Godrej Industries Ltd. v. Assistant Commissioner of Income-tax

160 Taxmann.com 13High Court2024#5519 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 148 Section 148A Section 147 Section 149 Section 151 Section 69A Section 144 Section 250

Issues it is cited on

section 149(1)(a)section 163 section 149(1)(b)section 149(1)section 148 notice within four years extension of limitation order under section 148a(d)section 148a(b)section 151(i)section 148a(d)section 3(1)

Judgments citing Godrej Industries Ltd. v. Assistant Commissioner of Income-tax

SRINIVASA RAO SIRIVURI PROPRIETOR,VIZIANAGARAM vs. INCOME TAX OFFICER, VIZIANAGARAM

In the result, appeal filed by the assessee is allowed in terms of our aforesaid observations

ITA 459/VIZ/2025[2015-16]Status: DisposedITAT Visakhapatnam04 Mar 2026AY 2015-16

Bench: Shri Ravish Sood, Hon’Ble & Shri Omkareshwar Chidara, Hon’Ble

Section 133(6)Section 142(1)Section 144Section 147Section 148Section 148ASection 44ASection 69A

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM “DIVISION” BENCH, VISAKHAPATNAM श्री रिीश सूद ,न्याधयक सदस्य एिं श्री ओंकारेश्वर धिदारा लेखा सदस्य के समक्ष, BEFORE SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER & SHRI OMKARESHWAR CHIDARA, HON’BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.459/VIZ/2025 (निर्धारण वर्ा/ Assessment Year:2015-16) Vs. Income Tax Officer Srinivasa Rao Sirivuri 9-1-85, Hukumpeta Kotta Road Income Tax Office Near Silver Company Koppugurana Building Vizianagaram – 535002 Siddhartha Nagar Andhra Pradesh Vizianagaram – 535002 Andhra Pradesh [PAN: F…

HOTEL SELECTION GRAND,TADEPALLIGUDEM vs. INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM

ITA 741/VIZ/2025[2016-17]Status: DisposedITAT Visakhapatnam18 Feb 2026AY 2016-17

Bench: Shri Ravish Sood, Hon'Ble & Shri Omkareshwar Chidara, Hon'Bleआयकर अपीलसं./I.T.A.No.741/Viz/2025 (निर्धारण वर्ष / Assessment Year:2016-17) Hotel Selection Grand Gollagundam Centre K.N. Road Tadepalligudem-534101 Andhra Pradesh [Pan: Aakfh0778C] Vs. Income Tax Officer, Ward -1 Aayakar Bhavan, 2-1-56/1 Opp. Punjab National Bank K.N.Road, Tadepalligudem – 534101 Andhra Pradesh करदाता का प्रतिनिधित्व/ Assessee Represented By राजस्व का प्रतिनिधित्व/ Department Represented By सुनवाई समाप्त होने की तिथि/ Date Of Conclusion Of Hearing घोषणा की तारीख/Date Of Pronouncement Per Ravish Sood, Jm: : Shri I. Kama Sastry, Ca : Sri K.Prasad, Sr.Dr : 12.02.2026 : 18.02.2026 आदेश /Order The Present Appeal Filed By The Assessee Firm Is Directed Against The Order Passed By The Commissioner Of Income Tax (Appeals), Visakhapatnam-3, Dated 24.10.2025, Which In Turn Arises From The Order Passed By The Assessing Officer (For Short "A.O”) Under Section 147 R.W.S. 144 Of The Income-Tax Act, 1961 (For Short, "The Act"), Dated 06.01.2025 For The Assessment Year 2016-17. The Assessee Firm Has Assailed The Impugned Order On The Following Grounds Of Appeal Before Us: "1. The Notice Under Section 148 Issued On 18.04.20232 For The

Section 115BSection 142ASection 147Section 148Section 148ASection 149(1)(b)Section 151ASection 234ASection 69A

…आयकर अपीलीय अधिकरण, विशाखापटणम पीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM “DIVISION” BENCH, VISAKHAPATNAM श्री रवीश सूद, न्यायिक सदस्य एवं श्री ओंकारेश्वर चिदारा लेखा सदस्य के समक्ष, BEFORE SHRI RAVISH SOOD, HON'BLE JUDICIAL MEMBER & SHRI OMKARESHWAR CHIDARA, HON'BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.741/VIZ/2025 (निर्धारण वर्ष / Assessment Year:2016-17) Hotel Selection Grand Gollagundam Centre K.N. Road Tadepalligudem-534101 Andhra Pradesh [PAN: AAKFH0778C] Vs. Income Tax Officer, Ward -1 Aayakar Bhavan, 2-1-56/1 Opp. Punjab National Bank K.N.Road, Tadepalligudem – 534101 Andhra Pra…

ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs. ACIT/DCIT, CIRCLE-1(1), VIJAYAWADA

In the result, the appeal filed by the assessee is allowed in terms of our aforesaid observations

ITA 732/VIZ/2025[2015-16]Status: DisposedITAT Visakhapatnam18 Feb 2026AY 2015-16

Bench: Shri Ravish Sood, Hon’Ble & Shri Omkareshwar Chidara, Hon’Ble

Section 143(2)Section 147Section 148Section 148ASection 250

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM “DIVISION” BENCH, VISAKHAPATNAM श्री रिीश सूद ,न्याधयक सदस्य एिं श्री ओंकारेश्वर धिदारा लेखा सदस्य के समक्ष, BEFORE SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER & SHRI OMKARESHWAR CHIDARA, HON’BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.732/VIZ/2025 (निर्धारण वर्ा/ Assessment Year:2015-16) Vs. CIT, Circle – 1(1) Andhra Pradesh Housing Board C/o. Katrapat & Associates C.R. Building 1st Floor Annex 1-1-298/2/B/3 Sowbhagya Avenue Apartments M.G. Road, 1st Floor, Ashok Nagar Vijayawada – 520002 Street No. 1, Hyderabad – 5…

CHODAY JANAKI RAMAYYA CHOWDARY,VISAKHAPATNAM vs. INCOME TAX OFFICER, WARD-1, KAKINADA

In the result, the appeal filed by the assessee is allowed in terms of my aforesaid observations

ITA 623/VIZ/2025[2015-16]Status: DisposedITAT Visakhapatnam16 Feb 2026AY 2015-16

Bench: Shri Ravish Sood, Hon’Ble

Section 147Section 148Section 148ASection 69A

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM “SMC” BENCH, VISAKHAPATNAM श्री रिीश सूद ,न्याधयक सदस्य BEFORE SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER आयकर अपीलसं./I.T.A.No.623/VIZ/2025 (निर्धारण वर्ा/ Assessment Year:2015-16) Vs. Income Tax Officer, Ward-1 Choday Janaki Ramayya Chowdary Flat No. 105, Trendz Harmony Income Tax Office Yendada Road, Rushikonda Deepthi Towers Visakhapatnam - 530045 Main Road Kakinada-533001 [PAN: ADAPC0895Q] Andhra Pradesh करदाता का प्रतततितित्व/ Assessee Represented by : Shri G.V.N. Hari, Advocate राजस्व का प्रतततितित्व/ Depart…

ARUN DURAISWAMY,MYSORE, KARNATAKA vs. ITO, INTL. TAXATION WARD 1(1), BANGALORE

In the result the appeal filed by the assessee is allowed

ITA 193/BANG/2025[2015-16]Status: DisposedITAT Bangalore16 Feb 2026AY 2015-16

Bench: Shri Prashant Maharishi & Shri Keshav Dubey

For Appellant: CA Deepak Gunashekar, A.RFor Respondent: Dr. Divya K.J, CIT D.R

Section 139Section 147Section 148Section 148ASection 149Section 69Section 69C

…IT(IT)ANo.193/Bang/2025 Arun Duraiswamy, Mysore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(IT)A No.193/Bang/2025 Assessment Year : 2015-16 Arun Duraiswamy 316, LIG-2, 3rd Stage Hebbal ITO Mysore 570 016 Vs. Intl. Taxation Ward 1(1) Karnataka Bengaluru PAN NO : BADPD5297A APPELLANT RESPONDENT Appellant by : CA Deepak Gunashekar, A.R. Respondent by : Dr. Divya K.J, CIT D.R. Date of Hearing : 22.01.2026 Date of Pronouncement : 16.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal at the inst…

NEETA BHAMBHANI,BENGALURU vs. DCIT, (IT), CIRCLE-1(1), BENGALURU

In the result, I pass the following:-

ITA 3124/BANG/2025[2017-18]Status: DisposedITAT Bangalore12 Feb 2026AY 2017-18

Bench: Shri Waseem Ahmed & Shri Keshav Dubey

For Appellant: Adv. Ema Bindu, A.RFor Respondent: Dr. Divya K.J., CIT D.R

Section 10(4)(ii)Section 143(3)Section 148Section 148ASection 151Section 69

…IT(IT)A No.3124/Bang/2025 Neeta Bhambhani, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT (IT) A No. 3124/Bang/2025 Assessment Year : 2017-18 Neeta Bhambhani No.302, Wheelers Road Fraser town DCIT Vs. Bengaluru 560 005 International Taxation Circle 1(1) Bengaluru PAN NO : ALIPB6364P APPELLANT RESPONDENT Appellant by : Adv. Ema Bindu, A.R. Respondent by : Dr. Divya K.J., CIT D.R. Date of Hearing : 12.02.2026 Date of Pronouncement : 13.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal a…

