(i) Rajesh Kourani v. UOI

103 Taxmann.com 290High Court2019#2990 most cited

What is (i) Rajesh Kourani v. UOI authority for?

The case is cited for the proposition that orders imposing late fees under Section 234E and demand notices under Section 200A are to be considered in light of the prevailing legal position, particularly when the period under consideration includes dates prior to June 1, 2015.

39

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2025.

Also referred to as

Rajesh Kourani v. UOI · Section 200A · Section 234E · late fees · TDS · demand notice · prior to 01.06.2015

Sections most often in play

Section 200(3)Section 200ASection 220(2)Section 234ESection 271HSection 154Section 194IASection 201(1)

Issues it is cited on

section 271h(3)section 272a(2)section 271hsection 200a(1)(c)section 200a(1)section 272asection 200(3)section 200asection 234esection 200tax deducted at sourcesection 20

Judgments citing (i) Rajesh Kourani v. UOI

SUPREME TRANSPORT COMPANY,INDORE vs. ITO TDS-II, INDORE

In the result, all the appeals filed by the assessees are allowed

ITA 917/IND/2024[2013-14]Status: DisposedITAT Indore13 Oct 2025AY 2013-14

Bench: Shri B.M. Biyani & Shri Paresh M. Joshi

Section 200(3)Section 200ASection 234E

…आयकरअपीलीयअिधकरण, इंदौर"ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI B.M. BIYANI, ACCOUNTANT MEMBER AND SHRI PARESH M. JOSHI, JUDICIAL MEMBER ITA No.914 & 917/Ind/2024 Assessment Year: 2013-14 [Financial Year: 2012-13 / Q2-24Q & Q3-24Q) M/s. Supreme Transport ITO TDS-II, Company, Indore 201, Vikram Tower, बनाम/ Sneh Nagar, Vs. Indore (Assessee/Appellant) (Revenue/Respondent) PAN: AAUFS5010N Assessee by Shri Subhash Chand Jain, AR Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 08.10.2025 Date of Pronouncement 13.10.2025 आदेश/ O R D E R Per Bench: Feeling aggrieved by…

SUPREME TRANSPORT COMPANY,INDORE vs. ITO TDS-II, INDORE

In the result, all the appeals filed by the assessees are allowed

ITA 914/IND/2024[2013-14]Status: DisposedITAT Indore13 Oct 2025AY 2013-14

Bench: Shri B.M. Biyani & Shri Paresh M. Joshi

Section 200(3)Section 200ASection 234E

…आयकरअपीलीयअिधकरण, इंदौर"ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI B.M. BIYANI, ACCOUNTANT MEMBER AND SHRI PARESH M. JOSHI, JUDICIAL MEMBER ITA No.914 & 917/Ind/2024 Assessment Year: 2013-14 [Financial Year: 2012-13 / Q2-24Q & Q3-24Q) M/s. Supreme Transport ITO TDS-II, Company, Indore 201, Vikram Tower, बनाम/ Sneh Nagar, Vs. Indore (Assessee/Appellant) (Revenue/Respondent) PAN: AAUFS5010N Assessee by Shri Subhash Chand Jain, AR Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 08.10.2025 Date of Pronouncement 13.10.2025 आदेश/ O R D E R Per Bench: Feeling aggrieved by…

SUSHIL KUMAR MARLECHA,PALI vs. DEPUTY/ASSTT, CIT (CPC-TDS) / ITO, TDS-1,, GHAZIABAD / JODHPUR

In the result, the appeals of the assessee are allowed

ITA 123/JODH/2022[2013-14]Status: DisposedITAT Jodhpur04 Oct 2023AY 2013-14

Bench: Its Hearing Before Your Honour.”

Section 200Section 200(3)Section 200ASection 201Section 205CSection 206CSection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM ITA Nos. 123/Jodh/2022 (ASSESSMENT YEAR- 2013-14) Sushil Kumar Marlecha Vs Deputy/Assistant 498, V.D. Nagar Suraj Pole, Commissioner of Pali-306401. Income Tax, (CPC- TDS), Ghaziabad. (Appellant) (Respondent) PAN NO. AFEPM 5532 N (Virtual hearing) Assessee By Shri Amit Kothari-C.A. Revenue By Shri S.M. Joshi, JCIT-DR Date of hearing 13/07/2023 04/10/2023 Date of Pronouncement O R D E R PER: Dr. S. Seethalakshmi, JM The assessee has filed an appeal against the order of the National…

