(i) CIT v. J.R. Subramanya Bhat

28 Taxmann 578High Court1986#7285 most cited
16

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 45Section 54FSection 139Section 143(3)Section 147Section 148Section 250

Issues it is cited on

date of transfersection 54fsection 54section 45long term capital gainslong term capital gaincommissioner (appeals)previous yeartransferprescribeddocumenttotal income

Judgments citing (i) CIT v. J.R. Subramanya Bhat

ASSISSTANT COMMISSIONER OF INCOME TAX, CHENNAI vs. ANIL REDDY YEDUGURY SANDHINTI, CHENNAI

In the result, appeal filed by the Revenue is dismissed and Cross-

ITA 2145/CHNY/2024[2020-21]Status: DisposedITAT Chennai18 Jun 2025AY 2020-21

Bench: Shri Aby T. Varkey & Shri S.R.Raghunatha

For Appellant: Mr. S. Sridhar, AdvocateFor Respondent: Mr. Keerthi Narayanan, JCIT
Section 54F

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2145/Chny/2024 िनधा"रण वष"/Assessment Year: 2020-21 & Cross-Objection NO.79/Chny/2024 िनधा"रण वष"/Assessment Year: 2020-21 v. The ACIT, Shri Anil Reddy Yeduguri – Non Corporate Circle-3(1), Sandhinti, Chennai. No.18/20A, Marra Gate Road, Alwarpet, Chennai-600 018. [PAN: ABJPA 0351 Q] (अपीलाथ"/Appellant) (""यथ"/Respondent/Cross- Object…

SHREYA SINGHVI,JAIPUR vs. INCOME TAX OFFICER WARD 2(2) JAIPUR, JAIPUR

In the result, the appeal of the assessee is allowed

ITA 204/JPR/2024[2015-2016]Status: DisposedITAT Jaipur25 Mar 2025AY 2015-2016

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalshreya Singhvi, 80, Kiran Marg, Suraj Nagar Jaipur 302 006 Pan No.: Agmps 2639D ...... Appellant Vs.

For Appellant: Mr. Rajeev Sogani, CA, Ld. ARFor Respondent: Mrs. Anita Rinesh, JCIT- Ld. DR
Section 250Section 45Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Shreya Singhvi, 80, Kiran Marg, Suraj Nagar Jaipur 302 006 PAN No.: AGMPS 2639D ...... Appellant Vs. Income Tax Officer, Ward-2(2), Jaipur ...... Respondent Appellant by : Mr. Rajeev Sogani, CA, Ld. AR Respondent by : Mrs. Anita Rinesh, JCIT- Ld. DR Date of hearing : 19/03/2025 Date of pronouncement : 25/03/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by assessee is directed against the order of NFAC, Delhi, dated 25.01.2024 passed u/s. 250 of the Income Tax…

ACIT, CIRCLE, SHIMLA vs. SHRI VINOD SHARMA, NEW DELHI

In the result, the appeal of the Revenue is dismissed

ITA 1449/CHANDI/2019[2015-16]Status: DisposedITAT Chandigarh09 Jul 2024AY 2015-16

Bench: Shri A.D. Jain & Dr Krinwant Sahayआयकर अपील सं./ Ita No. 1449/Chd/2019 "नधा"रण वष" / Assessment Year: 2015-16 The Acit, Vs. Shri Vinod Sharma, बनाम B-1/3, Circle, Safdarjang Enclave, Shimla New Delhi 110029 "थायी लेखा सं./Pan No: Abkps1560N अपीलाथ"/ Appellant ""यथ"/ Repsondent (Hybrid Mode ) "नधा"रती क" ओर से/Assessee By : Sh. Vishal Mohan, Sr. Advocate With Shri Ahninav Bazwaria, Advocate राज"व क" ओर से/ Revenue By : Smt. Kusum Bansal, Cit Dr सुनवाई क" तार"ख/Date Of Hearing : 10.06.2024 उदघोषणा क" तार"ख/Date Of Pronouncement : 09.07.2024

For Appellant: Sh. Vishal Mohan, Sr. AdvocateFor Respondent: Smt. Kusum Bansal, CIT DR
Section 54F

