Hindustan Coca Beverages (P) Ltd. v. CIT

293 ITR 326Supreme Court of India2007#3951 most cited
30

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2009 to 2009.

Issues it is cited on

section 194dshort deduction of taxinterest under section 201(1a)summons under section 131section 197section 194hright to receivesection 18mlisection 201(1a)assessee in defaultsection 201(1)

Judgments citing Hindustan Coca Beverages (P) Ltd. v. CIT

COMMISSIONER OF INCOME TAX DEL vs. SINGAPORE AIRLINES LTD.

In the result the appeal is allowed in ITA Nos

ITA/306/2005HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX (TDS) vs. BELAIR TRAVELS & CARGO (P) LTD.

In the result the appeal is allowed in ITA Nos

ITA/336/2008HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX TDS vs. BRITISH AIRWAY PLC

In the result the appeal is allowed in ITA Nos

ITA/256/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S THAI AIRWAYS INTERNATIONAL

In the result the appeal is allowed in ITA Nos

ITA/119/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX TDS vs. M/S AIR INDIA LTD.

In the result the appeal is allowed in ITA Nos

ITA/1501/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX vs. M/S KLM ROYAL DUTCH AIRLINES

In the result the appeal is allowed in ITA Nos

ITA/121/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. KUWAIT AIRWAYS CORPORATION

In the result the appeal is allowed in ITA Nos

ITA/108/2007HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

THE COMMISSIONER OF INCOME TAX XVII vs. LUFTHANSA GERMAN AIRLINES

In the result the appeal is allowed in ITA Nos

ITA/1269/2007HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S UNITED AIRLINES

In the result the appeal is allowed in ITA Nos

ITA/117/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

C.I.T (TDS) vs. BRITISH AIRWAYS PLC

In the result the appeal is allowed in ITA Nos

ITA/969/2008HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX vs. AIR FRANCE

In the result the appeal is allowed in ITA Nos

ITA/964/2008HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX vs. M/S KUWAIT AIRWAYS CORPORATION

In the result the appeal is allowed in ITA Nos

ITA/116/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S UNITED AIRLINES

In the result the appeal is allowed in ITA Nos

ITA/118/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S THAI AIRWAYS INTERNATIONAL

In the result the appeal is allowed in ITA Nos

ITA/120/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX (TDS) vs. BELAIR TRAVELS & CARGO P.LTD.

In the result the appeal is allowed in ITA Nos

ITA/105/2008HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S PAKISTAN INTERNATIONAL AIR

In the result the appeal is allowed in ITA Nos

ITA/124/2006HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX TDS vs. AIR FRANCE

In the result the appeal is allowed in ITA Nos

ITA/1139/2005HC Delhi13 Apr 2009

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA NO 306/2005 Page 1 of 53 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant…

COMMISSIONER OF INCOME TAX DEL vs. M/S THAI AIROWAYS INTERNATIONA

In the result the appeal is allowed in ITA Nos

ITA - 51 / 2006HC Delhi13 Apr 2009

…* THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing C…

COMMISSIONER OF INCOME TAX vs. AIR FRANCE

In the result the appeal is allowed in ITA Nos

ITA - 964 / 2008HC Delhi13 Apr 2009

…* THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing C…

COMMISSIONER OF INCOME TAX vs. AIR FRANCE

In the result the appeal is allowed in ITA Nos

ITA - 952 / 2008HC Delhi13 Apr 2009

…* THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 13.04.2009 ITA Nos. 306/2005 & 123/2006, COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing Counsel with Mr Paras Chaudhary, Jr. Standing Counsel. versus SINGAPORE AIRLINES LTD ..... Respondent Through: Mr C.S. Aggarwal, Sr. Advocate with Mr Prakash Kumar, Advocate ITA Nos. 121/2006 & 432/2006 COMMISSIONER OF INCOME TAX NEW DELHI ..... Appellant Through: Mr R.D. Jolly, Sr. Standing C…

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