Dy. Commn. of Income Tax v. Sudarshan Chemicals Ltd. (22.07

95 ITD 131Income Tax Appellate Tribunal2005#8204 most cited
14

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Dy. Commn. of Income Tax v. Sudarshan Chemicals Ltd. (22.07

Dy. Commn. of Income Tax v. Sudarshan Chemicals Ltd. (22.07 (95 ITD 131) — Cited in 14 Judgments | BharatTax