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCH, ‘B’, CHANDIGARH BEFORE SHRI A.D. JAIN, VICE PRESIDENT & DR KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1449/CHD/2019 "नधा"रण वष" / Assessment Year: 2015-16 The ACIT, Vs. Shri Vinod Sharma, बनाम B-1/3, Circle, Safdarjang Enclave, Shimla New Delhi 110029 "थायी लेखा सं./PAN No: ABKPS1560N अपीलाथ"/ APPELLANT ""यथ"/ REPSONDENT (HYBRID MODE ) "नधा"रती क" ओर से/Assessee by : Sh. Vishal Mohan, Sr. Advocate With Shri Ahninav Bazwaria, Advocate राज"व क" ओर से/ Revenue by : Smt. Kusum Bansal, CIT DR सुनवाई क"…

JCIT (OSD),CIRCLE-17(1), MUMBAI vs. NAFISA ASGAR MUN, MUMBAI

ITA 443/MUM/2023[2016-17]Status: DisposedITAT Mumbai28 Jun 2023AY 2016-17

Bench: Shri Kuldip Singh & Shri Gagan Goyalassessment Year: 2016-17

For Appellant: Shri Himanshu Gandhi, A.RFor Respondent: Shri Chetan M. Kacha, Sr. A.R
Section 139(1)Section 143(3)Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “B”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Assessment Year: 2016-17 Dy. Commissioner of Ms. Nafisa Asgar Mun, Income Tax-17(1), 1204, Sagar Classic Clare 1st Floor, Room No.117, Road, Kautilya Bhavan, Vs. Byculla-400 008 G-Block, Bandra Kurla PAN: AAFPM9597D Complex, Bandra (East), Mumbai – 400 051 (Appellant) (Respondent) Present for: Assessee by : Shri Himanshu Gandhi, A.R. Revenue by : Shri Chetan M. Kacha, Sr. A.R. Date of Hearing : 24 . 05 . 2023 Date of Pronouncement : 28 . 06 . 2023 O R D E R Per : Kuld…

THE ITO, WARD-1(2)(1), AHMEDBAD vs. ASHIF MEHBBOBELAHI RUSHNAIWALA, AHMEDABAD

ITA 329/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad22 Jun 2022AY 2011-12
For Appellant: Shri V.K. Singh, Sr. D.RFor Respondent: Shri S L Poddar, A.R
Section 250(6)Section 271Section 271(1)(c)Section 50Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri TR Senthil Kumar, Judicial Member Assessment Year 2011-12 The ITO Ward-1(2)(1), Ashif Mehbbobelahi Ahmedabad Rushnaiwala 10, Vs Jalaram Estate Nr. (Appellant) Railway Crossing Sarkhej Sarkhej Ahmedabad382210 PAN: AATPR0611F (Respondent) Appellant by : Shri V.K. Singh, Sr. D.R. Respondent by : Shri S L Poddar, A.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-06-2022 आदेश/ORDER PER : ANNAPURNA GUPTA, ACCOUNTANT MEMBER:- The present appeal has been filed by the Revenue against the…

SMT. S.M.SHOBA,BENGALURU vs. INCOME TAX OFFICER, WARD - 7(2)(1), BANGALORE

In the result, the appeal filed by assessee stands allowed

ITA 1955/BANG/2019[2016-17]Status: DisposedITAT Bangalore30 Mar 2022AY 2016-17

Bench: Shri. Chandra Poojari & Smt. Beena Pillaiassessment Year : 2016-17 Smt. S.M. Shoba, No. 1489, First Floor, The Income Tax 40Th Cross, 4Th T Block, Officer, Jayanagar, Ward 7 (2)(1), Bangalore – 560 041. Bangalore. Vs. Pan: Cxkps1454H Appellant Respondent Assessee By : Shri Ramasubramanian, Ca : Shri Priyadarshi Mishra, Addl. Revenue By Cit (Dr) Date Of Hearing : 09-02-2022 Date Of Pronouncement : 30-03-2022 Order Per Beena Pillaipresent Appeal Has Been Filed By Assessee Against The Order Dated 05.07.2019 Passed By The Ld.Cit(A)-7, Bangalore For Assessment Year 2016-17 On Following Grounds Of Appeal. “1. That The Order Of The Learned Commissioner Of Income- Tax (Appeals) In So Far It Is Prejudicial To The Interests Of The Appellant Is Bad & Erroneous In Law & Against The Facts & Circumstances Of The Case. 2. That The Learned Commissioner Of Income-Tax (Appeals) Erred In Law & On Facts In Denying The Cost Of The Land For Claiming Exemption U/S. 54F Of The Act On The Ground That Such Land Was Purchased Four Years Prior To The Date Of Sale Of Original Asset. 3. That The Learned Commissioner Of Income Tax (Appeals) Erred In Law & On Facts In Making An Enhancing The Assessment By Making A Of Disallowance From Rs.