W SERVE TECHNOLOGIES PRIVATE LIMITED,GURGAON vs. ACIT, CPC-TDS, GHAZIABAD

In the result, the appeals of the assessee are allowed

ITA 1040/DEL/2020[2013-14 (26Q-Q-2)]Status: DisposedITAT Delhi31 Aug 2022

Bench: Dr. B. R. R. Kumarsh. Anubhav Sharma

For Appellant: NoneFor Respondent: Sh. M. Baranwal, Sr. DR
Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Anubhav Sharma, Judicial Member ITA No. 1027/Del/2020 : Asstt. Year. 2015-16 ITA No. 1028/Del/2020 : Asstt. Year. 2015-16 ITA No. 1029/Del/2020 : Asstt. Year. 2015-16 ITA No. 1030/Del/2020 : Asstt. Year. 2015-16 ITA No. 1031/Del/2020 : Asstt. Year. 2015-16 ITA No. 1032/Del/2020 : Asstt. Year. 2015-16 ITA No. 1034/Del/2020 : Asstt. Year. 2014-15 ITA No. 1035/Del/2020 : Asstt. Year. 2014-15 ITA No. 1036/Del/2020 : Asstt. Year. 2014-15 ITA No. 1037/Del/2020 : Asstt. Year. 2014-15 ITA No. 1038/Del/2020 : A…

W SERVE TECHNOLOGIES PRIVATE LIMITED,GURGAON vs. ACIT, CPC-TDS, GHAZIABAD

In the result, the appeals of the assessee are allowed

ITA 1027/DEL/2020[2015-16 24Q, (Q-1)]Status: DisposedITAT Delhi31 Aug 2022

Bench: Dr. B. R. R. Kumarsh. Anubhav Sharma

For Appellant: NoneFor Respondent: Sh. M. Baranwal, Sr. DR
Section 200ASection 200A(1)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Anubhav Sharma, Judicial Member ITA No. 1027/Del/2020 : Asstt. Year. 2015-16 ITA No. 1028/Del/2020 : Asstt. Year. 2015-16 ITA No. 1029/Del/2020 : Asstt. Year. 2015-16 ITA No. 1030/Del/2020 : Asstt. Year. 2015-16 ITA No. 1031/Del/2020 : Asstt. Year. 2015-16 ITA No. 1032/Del/2020 : Asstt. Year. 2015-16 ITA No. 1034/Del/2020 : Asstt. Year. 2014-15 ITA No. 1035/Del/2020 : Asstt. Year. 2014-15 ITA No. 1036/Del/2020 : Asstt. Year. 2014-15 ITA No. 1037/Del/2020 : Asstt. Year. 2014-15 ITA No. 1038/Del/2020 : A…

MS/ASHLY ALUMINIUM P. LTD,TRIVANDRUM vs. THE ITO, TRIVANDRUM

In the result, the appeal filed by the assessee is allowed

ITA 125/COCH/2021[2013-14]Status: DisposedITAT Cochin29 Jun 2022AY 2013-14

Bench: Shri George George K. & Shri Laxmi Prasad Sahum/S. Ashly Aluminium P. Ltd. The Income Tax Officer T.C. 38/2397(7) Ward – 1(1) Mundackal Chambers Trivandrum Vs. Aryasalai Trivandrum 695036

For Appellant: NoneFor Respondent: Smt. J.M. Jamuna Devi, Sr. DR
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri George George K., Judicial Member and Shri Laxmi Prasad Sahu, Accountant Member M/s. Ashly Aluminium P. Ltd. The Income Tax Officer T.C. 38/2397(7) Ward – 1(1) Mundackal Chambers Trivandrum Vs. Aryasalai Trivandrum 695036 PAN – AAKCA7923P Appellant Respondent Appellant by: None Respondent by: Smt. J.M. Jamuna Devi, Sr. DR Date of Hearing: 29.06.2022 Date of Pronouncement: 25.07.2022 O R D E R Per: L.P. Sahu, A.M. This is an appeal filed by the assessee against the DIN & order No. ITBA/NFAC/S/250/2021-22/1034557244(1) dated 31.07.2021 of…

