CWT v. Mukundgiriji

144 ITR 18High Court1983#4678 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing CWT v. Mukundgiriji

DAPPU ASHOK (HUF),,HYDERABAD vs. ASST.CIT, CIRCLE -8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 60/HYD/2014[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

LATE. DAPPU YADAIAH(HUF), (REPRESENTED BY DAPPU ASHOK BROTHER AND LEGAL REPRESENTATIVE),HYDERABAD vs. ASST.CIT, CIRCLE -8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 59/HYD/2014[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1),, HYDERABAD vs. SRI DAPPU ASHOK (HUF),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 36/HYD/2014[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

JILKARA CHINNA SATAIAH (HUF),HYDERABAD vs. ASST.CIT,CIRCLE - 8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 209/HYD/2014[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

KONDE SRISAILAM (HUF),,HYDERABAD vs. ASST.COMMISSIONER OF IT CIRCLE -8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1605/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU NAVEEN KUMAR (HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1546/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU NARASIMHA ( LARGER HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1545/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU NARASIMHA ( SMALLER HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1544/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU RAMULU (HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1543/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU PADMA (HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1542/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

KONDE MALLESH(HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1541/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

KONDE SANDAIAH (HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1540/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

KONDE ANJAIAH (HUF),HYDERABAD vs. THE ACIT, CIRCLE 8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 1539/HYD/2013[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU BABU RAO (HUF), R.R.DIST,HYDERGUDA VILLAGE vs. ACIT, CIRCLE-8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 929/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

BANDA MALLESH (HUF), R.R.DIST,HYDERGUDA VILLAGE vs. ACIT, CIRCLE-8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 928/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

BANDA SUDERSHAN (HUF), R.R.DIST,HYDERGUDA VILLAGE vs. ACIT, CIRCLE-8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 926/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

DAPPU NARASIMHA (HUF), RR DIST,HYDERABAD vs. ACIT, CIRCLE-8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 915/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

MALI NARASIMHA (HUF), R.R. DISTRICT,HYDERABAD vs. ACIT, CIRCLE-8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 914/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

MALI CHANDRASEKHAR (HUF), R.R. DISTRICT,HYDERABAD vs. ACIT, CIRCLE-8(1), HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 913/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

SRI BANDA PENTAIAH, R.R. DIST,HYDERABAD vs. ACIT, CIRCLE -8(1),, HYDERABAD

In the result, all the appeals of the assessees are partly allowed

ITA 57/HYD/2012[2007-08]Status: DisposedITAT Hyderabad23 Oct 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri Mohd. Afzal &
Section 133ASection 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER S.No. ITA No. AY Assessee Respondent 1. 1001/H/11 2007-08 Kandada Babu Asst. Rao (HUF), Commissioner RR District. of Income-tax, PAN– Circle – 8(1), AANHK066K Hyderabad. 2 913/H/12 2007-08 Mali -do- Chandrasekhar (HUF), RR Dist. PAN- ASKPM0486A 3 914/H/12 2007-08 Mali Narasimha -do- (HUF), RR Dist. 4 1541/H/13 2007-08 Konde Mallesh -do- (HUF), RR Dist. PAN- AYVPK8914E 5 1539/H/13 2007-08 Konde Anjaiah -do- (HUF), RR Dist. PAN- AYWPK0258J 6 1540/H/13 2007-08…

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CWT v. Mukundgiriji (144 ITR 18) — Cited in 25 Judgments | BharatTax