Hycron Electronics v. ITO

69 Taxmann.com 69Income Tax Appellate Tribunal2016#25499 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 139(1)Section 139(4)Section 143(2)Section 143(3)Section 250Section 50CSection 54F

Judgments citing Hycron Electronics v. ITO

Avanasiyappan Eswaran, Tiruppur vs. ITO, Ward 1(2), Tiruppur

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1666/CHNY/2025[2016-17]Status: DisposedITAT Chennai08 Sept 2025AY 2016-17

Bench: Shri George George K & Shri S.R. Raghunatha

For Appellant: Shri S. Ramachandran, CAFor Respondent: Ms. Gouthami Manivasagam, JCIT
Section 139(1)Section 143(2)Section 143(3)Section 250Section 50CSection 54FSection 54F(4)

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी जॉज" जॉज" के, उपा"य" एवं "ी एस.आर.रघुनाथा, लेखा सद"य के सम" BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 1666/CHNY/2025 िनधा"रण वष"/Assessment Year: 2016-17 Shri Avanasiyappan Eswaran, The Income Tax Officer, No.2/88, Chettipalayam, Vs. Ward 1(2), Angeripalayam (PO), Coimbatore. Tiruppur – 641 603. PAN: ACAPE 4493R (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri S. Ramachandran, CA ""यथ" क" ओर से/Respondent by : Ms. Go…

Spinks Impex, New Delhi vs. ITO Ward - 36(5), New Delhi

In the result, the appeals of the assessee are allowed

ITA 3567/DEL/2019[2014-15]Status: DisposedITAT Delhi27 Jun 2022AY 2014-15

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita Nos.3566 & 3567/Del/2019 Asstt. Years: 2013-14 & 2014-15

For Appellant: NONE **For Respondent: Sh. K.A. Manu, Sr. DR
Section 801CSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA Nos.3566 & 3567/Del/2019 Asstt. Years: 2013-14 & 2014-15 Spinks Impex, Vs ITO, C/o-M.K. Bhatt & Co. Ward-36(5), Chartered Accountants, Delhi-110002 302, Triveni Complex, E-10/12 Jawahar Park, Laxmi Nagar, New Delhi-110092 (APPELLANT) (RESPONDENT) PAN No. AAXFS9150Q Assessee by : NONE ** Revenue by : Sh. K.A. Manu, Sr. DR Date of Hearing: 11.05.2022 Date of Pronouncement: 27.06.2022 ORDER Per Dr. B. R. R. Kumar, Accountant Member: ** The assessee filed letter of adj…

Spinks Impex, New Delhi vs. ITO Ward - 36(5), New Delhi

In the result, the appeals of the assessee are allowed

ITA 3566/DEL/2019[2013-14]Status: DisposedITAT Delhi27 Jun 2022AY 2013-14

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita Nos.3566 & 3567/Del/2019 Asstt. Years: 2013-14 & 2014-15

For Appellant: NONE **For Respondent: Sh. K.A. Manu, Sr. DR
Section 801CSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA Nos.3566 & 3567/Del/2019 Asstt. Years: 2013-14 & 2014-15 Spinks Impex, Vs ITO, C/o-M.K. Bhatt & Co. Ward-36(5), Chartered Accountants, Delhi-110002 302, Triveni Complex, E-10/12 Jawahar Park, Laxmi Nagar, New Delhi-110092 (APPELLANT) (RESPONDENT) PAN No. AAXFS9150Q Assessee by : NONE ** Revenue by : Sh. K.A. Manu, Sr. DR Date of Hearing: 11.05.2022 Date of Pronouncement: 27.06.2022 ORDER Per Dr. B. R. R. Kumar, Accountant Member: ** The assessee filed letter of adj…