BANK OF INDIA ,PRASHEONI BRANCH vs. ACIT,CPC,TDS, GHAZIABAD

In the result, all the appeals filed by the assessee are allowed

ITA 111/NAG/2022[2013-14]Status: DisposedITAT Nagpur01 Jun 2022AY 2013-14

Bench: Shri Vikram Singh Yadav & Shri Yogesh Kumar U.S

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S, JUDICIAL MEMBER ITA Nos.104 & 126/Nag./2022 (Assessment Year : 2013–14) Bank of India,Sihora Branch Nagpur Zonal Office 3rd Floor, CSD department Kingsways …………… Appellant Nagpur–440 001 PAN No: AAACB0472C v/s ACIT, CPC,TDS(Ghaziabad) Uttar Pradesh–201 010 ..…….………. Respondent ITA Nos.111,121& 133/Nag./2022 (Assessment Years : 2013–14 & 2014–15) Bank of India, Parsheoni Branch Nagpur Zonal Office 3rd Floor, CSD department Kingsways …………… Appellant Nagpur–440 001 PAN No: AAACB…

BANK OF INDIA,SIHORA BRANCH vs. ACIT,CPC(TDS), GHAZIABAD

In the result, all the appeals filed by the assessee are allowed

ITA 104/NAG/2022[2013-14]Status: DisposedITAT Nagpur01 Jun 2022AY 2013-14

Bench: Shri Vikram Singh Yadav & Shri Yogesh Kumar U.S

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S, JUDICIAL MEMBER ITA Nos.104 & 126/Nag./2022 (Assessment Year : 2013–14) Bank of India,Sihora Branch Nagpur Zonal Office 3rd Floor, CSD department Kingsways …………… Appellant Nagpur–440 001 PAN No: AAACB0472C v/s ACIT, CPC,TDS(Ghaziabad) Uttar Pradesh–201 010 ..…….………. Respondent ITA Nos.111,121& 133/Nag./2022 (Assessment Years : 2013–14 & 2014–15) Bank of India, Parsheoni Branch Nagpur Zonal Office 3rd Floor, CSD department Kingsways …………… Appellant Nagpur–440 001 PAN No: AAACB…

SHRI SHANKARLAL VISHWKARMA,KATNI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS , GHAZIABAB

In the result, all the three appeals stand allowed

ITA 89/JAB/2019[2014-15]Status: DisposedITAT Jabalpur11 Nov 2020AY 2014-15

Bench: Shri Nrs Ganesanassessment Year: 2014-15

Section 200ASection 200CSection 231ESection 234ASection 234E

…ITA Nos.87-89/JAB/2019 (AYs: 2013-14 & 2014-15) Pooran Lal Vishwakarma & other v. ACIT IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR “SMC” BENCH, JABALPUR BEFORE SHRI NRS GANESAN, JUDICIAL MEMBER Assessment year: 2014-15 Shri Pooran Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0282C) (Appellant ) (Respondent) ITA Nos.88& 89/JAB/2019 Assessment Years: 2013-14 & 2014-15 Shri Shankar Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0281B) (Appellant ) (Respondent) Appella…

SHRI SHANKARLAL VISHWKARMA,KATNI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS , GHAZIABAB

In the result, all the three appeals stand allowed

ITA 88/JAB/2019[2013-14]Status: DisposedITAT Jabalpur11 Nov 2020AY 2013-14

Bench: Shri Nrs Ganesanassessment Year: 2014-15

Section 200ASection 200CSection 231ESection 234ASection 234E

…ITA Nos.87-89/JAB/2019 (AYs: 2013-14 & 2014-15) Pooran Lal Vishwakarma & other v. ACIT IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR “SMC” BENCH, JABALPUR BEFORE SHRI NRS GANESAN, JUDICIAL MEMBER Assessment year: 2014-15 Shri Pooran Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0282C) (Appellant ) (Respondent) ITA Nos.88& 89/JAB/2019 Assessment Years: 2013-14 & 2014-15 Shri Shankar Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0281B) (Appellant ) (Respondent) Appella…

POORAN LAL VISHWAKARMA,KATNI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

In the result, all the three appeals stand allowed

ITA 87/JAB/2019[2014-15]Status: DisposedITAT Jabalpur11 Nov 2020AY 2014-15

Bench: Shri Nrs Ganesanassessment Year: 2014-15

Section 200ASection 200CSection 231ESection 234ASection 234E

…ITA Nos.87-89/JAB/2019 (AYs: 2013-14 & 2014-15) Pooran Lal Vishwakarma & other v. ACIT IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR “SMC” BENCH, JABALPUR BEFORE SHRI NRS GANESAN, JUDICIAL MEMBER Assessment year: 2014-15 Shri Pooran Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0282C) (Appellant ) (Respondent) ITA Nos.88& 89/JAB/2019 Assessment Years: 2013-14 & 2014-15 Shri Shankar Lal Vishwakarma, vs. Assistant Commissioner of Jalpa Ward, Income Tax, CPC – TDS, Katni (M.P.) Ghaziabad (PAN –ABOPV 0281B) (Appellant ) (Respondent) Appella…