RAGHAVAN NAMBATH MENON,BENGALURU vs. ITO, WARD INTL. TAXATION 1(2), BMTC BUILDING, KORAMANGALA, BENGALURU

In the result, I pass the following:-

ITA 278/BANG/2025[2015-16]Status: DisposedITAT Bangalore06 Feb 2026AY 2015-16

Bench: Shri Prashant Maharishi & Shri Keshav Dubey

For Appellant: CA Suresh Muthukrishnan, A.RFor Respondent: Dr. Divya K.J., CIT D.R

Section 143(2)Section 147Section 148Section 148ASection 149Section 149(1)(b)Section 68

…IT(IT)A No.278/Bang/2025 Raghavan Nambath Menon, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(IT)A No.278/Bang/2025 Assessment Year : 2015-16 Raghavan Nambath Menon #158, Bellezea Muthanallur Circle Chandapura Dommasandra Road ITO Anekal Taluk 560 099 Vs. Ward Intl. Taxation 1(2) Karnataka Bangalore PAN NO : ACFPM4825Q APPELLANT RESPONDENT Appellant by : CA Suresh Muthukrishnan, A.R. Respondent by : Dr. Divya K.J., CIT D.R. Date of Hearing : 12.11.2025 Date of Pronouncement : 06.02.2026 O R D E…

RAHUL MEKA ,BENGALURU vs. INCOME TAX OFFICER, WARD INTERNATIONAL TAXATION-1(2) , BENGALURU

In the result, appeal filed by the assessee is allowed

ITA 813/BANG/2024[2016-17]Status: DisposedITAT Bangalore06 Feb 2026AY 2016-17

Bench: Shri Prashant Maharishi & Shri Keshav Dubey

For Appellant: Shri Narendra Sharma, AdvocateFor Respondent: Dr. Divya K.J – CIT(DR)(ITAT), Bangalore

Section 147Section 45Section 54Section 54FSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI,VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(IT)A No.813/Bang/2024 Assessment Year : 2016-17 Shri. Rahul Meka, ITO (International Taxation), C-19 Kudremukh Colony, 2nd Block, Ward – 1(2), Koramangala, Bangalore. Vs. Bangalore – 560 034, Karnataka. PAN NO :BDEPM 8117 J APPELLANT RESPONDENT Appellant by : Shri Narendra Sharma, Advocate Respondent by : Dr. Divya K.J – CIT(DR)(ITAT), Bangalore. Date of Hearing : 27.01.2026 Date of Pronouncement : 06.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appe…

SHIVRAM S SHETTY,MUMBAI vs. INCOME TAX OFFICER WARD 2(1), THANE

ITA 5653/MUM/2024[2015-16]Status: DisposedITAT Mumbai04 Feb 2026AY 2015-16

Bench: Ms. Kavitha Rajagopal, Jm & Shri Prabhash Shankar, Am

For Appellant: Shri Kumar Kale, AdvFor Respondent: Shri Pravin Salunkhe, SR. DR

Section 133(6)Section 142(1)Section 144Section 144B(1)Section 147Section 148Section 151Section 151ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “H(SMC)” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SHRI PRABHASH SHANKAR, AM ITA Nos.5652 & 5653/Mum/2024 (Assessment Years: 2014-15 & 2015-16) Shri Shivram S. Shetty Gala No. 36, Rajashree Shopping Centre, Mira Road (E), Dist. Thane – 401107 PAN No.AKYPS7065D (Appellant) Vs. Income Tax Officer, Ward - 2(1), Room No.25, B Wing, 6th Floor, Ashar IT Park, Road No.16Z, Wagle Ind. Estate, Thane - 400 604 (Respondent) Assessee by : Shri Kumar Kale, Adv. Respondent by : Shri Pravin Salunkhe, SR. DR Date of Hearing : 14.11.2025 Date of Pronouncement : 04.02.2026 ORDER Per Ka…

