Godrej & Boyce Mfg. Co. Ltd. v. DCIT, Range10(2), Mumbai

234 CTR 1High Court2010#1162 most cited

What is Godrej & Boyce Mfg. Co. Ltd. v. DCIT, Range10(2), Mumbai authority for?

Expenditure incurred by an assessee in relation to income not forming part of the total income is not deductible under Section 14A(1). The disallowance must be restricted to direct and indirect expenses having an approximate connection with the earning of such exempt income, and Rule 8D applies from Assessment Year 2008-09.

97

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2025.

Also referred to as

Godrej & Boyce Mfg. Co. Ltd. · Section 14A · Rule 8D · disallowance of expenditure · exempt income · expenses related to exempt income · approximate connection · applicability of Rule 8D · Section 14A(1) · Bombay High Court

Sections most often in play

Section 115JBSection 14ASection 271(1)(c)Section 115USection 244ASection 36(1)(vii)Section 36(1)(viia)Section 36(1)(viii)

Issues it is cited on

section 50(1)section 80absection 70(2)section 54esection 14a(1)section 10(15)section 80msection 10(33)section 54eclong-term capital assetsection 36(1)(viii)section 226

Judgments citing Godrej & Boyce Mfg. Co. Ltd. v. DCIT, Range10(2), Mumbai

FRANKLIN TEMPLETON INTERNAITOANL SERVICES (I) P.LTD,MUMBAI vs. DCIT (OSD) 3(1), MUMBAI

In the result the appeal filed by the assessee for assessment year 2007-08 and 2008-09 stands partly allowed

ITA 7216/MUM/2012[2008-09]Status: DisposedITAT Mumbai13 Oct 2025AY 2008-09

Bench: Smt. Beena Pillai () & Shri Girish Agrawal ()

Section 133(6)Section 92D

…e disallowance only to the direct and indirect expenses that has approximate connection with the earning of the exempt income by placing reliance on the decision of Hon’ble Bombay High Court in case of Godrej & Boyce Manufacturing Co. Ltd., reported in (2010) 234 CTR 1. 6.3 On receipt of the DRP direction, the Ld.AO passed impugned order by making addition in the hands of the assessee at ₹ 9,55,43,693/-. Aggrieved by the order of the Ld.AO, assessee is on appeal before the Tribunal. 17 ITA 6986/Mum/2011 & 7216/Mum/2012; A.Y. 2007-08 & 2008-09 Franklin Templeton International Services (India) Private Limited 7. T…

FRANKLIN TEMPLETON INTERNATIONAL SERVICES (I) P. LTD,MUMBAI vs. ASST CIT 3(1)(OSD), MUMBAI

In the result the appeal filed by the assessee for assessment year 2007-08 and 2008-09 stands partly allowed

ITA 6986/MUM/2011[2007-08]Status: DisposedITAT Mumbai13 Oct 2025AY 2007-08

Bench: Smt. Beena Pillai () & Shri Girish Agrawal ()

Section 133(6)Section 92D

…e disallowance only to the direct and indirect expenses that has approximate connection with the earning of the exempt income by placing reliance on the decision of Hon’ble Bombay High Court in case of Godrej & Boyce Manufacturing Co. Ltd., reported in (2010) 234 CTR 1. 6.3 On receipt of the DRP direction, the Ld.AO passed impugned order by making addition in the hands of the assessee at ₹ 9,55,43,693/-. Aggrieved by the order of the Ld.AO, assessee is on appeal before the Tribunal. 17 ITA 6986/Mum/2011 & 7216/Mum/2012; A.Y. 2007-08 & 2008-09 Franklin Templeton International Services (India) Private Limited 7. T…

