Girijan Co-op. Corporation Ltd. v. Assistant Commissioner of Income Tax- Range-2(TDS), Visakhapatnam

13 Taxmann.com 42Reported decision2011#3113 most cited
38

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 2(h)section 80esection 206c(6)section 269uasection 23asection 206c(6a)section 206c(7)section 9(2)section 133a(2a)section 71section 53asection 53

Judgments citing Girijan Co-op. Corporation Ltd. v. Assistant Commissioner of Income Tax- Range-2(TDS), Visakhapatnam

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 9/RPR/2023[2014-15]Status: DisposedITAT Raipur21 Jul 2023AY 2014-15

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 8/RPR/2023[2013-14]Status: DisposedITAT Raipur21 Jul 2023AY 2013-14

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 69/RPR/2023[2019-20]Status: DisposedITAT Raipur21 Jul 2023AY 2019-20

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 68/RPR/2023[2018-19]Status: DisposedITAT Raipur21 Jul 2023AY 2018-19

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 67/RPR/2023[2017-18]Status: DisposedITAT Raipur21 Jul 2023AY 2017-18

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 66/RPR/2023[2016-17]Status: DisposedITAT Raipur21 Jul 2023AY 2016-17

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 65/RPR/2023[2015-16]Status: DisposedITAT Raipur21 Jul 2023AY 2015-16

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

COLLECTOR MINING, KANKER,KANKER vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 64/RPR/2023[2014-15]Status: DisposedITAT Raipur21 Jul 2023AY 2014-15

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 164/RPR/2023[2019-20]Status: DisposedITAT Raipur21 Jul 2023AY 2019-20

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 163/RPR/2023[2018-19]Status: DisposedITAT Raipur21 Jul 2023AY 2018-19

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 162/RPR/2023[2017-18]Status: DisposedITAT Raipur21 Jul 2023AY 2017-18

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 161/RPR/2023[2016-17]Status: DisposedITAT Raipur21 Jul 2023AY 2016-17

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 160/RPR/2023[2015-16]Status: DisposedITAT Raipur21 Jul 2023AY 2015-16

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 159/RPR/2023[2014-15]Status: DisposedITAT Raipur21 Jul 2023AY 2014-15

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 158/RPR/2023[2013-14]Status: DisposedITAT Raipur21 Jul 2023AY 2013-14

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 14/RPR/2023[2019-20]Status: DisposedITAT Raipur21 Jul 2023AY 2019-20

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 13/RPR/2023[2018-19]Status: DisposedITAT Raipur21 Jul 2023AY 2018-19

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 126/RPR/2023[2019-20]Status: DisposedITAT Raipur21 Jul 2023AY 2019-20

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 125/RPR/2023[2018-19]Status: DisposedITAT Raipur21 Jul 2023AY 2018-19

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 124/RPR/2023[2017-18]Status: DisposedITAT Raipur21 Jul 2023AY 2017-18

Bench: Shri Ravish Sood & Shri Arun Khodpia

Section 206C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Sl. ITA Nos. Name of Appellant Name of Asst. Year No. Respondent 8/RPR/2023 District Mining The Deputy 2013-14 9/RPR/2023 Officer, Bemtara Commissioner of 2014-15 10/RPR/2023 Mining Office, Income Tax (TDS) 2015-16 1-7. 11/RPR/2023 Collectorate Campus Raipur (C.G) 2016-17 12/RPR/2023 Bemtara (C.G.)- 2017-18 13/RPR/2023 491335 2018-19 14/RPR/2023 PAN: JBPO00856C 2019-20 120/RPR/2023 District Mining The Deputy 2013-14 121/RPR/2023 Officer…

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