Hanif v. CIT

50 ITR 3Reported decision1963#6223 most cited
19

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

Judgments citing Hanif v. CIT

Hanif v. CIT (50 ITR 3) — Cited in 19 Judgments | BharatTax