RAMESH BABU BEJJALA,KOTHAGUDEM vs. INCOME TAX OFFICER, WARD-1, KOTHAGUDEM

In the result, appeal filed by the assessee is allowed in terms of our aforesaid observations

ITA 1010/HYD/2025[2015-16]Status: DisposedITAT Hyderabad30 Jan 2026AY 2015-16

Bench: SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

Section 147Section 148Section 148ASection 149(1)(b)Section 348Section 44ASection 63A

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘SMC’ Bench, Hyderabad "ी रवीश सूद, माननीय "या"यक सद"य एवं "ी मधुसूदन साव"डया, माननीय लेखा सद"य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A. No.1010/Hyd/2025 ("नधा"रणवष"/ Assessment Year:2015-16) Ramesh Babu Bejjala, VS. Income Tax Officer, Kothagudem. Ward-1, PAN: AYGPB8414R Kothagudem. (अपीलाथ"/ Appellant) (""यथ"/ Respondent) करदाताका""त"न"ध"व/ : Shri A V Raghuram, Advocate Assessee Represented by राज"वका""त"न"ध"व/ : Shri Aluru Venkata Rao, Sr. AR (Hybrid Hearing)…

INCOME TAX OFFICER WARD 22 KALYAN , KALYAN vs. RAHUL RATANLAL HARCHWANI, ULHASNAGAR

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 4315/MUM/2025[2014-15]Status: DisposedITAT Mumbai13 Nov 2025AY 2014-15

Bench: Shri Sandeep Gosain & Shri Prabhash Shankar

Section 148Section 148ASection 149Section 250Section 3

…1 IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA No. 3348 & 3349/Mum/2025 A.Ys: 2014-15 & 2016-17 Rahul Ratanlal Vs ITO, Ward –2, Harchwani Mohan Plaza Block No. C-794, Room Khadakpada, No. 1587, Devi Villa, Kalyan (W) – 421 301. Near Netaji High School Ulhasnagar PAN – ABPPH8259J (Appellant) (Respondent) A.Y: 2014-15 ITO, Ward –2, Vs Rahul Ratanlal Mohan Plaza Harchwani Khadakpada, Block No. C-794, Room Kalyan (W) – 421 301. No. 1587, Devi Villa, Near Netaji High School Ulhasnagar PAN – ABPPH8259J (Appellant) (R…

RAHUL RATANLAL HARCHWANI ,MUMBAI vs. INCOME TAX OFFICER WARD 2, KALYAN

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 3349/MUM/2025[2016-17]Status: DisposedITAT Mumbai13 Nov 2025AY 2016-17

Bench: Shri Sandeep Gosain & Shri Prabhash Shankar

Section 148Section 148ASection 149Section 250Section 3

RAHUL RATANLAL HARCHWANI ,MUMBAI vs. INCOME TAX OFFICER WARD -2, MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 3348/MUM/2025[2014-15]Status: DisposedITAT Mumbai13 Nov 2025AY 2014-15

Bench: Shri Sandeep Gosain & Shri Prabhash Shankar

Section 148Section 148ASection 149Section 250Section 3

NITU KHADARIYA,JAIPUR vs. ITO WARD 1(3), NCRB BUILDING

In the result, the appeal of the assessee is allowed

ITA 1360/JPR/2024[2014-15]Status: DisposedITAT Jaipur09 Oct 2025AY 2014-15

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri C.L. Yadav, CAFor Respondent: Shri Gautam Singh Choudhary,JCIT-DR

Section 143(3)Section 144BSection 147Section 69A

…1 SMT. NITU KHADARIYIA VS ITO,WARD 1(3), JAIPUR आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,’’SMC” JAIPUR Mk0 ,l- lhrky{eh]U;kf;dlnL; ,oaJhjkBksMdeys'kt;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihyla-@ITA No.1360/JPR/2024 fu/kZkj.ko"kZ@AssessmentYear : 2014-15 Smt. Nitu Khadariya cuke The ITO Vs. Baba Market C/o Ganpati Timber Store, Near Bank of Ward 1(3) Baroda, DCM Ajmer Road, Jaipur 302 014 Jaipur LFkk;hys[kk la-@thvkbZvkjla-@PAN/GIR No.: AVPPK 6180P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkf…