ACIT-2(3)(1), MUMBAI vs. HDFC BANK LTD ( MERGED ENTITY HDFC INVESTMENTS LIMITED ), MUMBAI

ITA 2980/MUM/2024[2014-15]Status: DisposedITAT Mumbai28 Jan 2025AY 2014-15

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate a

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 2…

HDFC BANK LIMITED( AS SUCCESSOR TO HDFC LTD),MUMBAI vs. DCIT- 2(3)(1), MUMBAI

ITA 2666/MUM/2024[2014-15]Status: DisposedITAT Mumbai28 Jan 2025AY 2014-15

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate andFor Respondent: Shri Biswanath Das, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 2016-17 to 2020-…

HDFC BANK LIMITED (AS SUCCESSOR TO HDFC LTD),MUMBAI vs. DCIT 2(3)(1), MUMBAI

ITA 2665/MUM/2024[2015-16]Status: DisposedITAT Mumbai28 Jan 2025AY 2015-16

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Year…

ACIT-2(3)(1), MUMBAI vs. HDFC BANK LIMITED (MERGED ENTITY HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED), MUMBAI

In the result, appeals of both, assessee and revenue are decided \nas per the table below:\n\nSr

ITA 2597/MUM/2024[2020-21]Status: DisposedITAT Mumbai28 Jan 2025AY 2020-21

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \nITA Nos.1890, 1891, 1892, 1893 and 3717…

HDFC BANK LTD.,(AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. DCIT, CIRCLE-2(3)(1), MUMBAI

ITA 3717/MUM/2023[2020-21]Status: DisposedITAT Mumbai28 Jan 2025AY 2020-21

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate andFor Respondent: Shri Biswanath Das, CIT D

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 2016-17 to 20…

ACIT-1(1)(1), MUMBAI vs. M/S. HOUSING DEVELOPMENT FINANCE CORPORATION LTD., DELHI

ITA 2049/MUM/2023[2016-17]Status: DisposedITAT Mumbai28 Jan 2025AY 2016-17

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

…HDFC Bank Ltd. ITA No.4315/MUM/2007 and Ors. AYs 2002-03 to 2020-21 IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos. 3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos. 5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos. 2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos. 2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-1…

ACIT-1(1)(1), MUMBAI vs. M/S. HOUSING DEVELOPMENT FINANCE CORPORATION LTD., DELHI

ITA 2047/MUM/2023[2018-19]Status: DisposedITAT Mumbai28 Jan 2025AY 2018-19

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \nITA Nos.1890, 1891, 1892, 1893 and 3717/Mum…

ACIT-1(1)(1), MUMBAI vs. M/S HOUSING DEVELOPMENT FINANCE CORPORATION LTD, MUMBAI

ITA 2046/MUM/2023[2017-2018]Status: DisposedITAT Mumbai28 Jan 2025AY 2017-2018

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate and

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 201…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD.),MUMBAI vs. ADDL/JT/DY/ACIT/ITO, NFAC, DELHI

ITA 1893/MUM/2023[2019-20]Status: DisposedITAT Mumbai28 Jan 2025AY 2019-20

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate and

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 201…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD.),MUMBAI vs. DCIT, RANGE-1(1)(2), MUMBAI

ITA 1890/MUM/2023[2016-17]Status: DisposedITAT Mumbai28 Jan 2025AY 2016-17

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos.4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos.3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos.2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Year…

DCIT RANGE-1(1)(2), MUMBAI vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD, MUMBAI

ITA 5110/MUM/2017[2013-14]Status: DisposedITAT Mumbai28 Jan 2025AY 2013-14

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \n\nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \n\nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \n\nITA Nos.1890, 1891, 1892, 1893…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. DCIT RANGE-1(1)(2), MUMBAI

ITA 4983/MUM/2017[2013-14]Status: DisposedITAT Mumbai28 Jan 2025AY 2013-14

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI\nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER\nAND\nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER\nITA Nos.4315 and 4316/MUM/2007\n Assessment Years: 2002-03 and 2003-04\n\nITA Nos.3861 and 3862/Mum/2009\n Assessment Years: 2004-05 and 2005-06\n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012\n Assessment Years: 2006-07 to 2008-09\n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017\n Assessment Years: 2009-10 to 2013-14\n\nITA Nos.2665 and 2666/Mum/2024\n Assessment Years: 2014-15 and 2015-16\n\nITA Nos.1890, 1891, 1892, 1893 and 3717/Mum/202…

