Dalal Barocha Stock Broking (P) Ltd. v. Addl. CIT, Range-4(1), Mumbai

11 Taxmann.com 426Reported decision2011#13277 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Sections most often in play

Section 143(3)Section 234ASection 234BSection 234CSection 250Section 271(1)(c)Section 36(1)(ii)Section 40A(2)(b)

Judgments citing Dalal Barocha Stock Broking (P) Ltd. v. Addl. CIT, Range-4(1), Mumbai

MICROPOINT COMPUTERS PRIVATE LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX 10(2)(2), MUMBAI

In the result, the appeal by the assessee is allowed

ITA 3414/MUM/2023[2015-16]Status: DisposedITAT Mumbai22 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi & Shri Sandeep Singh Karhail

For Appellant: Shri Bhupendra ShahFor Respondent: Smt. Mahita Nair
Section 143(3)Section 234ASection 250Section 271(1)(c)Section 36Section 36(1)(ii)Section 40ASection 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.3414/Mum./2023 (Assessment Year : 2015–16) Micropoint Computers Pvt. Ltd. 17/18, Navketan Industrial Estate Mahakali Caves Road, Opp. Onida House ……………. Appellant Andheri (East), Mumbai 400 093 PAN – AACCM8590Q v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–10(2)(2), Mumbai Assessee by : Shri Bhupendra Shah Revenue by : Smt. Mahita Nair Date of Hearing –05/02/2024 Date of Order –22/04/2024 O R D E R PER SANDEEP SINGH KARHAIL, J.M. The pr…

JAY PRECISION PRODUCTS (INDIA) PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX 10(2)(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 972/MUM/2018[2013-14]Status: DisposedITAT Mumbai14 Oct 2019AY 2013-14

Bench: Sri Mahavir Singh, Jm & Sri M Balaganesh, Am आयकर अपील सुं./ Ita No. 972/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2013-14) आयकर अपील सुं./ Ita No. 2557/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2014-15) Jay Precision Products (India) The Asst. Commissioner Of Private Limited Income Tax, Circle 10(2)(1), 12A, Colopen Compound, Old बनाम/ Room No. 209, 2Nd Floor, Nagardas Road, Andheri (East), Aayakar Bhavan, Vs. Mumbai-400 059 Mumbai-400 020 (अपीलार्थी / Appellant) (प्रत्यर्थी/ Respondent) स्र्थायी लेखा सुं./Pan No. Aabcj3642D अपीलार्थी की ओर े / Appellant By : Shri Dharmesh Shah, Ar प्रत्यर्थी की ओर े / Respondent By : Shri Rajeev Gubgotra, Dr ुिवाई की तारीख / Date Of Hearing: 17.07.2019 घोर्णा की तारीख / Date Of Pronouncement : 14.10.2019

For Appellant: Shri Dharmesh Shah, ARFor Respondent: Shri Rajeev Gubgotra, DR
Section 143(3)Section 250Section 36Section 36(1)(ii)Section 40A

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री श्री एम बालगणेश, लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI M BALAGANESH, AM आयकर अपील सुं./ ITA No. 972/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2013-14) आयकर अपील सुं./ ITA No. 2557/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2014-15) Jay Precision Products (India) The Asst. Commissioner of Private Limited Income Tax, Circle 10(2)(1), 12A, Colopen Compound, Old बनाम/ Room No. 209, 2nd Floor, Nagardas Road, Andheri (East), Aayakar Bhavan, Vs. Mumbai-400 059 Mum…

JAY PRECISION PRODUCTS (INDIA) PRIVATE LIMITED,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX 10(2)(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 2557/MUM/2018[2014-15]Status: DisposedITAT Mumbai14 Oct 2019AY 2014-15

Bench: Sri Mahavir Singh, Jm & Sri M Balaganesh, Am आयकर अपील सुं./ Ita No. 972/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2013-14) आयकर अपील सुं./ Ita No. 2557/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2014-15) Jay Precision Products (India) The Asst. Commissioner Of Private Limited Income Tax, Circle 10(2)(1), 12A, Colopen Compound, Old बनाम/ Room No. 209, 2Nd Floor, Nagardas Road, Andheri (East), Aayakar Bhavan, Vs. Mumbai-400 059 Mumbai-400 020 (अपीलार्थी / Appellant) (प्रत्यर्थी/ Respondent) स्र्थायी लेखा सुं./Pan No. Aabcj3642D अपीलार्थी की ओर े / Appellant By : Shri Dharmesh Shah, Ar प्रत्यर्थी की ओर े / Respondent By : Shri Rajeev Gubgotra, Dr ुिवाई की तारीख / Date Of Hearing: 17.07.2019 घोर्णा की तारीख / Date Of Pronouncement : 14.10.2019

For Appellant: Shri Dharmesh Shah, ARFor Respondent: Shri Rajeev Gubgotra, DR
Section 143(3)Section 250Section 36Section 36(1)(ii)Section 40A

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री श्री एम बालगणेश, लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI M BALAGANESH, AM आयकर अपील सुं./ ITA No. 972/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2013-14) आयकर अपील सुं./ ITA No. 2557/Mum/2018 (यिर्ाारण वर्ा / Assessment Year 2014-15) Jay Precision Products (India) The Asst. Commissioner of Private Limited Income Tax, Circle 10(2)(1), 12A, Colopen Compound, Old बनाम/ Room No. 209, 2nd Floor, Nagardas Road, Andheri (East), Aayakar Bhavan, Vs. Mumbai-400 059 Mum…

DCIT CIR 7(1), MUMBAI vs. NAT STEEL EQUIPMENT P.LTD, MUMBAI

The appeal of the assessee is partly allowed for

ITA 7175/MUM/2014[2011-12]Status: DisposedITAT Mumbai27 Aug 2018AY 2011-12

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Years: 2011-12 M/S Nat Steel Equipment Dcit-7(1), Private Limited, Mumbai बनाम/ G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No. Aaacn5119J Assessment Years: 2011-12 Dcit-7(1), M/S Nat Steel Equipment Mumbai बनाम/ Private Limited, G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 (राज"व /Revenue) ("नधा"रती /Assessee) Pan. No. Aaacn5119J M/S Nat Steel Equipment Pvt. Ltd.

