G Land Developers (P.) Ltd. v. ACIT

166 Taxmann.com 620Reported decision2024#12260 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 132(4)Section 139Section 143(3)Section 147Section 148Section 149Section 151Section 153

Issues it is cited on

section 153(1)(a)section 153(1)section 153c(1)block periodsection 254(1)section 127section 158bsection 153a(1)section 149satisfaction noteregular assessmentincome escaping assessment

Judgments citing G Land Developers (P.) Ltd. v. ACIT

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3955/MUM/2025[2019-20]Status: DisposedITAT Mumbai30 Dec 2025AY 2019-20

Bench: SHRI AMIT SHUKLA (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 143(3)Section 153CSection 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3954/MUM/2025 (AY:2018–19) Mohammad Saleem Vs. Assistant Commissioner Of 6395, Basti Chatankidelhi, Income Tax Central Circle 4(4), Quresh Nagar, Delhi, Mumbai Room No. 1922, 19th Floor, Air New Delhi- 110006 India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS6247K (Appellant) .. (Respondent) Assessee by Shri. Abhinav Vijh Revenue by Shri. Umashankar Prasad, CIT.DR Date of Hearing 18/12/2025 Date…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3954/MUM/2025[2018-19]Status: DisposedITAT Mumbai30 Dec 2025AY 2018-19
Section 153CSection 250Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3862/MUM/2025 (AY:2013–14) ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3951/MUM/2025 (AY:2015–16) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3953/MUM/2025 (AY:2017–18) ITA No. 3954/MUM/2025 (AY:2018–19) ITA No. 3955/MUM/2025 (AY:2019–20) Mohammad Saleem 6395, Basti Chatankidelhi, Quresh Nagar, Delhi, New Delhi-110006 Vs. Assistant Commissioner Of Income Tax Central Circle 4(4), Mumbai Room No. 1922, 19th Floor, Air India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS62…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3953/MUM/2025[2017-18]Status: DisposedITAT Mumbai30 Dec 2025AY 2017-18

Bench: SHRI AMIT SHUKLA (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 143(3)Section 153CSection 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3954/MUM/2025 (AY:2018–19) Mohammad Saleem Vs. Assistant Commissioner Of 6395, Basti Chatankidelhi, Income Tax Central Circle 4(4), Quresh Nagar, Delhi, Mumbai Room No. 1922, 19th Floor, Air New Delhi- 110006 India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS6247K (Appellant) .. (Respondent) Assessee by Shri. Abhinav Vijh Revenue by Shri. Umashankar Prasad, CIT.DR Date of Hearing 18/12/2025 Date…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3952/MUM/2025[2016-17]Status: DisposedITAT Mumbai30 Dec 2025AY 2016-17

Bench: SHRI AMIT SHUKLA (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 143(3)Section 153CSection 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3954/MUM/2025 (AY:2018–19) Mohammad Saleem Vs. Assistant Commissioner Of 6395, Basti Chatankidelhi, Income Tax Central Circle 4(4), Quresh Nagar, Delhi, Mumbai Room No. 1922, 19th Floor, Air New Delhi- 110006 India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS6247K (Appellant) .. (Respondent) Assessee by Shri. Abhinav Vijh Revenue by Shri. Umashankar Prasad, CIT.DR Date of Hearing 18/12/2025 Date…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3951/MUM/2025[2015-16]Status: DisposedITAT Mumbai30 Dec 2025AY 2015-16
Section 153CSection 250Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3862/MUM/2025 (AY:2013–14) ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3951/MUM/2025 (AY:2015–16) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3953/MUM/2025 (AY:2017–18) ITA No. 3954/MUM/2025 (AY:2018–19) ITA No. 3955/MUM/2025 (AY:2019–20) Mohammad Saleem 6395, Basti Chatankidelhi, Quresh Nagar, Delhi, New Delhi-110006 Vs. Assistant Commissioner Of Income Tax Central Circle 4(4), Mumbai Room No. 1922, 19th Floor, Air India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS62…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3950/MUM/2025[2014-15]Status: DisposedITAT Mumbai30 Dec 2025AY 2014-15
Section 153CSection 250Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3862/MUM/2025 (AY:2013–14) ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3951/MUM/2025 (AY:2015–16) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3953/MUM/2025 (AY:2017–18) ITA No. 3954/MUM/2025 (AY:2018–19) ITA No. 3955/MUM/2025 (AY:2019–20) Mohammad Saleem 6395, Basti Chatankidelhi, Quresh Nagar, Delhi, New Delhi-110006 Vs. Assistant Commissioner Of Income Tax Central Circle 4(4), Mumbai Room No. 1922, 19th Floor, Air India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS62…

Mohammad Saleem, New Delhi vs. Assistant Commissioner of Income Tax Central Circle 4(4), Mumbai

ITA 3862/MUM/2025[2013-14]Status: DisposedITAT Mumbai30 Dec 2025AY 2013-14
Section 153CSection 250Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3862/MUM/2025 (AY:2013–14) ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3951/MUM/2025 (AY:2015–16) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3953/MUM/2025 (AY:2017–18) ITA No. 3954/MUM/2025 (AY:2018–19) ITA No. 3955/MUM/2025 (AY:2019–20) Mohammad Saleem 6395, Basti Chatankidelhi, Quresh Nagar, Delhi, New Delhi-110006 Vs. Assistant Commissioner Of Income Tax Central Circle 4(4), Mumbai Room No. 1922, 19th Floor, Air India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS62…

Alps Construction, Mumbai vs. ITO Ward 23(1)(1), Mumbai

ITA 3953/MUM/2024[2017-18]Status: DisposedITAT Mumbai03 Jan 2025AY 2017-18

Bench: SHRI B R BASKARAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

Section 143(3)Section 153CSection 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA No. 3950/MUM/2025 (AY:2014–15) ITA No. 3952/MUM/2025 (AY:2016–17) ITA No. 3954/MUM/2025 (AY:2018–19) Mohammad Saleem Vs. Assistant Commissioner Of 6395, Basti Chatankidelhi, Income Tax Central Circle 4(4), Quresh Nagar, Delhi, Mumbai Room No. 1922, 19th Floor, Air New Delhi- 110006 India Building, Nariman Point, Mumbai- 400021 PAN: BIHPS6247K (Appellant) .. (Respondent) Assessee by Shri. Abhinav Vijh Revenue by Shri. Umashankar Prasad, CIT.DR Date of Hearing 18/12/2025 Date…

G Land Developers (P.) Ltd. v. ACIT (166 Taxmann.com 620) — Cited in 8 Judgments | BharatTax