DCIT - 1(1)(2), MUMBAI vs. HOUSING DEVELOPMENT FINANCE CORPORARTION LTD., MUMBAI

In the result, appeals of both, assessee and revenue are decided \nas per the table below: \n\nSr

ITA 2861/MUM/2017[2011-12]Status: DisposedITAT Mumbai28 Jan 2025AY 2011-12

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \n\nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \n\nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \n\nITA Nos.1890, 1891, 1892, 1893…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. DCIT RG 1(1), MUMBAI

In the result, appeals of both, assessee and revenue are decided \nas per the table below: \n\nSr

ITA 2609/MUM/2017[2011-12]Status: DisposedITAT Mumbai28 Jan 2025AY 2011-12

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \n\nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \n\nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \n\nITA Nos.1890, 1891, 1892, 1893…

DCIT 1(1)(2), MUMBAI vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD, MUMBAI

Accordingly, ground so raised for Assessment \nYear 2004-05 is dismissed as infructuous

ITA 2326/MUM/2017[2009-10]Status: DisposedITAT Mumbai28 Jan 2025AY 2009-10

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \n\nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \n\nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \n\nITA Nos.1890, 1891, 1892, 1893…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. ADDL CIT RG 1(1), MUMBAI

In the result, appeals of both, assessee and revenue are decided \nas per the table below: \n\n| Sr

ITA 2093/MUM/2017[2009-10]Status: DisposedITAT Mumbai28 Jan 2025AY 2009-10

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \nITA Nos.1890, 1891, 1892, 1893 and 3717…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. ADDL CIT RG 1(1), MUMBAI

ITA 2868/MUM/2012[2008-09]Status: DisposedITAT Mumbai28 Jan 2025AY 2008-09

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI \nBEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER \nAND \nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER \n\nITA Nos.4315 and 4316/MUM/2007 \n Assessment Years: 2002-03 and 2003-04 \n\nITA Nos.3861 and 3862/Mum/2009 \n Assessment Years: 2004-05 and 2005-06 \n\nITA Nos.5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 \n Assessment Years: 2006-07 to 2008-09 \n\nITA Nos.2093, 5885, 2609, 2610 and 4983/Mum/2017 \n Assessment Years: 2009-10 to 2013-14 \n\nITA Nos.2665 and 2666/Mum/2024 \n Assessment Years: 2014-15 and 2015-16 \n\nITA Nos.1890, 1891, 1892, 1893…

HDFC BANK LIMITED (AS SUCCESSOR TO HOUSING DEVELOPMENT FINANCE CORPORATION LTD),MUMBAI vs. DCIT 1(1), MUMBAI

ITA 2867/MUM/2012[2006-07]Status: DisposedITAT Mumbai28 Jan 2025AY 2006-07

Bench: Shri Anikesh Banerjee & Shri Girish Agrawal

For Appellant: Shri Nitesh Joshi, Advocate and Shri Ninad Patade, CAFor Respondent: Shri Biswanath Das, CIT DR
Section 1

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA Nos. 4315 and 4316/MUM/2007 Assessment Years: 2002-03 and 2003-04 ITA Nos. 3861 and 3862/Mum/2009 Assessment Years: 2004-05 and 2005-06 ITA Nos. 5033/Mum/2010, 5442/Mum/2011, 2868/Mum/2012 Assessment Years: 2006-07 to 2008-09 ITA Nos. 2093, 5885, 2609, 2610 and 4983/Mum/2017 Assessment Years: 2009-10 to 2013-14 ITA Nos. 2665 and 2666/Mum/2024 Assessment Years: 2014-15 and 2015-16 ITA Nos. 1890, 1891, 1892, 1893 and 3717/Mum/2023 and Assessment Years: 2016-17 to 2…

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