Section 143(3)Section 234B

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘बी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘B’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Years: 2011-12 M/s Nat Steel Equipment DCIT-7(1), Private Limited, Mumbai बनाम/ G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No. AAACN5119J Assessment Years: 2011-12 DCIT-7(1), M/s Nat Steel Equipment Mumbai बनाम/ Private Limited, G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 (राज"व /Reve…

NAT STEEL EQUIPMENT P.LTD,MUMBAI vs. DCIT 7(1), MUMBAI

The appeal of the assessee is partly allowed for

ITA 7142/MUM/2014[2011-12]Status: DisposedITAT Mumbai27 Aug 2018AY 2011-12

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Years: 2011-12 M/S Nat Steel Equipment Dcit-7(1), Private Limited, Mumbai बनाम/ G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No. Aaacn5119J Assessment Years: 2011-12 Dcit-7(1), M/S Nat Steel Equipment Mumbai बनाम/ Private Limited, G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 (राज"व /Revenue) ("नधा"रती /Assessee) Pan. No. Aaacn5119J M/S Nat Steel Equipment Pvt. Ltd.

Section 143(3)Section 234B

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘बी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘B’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Years: 2011-12 M/s Nat Steel Equipment DCIT-7(1), Private Limited, Mumbai बनाम/ G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No. AAACN5119J Assessment Years: 2011-12 DCIT-7(1), M/s Nat Steel Equipment Mumbai बनाम/ Private Limited, G.D. Ambekar Marg, Vs. Naigaum Road, Mumbai-400014 (राज"व /Reve…

NAT STEEL EQUIPMENT P.LTD,MUMBAI vs. DCIT 7(1), MUMBAI

ITA 4011/MUM/2013[2009-10]Status: DisposedITAT Mumbai13 Jun 2018AY 2009-10

Bench: Shri R.C.Sharma, Am & Shri Ravish Sood, Jm Ita Nos. 4011 & 5070/Mum/2013 (निर्धारण वषा / Assessment Years: 2009-10 & 2010-11) M/S Nat Steel Equipment Dcit-7(1), Room No. 622, Private Limited, G.D. Ambedkar Aaykar Bhawan, M.K Road, बिधम/ Marg, Naigaum Road, Churchgate, Mumbai 400 020. Vs. Bombay- 400014. स्थामी रेखा सं./ जीआइआय सं./ Pan No. Aaacn5119J (अऩीराथी /Appellant) (प्रत्मथी / Respondent) :

For Appellant: Shri Deepak Tralashwala, A.RFor Respondent: Shri Suman Kumar, D.R
Section 143(1)Section 143(3)Section 234B

…P a g e | 1 ITA Nos. 4011, 5070, 4681,5270/Mum/2013 AYs 2009-10 & 2010-11 M/s Nat Steel Equipment Private Limited Vs. DCIT-7(1) IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI R.C.SHARMA, AM AND SHRI RAVISH SOOD, JM ITA Nos. 4011 & 5070/Mum/2013 (निर्धारण वषा / Assessment Years: 2009-10 & 2010-11) M/s Nat Steel Equipment DCIT-7(1), Room No. 622, Private Limited, G.D. Ambedkar Aaykar Bhawan, M.K Road, बिधम/ Marg, Naigaum Road, Churchgate, Mumbai 400 020. Vs. Bombay- 400014. स्थामी रेखा सं./ जीआइआय सं./ PAN No. AAACN5119J (अऩीराथी /Appellant) (प्रत्मथी / Respondent) : ITA Nos. 4681 & 5270/Mum…

PID P.LTD,MUMBAI vs. ASST CIT CIR 11(1), MUMBAI

In the result the Cross Objection of the assessee is allowed for statical purpose

ITA 7182/MUM/2014[2009-10]Status: DisposedITAT Mumbai06 Jan 2017AY 2009-10

Bench: Shri B.R.Baskaran & Shri Pawan Singh

For Appellant: Shri Rakesh Joshi (AR)For Respondent: Shri Maurya Pratap (DR)
Section 143(3)Section 147Section 148Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “C”,MUMBAI BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No.7182/Mum/2014 for (Assessment Year : 2009-10) M/s PID Pvt. Ltd. ACIT-11(1), Patel India Distributors, Mumbai. Film Centre Building, 68, Vs. Tardeo Road, Mumbai-400034. PAN: AAACP7054Q (Appellant) (Respondent) ITA No.6122/Mum/2014 for (Assessment Year : 2010-11) ACIT-11(1), M/s PID Pvt. Ltd. Mumbai. Patel India Distributors, Vs. Film Centre Building, 68, Tardeo Road, Mumbai-400034. PAN: AAACP7054Q (Appellant) (Respondent) Cross Objection No.23/Mum/2016 for (Assessment…

Dalal Barocha Stock Broking (P) Ltd. v. Addl. CIT, Range-4(1), Mumbai (11 Taxmann.com 426) — Cited in 7 Judgments | BharatTax