb 2019AY 2015-16

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR DEALERS,PATHANAMTHITTA vs. THE ITO,(TDS), ALAPPUZHA

ITA 330/COCH/2018[2014-15]Status: DisposedITAT Cochin18 Feb 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR DEALERS,PATHANAMTHITTA vs. THE ITO,(TDS), ALAPPUZHA

ITA 329/COCH/2018[2013-14]Status: DisposedITAT Cochin18 Feb 2019AY 2013-14

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR PRINTERS,PATHANAMTHITTA vs. THE ITO (TDS), ALAPPUZHA

ITA 328/COCH/2018[2016-17]Status: DisposedITAT Cochin18 Feb 2019AY 2016-17

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR PRINTERS,PATHANAMTHITTA vs. THE ITO (TDS), ALAPPUZHA

ITA 327/COCH/2018[2015-16]Status: DisposedITAT Cochin18 Feb 2019AY 2015-16

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR PRINTERS,PATHANAMTHITTA vs. THE ITO (TDS), ALAPPUZHA

ITA 326/COCH/2018[2014-15]Status: DisposedITAT Cochin18 Feb 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR PRINTERS,PATHANAMTHITTA vs. THE ITO (TDS), ALAPPUZHA

ITA 325/COCH/2018[2013-14]Status: DisposedITAT Cochin18 Feb 2019AY 2013-14

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR TRADERS,PATHANMTHITTA vs. THE ITO,(TDS), ALAPPUZHA, ALAPPUZHA

ITA 324/COCH/2018[2016-17]Status: DisposedITAT Cochin18 Feb 2019AY 2016-17

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR TRADERS,PATHANMTHITTA vs. THE ITO,(TDS), ALAPPUZHA, ALAPPUZHA

ITA 323/COCH/2018[2015-16]Status: DisposedITAT Cochin18 Feb 2019AY 2015-16

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR TRADERS,PATHANMTHITTA vs. THE ITO,(TDS), ALAPPUZHA, ALAPPUZHA

ITA 322/COCH/2018[2014-15]Status: DisposedITAT Cochin18 Feb 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

M/S.POPULAR TRADERS,PATHANAMTHITTA vs. THE ITO,(TDS), ALAPPUZHA

ITA 321/COCH/2018[2013-14]Status: DisposedITAT Cochin18 Feb 2019AY 2013-14

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO (TDS), ALAPPUZHA vs. M/S.POPULAR PRINTERS, PATHANAMTHITTA

ITA 310/COCH/2018[2016-17]Status: DisposedITAT Cochin18 Feb 2019AY 2016-17

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO (TDS), ALAPPUZHA vs. M/S.POPULAR PRINTERS, PATHANAMTHITTA

ITA 309/COCH/2018[2015-16]Status: DisposedITAT Cochin18 Feb 2019AY 2015-16

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO (TDS), ALAPPUZHA vs. M/S.POPULAR PRINTERS, PATHANAMTHITTA

ITA 308/COCH/2018[F.Y- 2014-15]Status: DisposedITAT Cochin18 Feb 2019

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO (TDS), ALAPPUZHA vs. M/S.POPULAR PRINTERS, PATHANAMTHITTA

ITA 307/COCH/2018[2013-14]Status: DisposedITAT Cochin18 Feb 2019AY 2013-14

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO,(TDS), ALAPPUZHA vs. M/S.POPULAR DEALERS, PATHANAMTHITTA

ITA 306/COCH/2018[2016-17]Status: DisposedITAT Cochin18 Feb 2019AY 2016-17

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO,(TDS), ALAPPUZHA vs. M/S.POPULAR DEALERS, PATHANAMTHITTA

ITA 305/COCH/2018[2015-16]Status: DisposedITAT Cochin18 Feb 2019AY 2015-16

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO,(TDS), ALAPPUZHA vs. M/S.POPULAR DEALERS, PATHANAMTHITTA

ITA 304/COCH/2018[2014-15]Status: DisposedITAT Cochin18 Feb 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

THE ITO,(TDS), ALAPPUZHA vs. M/S.POPULAR DEALERS, PATHANAMTHITTA

ITA 303/COCH/2018[2013-14]Status: DisposedITAT Cochin18 Feb 2019AY 2013-14

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.325/Coch/2018 : Asst.Year 2013-2014 ITA No.326/Coch/2018 : Asst.Year 2014-2015 ITA No.327/Coch/2018 : Asst.Year 2015-2016 ITA No.328/Coch/2018 : Asst.Year 2016-2017 M/s.Popular Printers The Income Tax Officer Popular Printers Vs. TDS, Alappuzha. Vakayar P.O., Konni Pathanamthitta. PAN : AAHFP1673K (Appellant) (Respondent) ITA No.307/Coch/2018 : Asst.Year 2013-2014 ITA No.308/Coch/2018 : Asst.Year 2014-2015 ITA No.309/Coch/2018 : Asst.Year 2015-2016 ITA No.310/Coch/2018 : Asst.Year 2016-2…

Showing 1–20 of 32 · Page 1 of 2

ICICI Bank Ltd. v. DC of Income-tax (36 Taxmann.com 433) — Cited in 32 Judgments | BharatTax