For Appellant: Shri Ramasubramanian, CA
Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2016-17 Smt. S.M. Shoba, No. 1489, First Floor, The Income Tax 40th Cross, 4th T Block, Officer, Jayanagar, Ward 7 (2)(1), Bangalore – 560 041. Bangalore. Vs. PAN: CXKPS1454H APPELLANT RESPONDENT Assessee by : Shri Ramasubramanian, CA : Shri Priyadarshi Mishra, Addl. Revenue by CIT (DR) Date of Hearing : 09-02-2022 Date of Pronouncement : 30-03-2022 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against the order date…

SRI. RAMAKRISHNA NISHTALA,BANGALORE vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE

In the result appeal filed by assessee stands partly allowed

ITA 164/BANG/2020[2016-17]Status: DisposedITAT Bangalore30 Sept 2021AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year : 2016-17

For Appellant: Shri Chytanya KK, AdvocateFor Respondent: Shri Kannan Narayan, JCIT(DR)
Section 142Section 143(2)Section 54FSection 54F(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2016-17 Sri Ramakrishna Nishtala, The Dy. Commissioner of Villa No.735, Adarsh Palm Income-tax, Retreat, Circle-7(1)(2), Phase-III, Sy. No.94/4, V Bengaluru. Doddakannehalli, s. Varthur Hobli, Bengaluru East Taluk-562106. PAN – ABWPN 0410 E APPELLANT RESPONDENT Assessee by : Shri Chytanya KK, Advocate Revenue by : Shri Kannan Narayan, JCIT(DR) Date of Hearing : 22-07-2021 Date of Pronouncement : 30 -09-2021 ORDER PER BEENA PILLAI, JUDICIAL MEMBER…

SMT. PADMA RAJAGOPALAN,BANGALORE vs. INCOME TAX OFFICER, WARD - 3(3)(5), BANGALORE

ITA 629/BANG/2019[2015-16]Status: DisposedITAT Bangalore20 Oct 2020AY 2015-16

Bench: Shri. B. R. Baskaran & Smt. Beena Pillaiassessment Year : 2015 – 16

For Respondent: Shri Prashanth G.S, C.A
Section 143(1)Section 143(2)Section 54F

…N THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2015 – 16 Padma Rajagopalan, The Income Tax Officer, Flat No.2A, Ward-3(3)(5), Rukmini Apartments, Bengaluru. No.1, Annamaya Block, Vs. Sheshadripuram, Bengaluru-560 020. PAN – ALUPP 2532 K APPELLANT RESPONDENT : Shri Prashanth G.S, C.A Appellant by Respondent by : Shri Priyadarshi Mishra, JCIT (DR) Date of Hearing : 17-09-2020 Date of Pronouncement : 20-09-2020 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee agains…

KAPIL KUMAR AGARWAL,GURGAON vs. DCIT, GURGAON

Appeal of the assessee is allowed

ITA 2630/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Apr 2019AY 2011-12

Bench: Shri Amit Shukla & Shri Prashant Maharishikapil Kumar Agarwal, Vs. Dcit, C/O. Ipsaa House Anm & Circle-1(1), Associates, J021A, Mayfiled Gurgaoon Gardens, Sector-51, Gurgaon Pan: Aacpa2412L (Appellant) (Respondent)

For Appellant: Shri Piyush Kaushik, AdvFor Respondent: Smt Sugandha Sharma, Sr. DR
Section 143Section 54Section 54F

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Kapil Kumar Agarwal, Vs. DCIT, C/o. IPSAA House ANM & Circle-1(1), Associates, J021A, Mayfiled Gurgaoon Gardens, Sector-51, Gurgaon PAN: AACPA2412L (Appellant) (Respondent) Assessee by : Shri Piyush Kaushik, Adv Revenue by: Smt Sugandha Sharma, Sr. DR Date of Hearing 07/03/2019 Date of pronouncement 30/04/2019 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This appeal is filed by the assessee, individual against the order of the Commissioner of Income Tax (Appeals) – 1, Gu…