SANCHIT KANTILAL GANORE,BHAGUR vs. ITO WARD 1(1), NASHIK, NASHIK

In the result, appeal of the assessee is partly allowed

ITA 1767/PUN/2025[2017-18]Status: DisposedITAT Pune19 Sept 2025AY 2017-18

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपऩल सं. / Ita No.1767/Pun/2025 निर्धारण वषा / Assessment Year: 2017-18 Sanchit Kantilal Ganore, V The Income Tax Officer, 21, Main Road, Bhagur, S. Ward-1(1), Nashik. Nashik - 422502. Pan: Aprpg4907J Appellant/ Assessee Respondent / Revenue Assessee By Shri Piyush Bafna Revenue By Shri Aviyogi Ambadkar– Add.Cit(Dr) Date Of Hearing 09/09/2025 Date Of Pronouncement 19/09/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: This Appeal Is Filed By The Assessee Against The Order Of Ld.Commissioner Of Income Tax(Appeal)[Nfac] Passed Under Section 250 Of The Income Tax Act, 1961 For A.Y.2017-18, Dated 29.05.2025 Emanating From Assessment Order U/S.147 R.W.S 144 Of The I.T.Act, Dated 21.05.2023. The Assessee Has Raised Following Grounds Of Appeal : “1. On The Facts & In The Circumstances Of The Case & In Law & Without Prejudice To Other Grounds, Ld. Nfac Has Erred In Passing A

Section 147Section 148Section 149Section 151Section 250

…आयकर अपीलीय अधिकरण ”बी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA No.1767/PUN/2025 निर्धारण वषा / Assessment Year: 2017-18 Sanchit Kantilal Ganore, V The Income Tax Officer, 21, Main Road, Bhagur, s. Ward-1(1), Nashik. Nashik - 422502. PAN: APRPG4907J Appellant/ Assessee Respondent / Revenue Assessee by Shri Piyush Bafna Revenue by Shri Aviyogi Ambadkar– Add.CIT(DR) Date of hearing 09/09/2025 Date of pronouncement 19/09/2025 आदेश/ ORDER PER DR. DIPAK P. RIPOTE, AM: This ap…

JAGDISH RAGHUNATHJI LAHOTI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCEL 23(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 1999/MUM/2025[2016-17]Status: DisposedITAT Mumbai18 Sept 2025AY 2016-17

Bench: Ms. Kavitha Rajagopal & Smt. Renu Jauhri & Jagdish Raghunathji Lahoti Assistant Commissioner, 27/31, 4Th Floor, Bootwala Vs. Circle 23(1), Mumbai Building, Old Hanuman Lane, 113, 1St Floor, Matru Mandir, Kalbadevi 400002 Tardeo Road, Mumbai 400007 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Abxpl4596N (Appellant) (Respondent) निर्ााररती की ओर से / Assessee By: Shri. Ajinkya Vaishampayan /Revenue By: Shri Vivek Perampurna Cit-Dr Date Of Hearing 13.08.2025 Date Of Pronouncement 18.09.2025 आदेश/O R D E R Per Renu Jauhri [A.M]: These Appeals Are Filed By The Assessee Against The Order Of The National Faceless Appeal Centre (Nfac), Delhi (Hereinafter Referred To As "Cit(A)"] Dated 24.01.2025 Passed U/S. 250 Of The Income-Tax Act, 1961 [Hereinafter Referred To As "Act"] For Assessment Year [A.Y.] 2014-15 & 2016-17. 2. The Assessee Has Raised The Following Grounds Of Appeal:

For Appellant: Shri. Ajinkya VaishampayanFor Respondent: Shri Vivek Perampurna CIT-DR

Section 147Section 148Section 151Section 153CSection 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER AND SMT. RENU JAUHRI, ACCOUNTANT MEMBER & Jagdish Raghunathji Lahoti Assistant Commissioner, 27/31, 4th Floor, Bootwala Vs. Circle 23(1), Mumbai Building, Old Hanuman Lane, 113, 1st Floor, Matru Mandir, Kalbadevi 400002 Tardeo Road, Mumbai 400007 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: ABXPL4596N (Appellant) (Respondent) निर्ााररती की ओर से / Assessee by: Shri. Ajinkya Vaishampayan /Revenue by: Shri Vivek Perampurna CIT-DR Date of Hearing 13.08.2025 Date of Pronouncement 18.09.2025 आदेश/O R D E R PER RENU JAUHRI [A.…

JAGDISH RAGHUNATHJI LAHOTI,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 23(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 1998/MUM/2025[2014-15]Status: DisposedITAT Mumbai18 Sept 2025AY 2014-15

For Appellant: Shri. Ajinkya VaishampayanFor Respondent: Shri Vivek Perampurna CIT-DR

