Gujarat N.B. Surti Family Trust v. Commissioner Of Income-Tax. 2

162 Taxmann 257High Court2007#12283 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2022.

Judgments citing Gujarat N.B. Surti Family Trust v. Commissioner Of Income-Tax. 2

NITIN GIRLS SENIOR SECONDARY SCHOOL,JAIPUR vs. ITO, EXEMPTON WARD-1, JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes in all the cases

ITA 183/JPR/2022[2016-17]Status: DisposedITAT Jaipur31 Oct 2022AY 2016-17
For Appellant: Shri R.S. Poonia (C.A.)For Respondent: Shri A.S. Nehra(Addl. CIT)
Section 10(23)(iiid)Section 11Section 12ASection 143(2)Section 143(3)Section 156Section 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oaJh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 183/JP/2022 fu/kZkj.k o"kZ@Assessment Year : 2016-17 cuke Nitin Girls Senior Secondary School ITO, Exemption, Vs. 1,970, Barkat Nagar Tonk Phatak, Ward-1, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACTN 1914 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri R.S. Poonia (C.A.) jktLo dh vks…

BHAGWAN SINGH POSWAL,JAIPUR vs. INCOME TAX OFFICE, WARD 1(4), JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes

ITA 266/JPR/2020[2011-12]Status: DisposedITAT Jaipur31 Oct 2022AY 2011-12

Bench: Or During The Course Of The Hearing Of The Appeal.”

For Appellant: Shri Bhagwan Singh Poswal (Self)For Respondent: Ms. Runi pal (Addl.CIT) a
Section 143(1)Section 143(2)Section 144Section 156Section 234ASection 271(1)(c)Section 68Section 80C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 266/JP/2020 fu/kZkj.k o"kZ@Assessment Years : 2011-12 cuke Bhagwan Singh Poswal ITO, 1 Mahaveer Nagar-A, Vs. Ward-1(4), Jaipur. Muhana Road, Opp. V.T. Road, Mansarover, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIPPP2375N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Bhagwan Singh Poswal (Se…

MUNICIPAL CORPORATION JAIPUR,JAIPUR vs. JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes in all the cases

ITA 229/JPR/2022[2013-14 Quarter4]Status: DisposedITAT Jaipur29 Aug 2022
For Appellant: Shri Ajay Agarwal (C.A.)For Respondent: Shri A.S. Nehara (Addl.CIT) a
Section 133ASection 194CSection 201(1)Section 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 226 to 229/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 (Quarter 1 to 4) Joint CIT cuke Municipal Corporation JaipurJNN Head Office Deen Dayal Upadhyay Bhawan, Vs. (OSD) (TDS), Tonk Road Lal Kothi, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALM 1327 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

MUNICIPAL CORPORATION JAIPUR,JAIPUR vs. JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes in all the cases

ITA 228/JPR/2022[2013-14 Quarter 3]Status: DisposedITAT Jaipur29 Aug 2022
For Appellant: Shri Ajay Agarwal (C.A.)For Respondent: Shri A.S. Nehara (Addl.CIT) a
Section 133ASection 194CSection 201(1)Section 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 226 to 229/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 (Quarter 1 to 4) Joint CIT cuke Municipal Corporation JaipurJNN Head Office Deen Dayal Upadhyay Bhawan, Vs. (OSD) (TDS), Tonk Road Lal Kothi, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALM 1327 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

MUNICIPAL CORPORATION JAIPUR,JAIPUR vs. JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes in all the cases

ITA 227/JPR/2022[2013-14 Quarter 2]Status: DisposedITAT Jaipur29 Aug 2022
For Appellant: Shri Ajay Agarwal (C.A.)For Respondent: Shri A.S. Nehara (Addl.CIT) a
Section 133ASection 194CSection 201(1)Section 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 226 to 229/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 (Quarter 1 to 4) Joint CIT cuke Municipal Corporation JaipurJNN Head Office Deen Dayal Upadhyay Bhawan, Vs. (OSD) (TDS), Tonk Road Lal Kothi, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALM 1327 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

MUNICIPAL CORPORATION JAIPUR,JAIPUR vs. JOINT CIT(OSD) (TDS), JAIPUR

In the result, the appeals of the assessee is allowed for statistical purposes in all the cases

ITA 226/JPR/2022[2013-14 Quarter 1]Status: DisposedITAT Jaipur29 Aug 2022
For Appellant: Shri Ajay Agarwal (C.A.)For Respondent: Shri A.S. Nehara (Addl.CIT) a
Section 133ASection 194CSection 201(1)Section 271(1)(c)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 226 to 229/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 (Quarter 1 to 4) Joint CIT cuke Municipal Corporation JaipurJNN Head Office Deen Dayal Upadhyay Bhawan, Vs. (OSD) (TDS), Tonk Road Lal Kothi, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALM 1327 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls…

MAHAVIR SONI,KISHANGARH, DIST. AJMER vs. ITO, WARD 2(3), ALWAR

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 245/JPR/2021[2017-18]Status: DisposedITAT Jaipur30 Mar 2022AY 2017-18
For Appellant: Shri Kranti Mehta (C.A.)For Respondent: Smt. Runi Pal (Addl. CIT) a
Section 142Section 142(1)Section 144Section 144(1)Section 271Section 271(1)(b)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 245/JP/2021 fu/kZkj.k o"kZ@Assessment Years : 2017-18 ITO, cuke Shri Mahavir Soni S/o Shri Bhanwar Lal Soni Vs. Ward-2(3), Alwar. Arpit Marbles, Industrial Area, Madanganj, Kishangarh, Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACTPS 0818 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Kra…

ACIT, NEW DELHI vs. M/S. TULIP STAR HOTELS LTD., NEW DELHI

In the result the appeal of the Revenue is allowed for statistical purposes

ITA 4908/DEL/2011[2007-08]Status: DisposedITAT Delhi14 Oct 2015AY 2007-08

Bench: Smt. Diva Singh, Jm & Sh. O.P.Kant, Am Ita No.4908/Del./2011 : Asstt. Year : 2007-08 Acit Vs Tulip Star Hotels Ltd., Circle-16(1) Indra Palace, New Delhi H-Block, Connaught Circle New Delhi Aaacc1072F (Appellant) (Respondent)

For Appellant: Sh. J.P.Chandrekar, Sr. DRFor Respondent: Sh. Shashwat Bajpai, Adv
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Smt. Diva Singh, JM AND Sh. O.P.Kant, AM ITA No.4908/Del./2011 : Asstt. Year : 2007-08 ACIT Vs Tulip Star Hotels Ltd., Circle-16(1) Indra Palace, New Delhi H-Block, Connaught Circle New Delhi AAACC1072F (APPELLANT) (RESPONDENT) Appellant by : Sh. J.P.Chandrekar, Sr. DR Respondent by : Sh. Shashwat Bajpai, Adv. Date of Hearing : 15.09.2015 Date of Pronouncement :14.10.2015 ORDER PER O.P.KANT, A.M. This appeal of the Revenue is directed against the order dated 25.08.2011 of learned Commissioner of Income-tax (Appeals) - XIX, New Delhi, raisi…

Gujarat N.B. Surti Family Trust v. Commissioner Of Income-Tax. 2 (162 Taxmann 257) — Cited in 8 Judgments | BharatTax