SUBHADRA RAJU,CHENNAI vs. ITO, CHENNAI

In the result, the appeal of assessee is partly allowed

ITA 1035/CHNY/2016[2010-11]Status: DisposedITAT Chennai29 Nov 2017AY 2010-11

Bench: Shri Chandra Poojari

Section 143(3)Section 54F

…आयकर अपील"य अ"धकरण, B/‘SMC’ "यायपीठ, चे"नई । IN THE INCOME TAX APPELLATE TRIBUNAL B/“SMC” BENCH, CHENNAI "ी. चं" पूजार" लेखा सद"य , के सम" । BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER I.T.A.No.1035/Mds./2016 (Assessment Year : 2010-11 ) Ms.Subhadra Raju, The Income Tax officer, Vs. 34/3/16,Royal villa, Rukmani road, Salary ward VI(3), Kalashetra colony, Besant Nagar, Chennai. Chennai 600 041. PAN AXNPS 2824 C (अपीलाथ" /Appellant) (""यथ"/Respondent) : Mr.S.Sridhar,Advocate & अपीलाथ" क" ओर से / Appellant by Mr.A.S.Sriraman,Advocate : Mr.N.Madhavan,, ACIT, D.R ""यथ" क" ओर से/Respondent by सुनवाई क" तार"ख/ Dat…

ACIT, BANGALORE vs. SHRI. DILIP RANJREKAR, BANGALORE

ITA 858/BANG/2016[2012-13]Status: DisposedITAT Bangalore10 Nov 2017AY 2012-13

Bench: Shri Sunil Kumar Yadav & Shri Jason P Boazthe Asst. Commissioner Of Income-Tax, Circle-1(2)(1), Bengaluru. . Appellant Vs. Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Respondent Pan No. – Aanpr4015M.

For Appellant: Shri H.N Khincha, C.AFor Respondent: Smt. Padmameenakshi, JCIT
Section 10(12)Section 143(3)Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘B’, BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER The Asst. Commissioner of Income-tax, Circle-1(2)(1), Bengaluru. . Appellant Vs. Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Respondent PAN No. – AANPR4015M. CO No.28/Bang/2017 (Asst. Year – 2012-13) Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Appellant Vs. The Asst. Commissioner of Income-tax, Circle-1(2)(1), Bangalore. . Respondent Revenue by : Smt. Padmameenakshi, JCIT Assessee by : S…

ARADHYA STEEL WIRES PVT LTD.,,DAVANGERE vs. DCIT, DAVANGERE

ITA 1200/BANG/2016[2010-11]Status: DisposedITAT Bangalore10 Nov 2017AY 2010-11

Bench: Shri Sunil Kumar Yadav & Shri Jason P Boazthe Asst. Commissioner Of Income-Tax, Circle-1(2)(1), Bengaluru. . Appellant Vs. Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Respondent Pan No. – Aanpr4015M.

For Appellant: Shri H.N Khincha, C.AFor Respondent: Smt. Padmameenakshi, JCIT
Section 10(12)Section 143(3)Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘B’, BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER The Asst. Commissioner of Income-tax, Circle-1(2)(1), Bengaluru. . Appellant Vs. Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Respondent PAN No. – AANPR4015M. CO No.28/Bang/2017 (Asst. Year – 2012-13) Shri Dilip Ranjrekar, No.6B, Nitesh Mayfair, 31, Kasturba Road Cross, Bengaluru. . Appellant Vs. The Asst. Commissioner of Income-tax, Circle-1(2)(1), Bangalore. . Respondent Revenue by : Smt. Padmameenakshi, JCIT Assessee by : S…

ACIT, CHENNAI vs. HARIPRIAY JAGDISH, CHENNAI

In the result, the appeal of the Revenue is partly allowed for statistical purposes

ITA 1532/CHNY/2016[2012-13]Status: DisposedITAT Chennai26 Jul 2017AY 2012-13

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Mr.Murali Mohan, ACIT, D.RFor Respondent: Mr.P.S.Prabhakar,C.A
Section 54Section 54F

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ B’ BENCH : CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND Shri Duvvuru RL Reddy, JUDICIAL MEMBER आयकर अपील सं./I.T.A.No.1532/Mds./2016 "नधा"रण वष" /Assessment year :2012-13 The Assistant Commissioner of Vs. Mrs.Haripriya Jagdish, A-3, 3rd floor, Old No.17, New Income Tax, Non corporate circle -15, No.18,11 Crescent park Road, Chennai 600 034. Gandhi Nagar, Adyar, Chennai 600 020. [PAN ACLPH 5475 K] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क"…