Section 147Section 148Section 151Section 153CSection 250Section 69A

DCIT-14(1)(1), MUMBAI vs. KALPANA MADHANI SECURITIES PVT. LTD, MUMBAI

In the result, the appeal filed by the revenue is dismissed and Cross

ITA 3846/MUM/2024[2014-2015]Status: DisposedITAT Mumbai04 Jul 2025AY 2014-2015

Bench: Shri Vikram Singh Yadav & Shri Raj Kumar Chauhandcit-14(1)(1) M/S. Kalpana Madhani R. No. 432, 4Th Floor, Aayakar Securities Pvt. Ltd. Bhavan, M. K. Road, Vs. 11/1102, Shanti Tower, Shanti Mumbai-400 020 Path, Near Garodia Nagar, Mumbai-400 077 Pan: Aabck2968H

Section 143(3)Section 148Section 148ASection 151Section 250Section 73

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER DCIT-14(1)(1) M/s. Kalpana Madhani R. No. 432, 4th floor, Aayakar Securities Pvt. Ltd. Bhavan, M. K. Road, Vs. 11/1102, Shanti Tower, Shanti Mumbai-400 020 Path, Near Garodia Nagar, Mumbai-400 077 PAN: AABCK2968H (Appellant) (Respondent) Cross Objection No. 162/MUM/2024 (A.Y. 2014-15) M/s. Kalpana Madhani Vs. DCIT-14(1)(1) Securities Pvt. Ltd. R. No. 432, 4th floor, Aayakar 11/1102, Shanti Tower, Shanti Path, Bhavan, M. K. Road, Near Garodia Nagar, Mumbai-40…

ADITYA JAGDISH LAHOTI ,MUMBAI vs. ACIT CIRCLE 23(1), MUMBAI

Accordingly, we do not find any merit in the appeal which is, therefore, dismissed

ITA 265/MUM/2025[2014-15]Status: DisposedITAT Mumbai09 Jun 2025AY 2014-15

Bench: Shri Sandeep Gosain & Shri Prabhash Shankaraditya Jagdish Lahoti, V/S. Assistant Commissioner Of 27/31, 4Th Floor, Bootwala बनाम Income Tax, Circle– 23(1), 113, Building, Old Hanuman 1St Floor, Matru Mandir, Tardeo Lane, Kalbadevi, Mumbai Road, Mumbai – 400007, 400 002, Maharashtra Maharashtra स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Ajrpl0027C Appellant/अपीलार्थी .. Respondent/प्रतिवादी

For Appellant: Shri Ajinkya M. Vaishampayan, ARFor Respondent: Shri Aditya Rai, (Sr. DR)

Section 132Section 147Section 148Section 153CSection 68

…IN THE INCOME-TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER Aditya Jagdish Lahoti, v/s. Assistant Commissioner of 27/31, 4th Floor, Bootwala बनाम Income Tax, Circle– 23(1), 113, Building, Old Hanuman 1st Floor, Matru Mandir, Tardeo Lane, Kalbadevi, Mumbai Road, Mumbai – 400007, 400 002, Maharashtra Maharashtra स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AJRPL0027C Appellant/अपीलार्थी .. Respondent/प्रतिवादी Appellant by : Shri Ajinkya M. Vaishampayan, AR Respondent by : Shri Aditya Rai, (Sr. DR) Date of Hearing 04.06.2025 Date of Prono…

VARDHA ENTERPRISES PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI

In the result, the appeal filed by the Assessee stands allowed

ITA 2416/MUM/2023[2013-14]Status: DisposedITAT Mumbai26 Aug 2024AY 2013-14

Bench: Shri Narender Kumar Choudhry & Shri Amarjit Singhassessment Year: 2013-14

For Appellant: Shri Rakesh Joshi, C.AFor Respondent: Shri Ankush Kapoor, CIT DR

Section 115BSection 132Section 148Section 148ASection 250Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “F”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Assessment Year: 2013-14 M/s. Vardha Enterprises Assistant Private Limited, Commissioner of 103, Shantivan 2A, Income Tax, Raheja Township, Vs. Central Circle-4(3), 1921, 19th Floor, Malad (E), Mumbai-400097. Air India Building, PAN: AACCV6065D Nariman Point, Mumbai-400021. (Appellant) (Respondent) Present for: Assessee by : Shri Rakesh Joshi, C.A. Shri Tapan Doshi, A.R. Revenue by : Shri Ankush Kapoor, CIT DR Date of Hearing : 11.06.2024 Date of Prono…

Showing 1–20 of 21 · Page 1 of 2