DCIT v. Hutti Gold Mines Co. Ltd.

39 Taxmann.com 18Reported decision2013#9771 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing DCIT v. Hutti Gold Mines Co. Ltd.

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA GLOBAL RESOURCES LTD(EAELIER KNOWN AS GUPTA COALFIELDS & WASHHERIES LTD), NAGPUR

In the result, cross objections No

ITA 485/NAG/2014[2010-11]Status: DisposedITAT Nagpur22 Oct 2019AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA GLOBAL RESOURCES LTD(EAELIER KNOWN AS GUPTA COALFIELDS & WASHHERIES LTD), NAGPUR

In the result, cross objections No

ITA 484/NAG/2014[2009-10]Status: DisposedITAT Nagpur22 Oct 2019AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA GLOBAL RESOURCES LTD(EAELIER KNOWN AS GUPTA COALFIELDS & WASHHERIES LTD), NAGPUR

In the result, cross objections No

ITA 483/NAG/2014[2007-08]Status: DisposedITAT Nagpur22 Oct 2019AY 2007-08

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA GLOBAL RESOURCES LTD(EAELIER KNOWN AS GUPTA COALFIELDS 7 WASHHERIES LTD), NAGPUR

In the result, cross objections No

ITA 482/NAG/2014[2006-07]Status: DisposedITAT Nagpur22 Oct 2019AY 2006-07

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA COAL(INDIA) LTD, NAGPUR

In the result, cross objections No

ITA 481/NAG/2014[2010-11]Status: DisposedITAT Nagpur22 Oct 2019AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA COAL(INDIA) LTD, NAGPUR

In the result, cross objections No

ITA 480/NAG/2014[2009-10]Status: DisposedITAT Nagpur22 Oct 2019AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA COAL(INDIA) LTD, NAGPUR

In the result, cross objections No

ITA 479/NAG/2014[2008-09]Status: DisposedITAT Nagpur22 Oct 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA COAL(INDIA) LTD, NAGPUR

In the result, cross objections No

ITA 478/NAG/2014[2007-08]Status: DisposedITAT Nagpur22 Oct 2019AY 2007-08

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs. M/S GUPTA COAL(INDIA) LTD, NAGPUR

In the result, cross objections No

ITA 477/NAG/2014[2006-07]Status: DisposedITAT Nagpur22 Oct 2019AY 2006-07

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASSTT.C,I,.T, CENTRAL CIR, -2(3), NAGPUR vs. M/S GUPTA COALFIELDS & WASHERIES LTD., NAGPUR

In the result, cross objections No

ITA 429/NAG/2014[2005-06]Status: FixedITAT Nagpur22 Oct 2019AY 2005-06

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

ASTT.COMMISSIONER OF INCOME TAX,CENTRAL CIR 2(3) R, NAGPUR vs. M GUPTA COALFIELDS & WASHERIES LTD., NAGPUR

In the result, cross objections No

ITA 414/NAG/2014[2008-09]Status: DisposedITAT Nagpur22 Oct 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण न्यायपीठ, नागपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL BENCH, NAGPUR (At e-Court, PUNE) BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./CO No. Name of Appellant Name of Respondent Asst. Year No. 1. 414/NAG/2014 ACIT, Central Circle- M/s. Gupta 2008-09 2(3), Nagpur Coalfields & Washeries Ltd. 7th Floor, Shriram Tower, Kingsway Sadar, Nagpur. PAN:AABCG9561E 2. CO M/s. Gupta Coalfields & ACIT, Central 2008-09 16/NAG/2014 Washeries Ltd. Circle-2(3), Nagpur C/o. Loya Bagri & Co, Chartard Accountants, Gandhibag. Nagpur. PAN:AABCG9561E 3. 429/NAG/2014 ACIT,…

DCIT v. Hutti Gold Mines Co. Ltd. (39 Taxmann.com 18) — Cited in 11 Judgments | BharatTax