BATHLINE INDIA (PVT.) LTD.,DELHI vs. ACIT, CPC-TDS, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 9341/DEL/2019[2013-14 (26Q,Q-4)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

Section 154Section 200ASection 200A(1)Section 220(2)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.9336 to 9341/Del/2019 Assessment Year: 2013-14 & 2014-15 Bathline India (P) Ltd. Vs. ACIT –CPC- TDS Vaishali A-232, Okhla Industrial Area, Ghaziabad – 201010 Uttar Phase-I, Tekhand, South East, Pradesh New Delhi-110020 PAN No. (APPELLANT) (RESPONDENT) Appellant by Sh. Vivek Aggarwal, CA Respondent by Sh. Rakhi Vimal, Sr. DR Date of Hearing: 28.08.2020 Date of Pronouncement: 31.08.2020 ORDER PER R.K PANDA, AM: This batch of six appeals filed by the…

BATHLINE INDIA (P) LTD,NEW DELHI vs. ACIT - CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 9336/DEL/2019[2013-14 (24Q-Q1)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

Section 154Section 200ASection 200A(1)Section 220(2)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.9336 to 9341/Del/2019 Assessment Year: 2013-14 & 2014-15 Bathline India (P) Ltd. Vs. ACIT –CPC- TDS Vaishali A-232, Okhla Industrial Area, Ghaziabad – 201010 Uttar Phase-I, Tekhand, South East, Pradesh New Delhi-110020 PAN No. (APPELLANT) (RESPONDENT) Appellant by Sh. Vivek Aggarwal, CA Respondent by Sh. Rakhi Vimal, Sr. DR Date of Hearing: 28.08.2020 Date of Pronouncement: 31.08.2020 ORDER PER R.K PANDA, AM: This batch of six appeals filed by the…

AIRCON ENGINEERS PRIVATE LIMITED,NEW DELHI vs. TDS, CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 9069/DEL/2019[2014-15 (Qtr-4,26Q)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

Section 200ASection 200A(1)Section 234ESection 271Section 271H

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.9069 to 9072/Del/2019 Assessment Year: 2014-15 Aircon Engineers Private Vs. TDS, CPC Ghaziabad Limited, 276, Sultan Sadan-I Lane No.3, Westend Marg, Saidulajaib, New Delhi-110030 PAN No. AAACA5824B (APPELLANT) (RESPONDENT) Appellant by None Respondent by Ms. Rakhi Vimal, SR. DR Date of hearing : 28.08.2020 Date of order : 31.08.2020 ORDER PER R.K PANDA, AM: This batch of four appeals filed by the assessee are directed against the common order date…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7952/DEL/2019[2015-16 (26Q, Q3)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7951/DEL/2019[2015-16 (26Q, Q2)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7950/DEL/2019[2015-16 (26Q, Q1)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7949/DEL/2019[2015-16 (24Q, Q3)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7948/DEL/2019[2015-16 (24Q, Q2)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

ANJANI TECHNOPLAST LIMITED.,NEW DELHI vs. ACIT - TDS CPC, GHAZIABAD

In the result, all the appeals filed by the assessees are allowed

ITA 7947/DEL/2019[2015-16(24Q, Q1)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: Shri Suresh Gupta, CAFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 154Section 200ASection 200A(1)Section 234ESection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.7931 to 7937/Del/2019 Assessment Year: 2013-14 ITA No.7938 to 7946/Del/2019 Assessment Year: 2014-15 ITA No.7947 to 7952/Del/2019 Assessment Year: 2015-16 Anjani Technoplast Limited, Vs ACIT-TDS, CPC, Flat No.B-63, 6th Floor, Ghaziabad. Nav Kunj Apartment, Plot No.87, IP Extension, Patparganj, New Delhi – 110091. PAN: AACCA3104G (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 27.08.2020…

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(i) Rajesh Kourani v. UOI (103 Taxmann.com 290) — Cited in 39 Judgments | BharatTax