R.UPENDRAN (HUF),CHENNAI vs. ITO, CHENNAI

In the result, the appeal of assessee is partly allowed for statistical purposes

ITA 1188/CHNY/2015[2010-2011]Status: DisposedITAT Chennai03 Jul 2017AY 2010-2011

Bench: Shri Chandra Poojari

For Appellant: Mr.V.Sreenivasan, JICIT, D.R
Section 143(2)Section 143(3)Section 54Section 54(1)

…आयकर अपील"य अ"धकरण, C/‘SMC’ "यायपीठ, चे"नई । IN THE INCOME TAX APPELLATE TRIBUNAL C/“SMC” BENCH, CHENNAI "ी. चं" पूजार" लेखा सद"य , के सम" । BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER I.T.A.No.1188/Mds./2015 (Assessment Year : 2010-11)) M/s.R.Upendran (HUF), The Income Tax officer, Vs. No.54 & 55, Kutchery Road, Business Ward II(1), Mylapore, Chennai 600 004. Chennai-34. PAN AAMHR 1708 L (अपीलाथ" /Appellant) (""यथ"/Respondent) : Mr.J.Santhanagopalan, C.A अपीलाथ" क" ओर से / Appellant by : Mr.V.Sreenivasan, JICIT, D.R ""यथ" क" ओर से/Respondent by सुनवाई क" तार"ख/ Date of hearing : 20.06.2017 : 03.07.2017 घोष…

RAM MOHAN RAI,NEW DELHI vs. ACIT, NEW DELHI

In the result ground No. 2 and 3 of the appeal of the assessee is allowed

ITA 6612/DEL/2016[2013-14]Status: DisposedITAT Delhi10 Apr 2017AY 2013-14

Bench: Shri H.S.Sidhu & Shri Prashant Maharishiram Mohan Rai, Vs. Acit, A-8/25, Vansant Vihar, Circle-33(1), New Delhi New Delhi Pan:Aaapr0728C (Appellant) (Respondent)

For Appellant: Sh. Ved Jain, AdvFor Respondent: Sh. FR Meena, Sr. DR
Section 143Section 234BSection 54

…Ram Mohan Rai ACIT 6612/Del/2016 AY 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―F‖: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Ram Mohan Rai, Vs. ACIT, A-8/25, Vansant Vihar, Circle-33(1), New Delhi New Delhi PAN:AAAPR0728C (Appellant) (Respondent) Assessee by : Sh. Ved Jain, Adv Sh. Ashish Chadha, CA Revenue by: Sh. FR Meena, Sr. DR Date of Hearing 06/04/2017 Date of pronouncement 10/04/2017 O R D E R PER PRASHANT MAHARISHI, A. M. 1. The assessee against the order of the ld CIT (A)-11, prefers this appeal, New Delhi dated 21.03.2016 for the Assessment…

DILIP MANHAR PAREKH,MUMBAI vs. DCIT 21(3), MUMBAI

In the result, the appeal filed by the assessee in ITA N0

ITA 6169/MUM/2013[2007-08]Status: DisposedITAT Mumbai15 Apr 2016AY 2007-08

Bench: Shri Amit Shukla & Shri Ramit Kocharआयकर अपील सं./I.T.A. No. 6169/Mum/2013 ("नधा"रण वष" / Assessment Year : 2007-08) Shri Dilip Manhar Parekh, The Dy. Commissioner Of बनाम/ National Plastic, Income Tax –21(3), V. National House, Mumbai. Opp Ansa A Bldg., Saki Vihar Road, Chandivali, Mumbai – 400 072. "थायी लेखा सं./Pan : Affp4206B (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

For Respondent: Shri Kailash Gaikwad(D.R.)
Section 143(3)Section 147Section 148Section 54FSection 54F(3)

…आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 6169/Mum/2013 ("नधा"रण वष" / Assessment Year : 2007-08) Shri Dilip Manhar Parekh, The Dy. Commissioner of बनाम/ National Plastic, Income Tax –21(3), v. National House, Mumbai. Opp Ansa A Bldg., Saki Vihar Road, Chandivali, Mumbai – 400 072. "थायी लेखा सं./PAN : AFFP4206B (अपीलाथ" /Appellant) .. (""यथ" / Respondent) Assessee by Dr. K. Shivaram Revenue by : Shri Kailash Gaikwad(D.R.) सुनवाई क" तार"ख /Date of Hea…