Conventional Fasteners v. CIT

94 Taxmann.com 80Supreme Court of India2018#5854 most cited

What is Conventional Fasteners v. CIT authority for?

Interest income earned on fixed deposits kept as security or margin money for business purposes is taxable as income from other sources, not business income. The Supreme Court upheld that such interest has no direct connection to carrying on the business.

20

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2022 to 2025.

Also referred to as

Conventional Fasteners v CIT · interest income · FDR · security deposit · margin money · income from other sources · business pre-requisite · section 43(5)

Issues it is cited on

section 24(1)section 43(5)speculative transactionsection 75section 80hsection 80hhcsection 80hhsection 80iceligible businessfurnishing inaccurate particularsrule 46asection 80ia

Judgments citing Conventional Fasteners v. CIT

M/S. Jaiprakash Power Ventures Ltd., Dehradun vs. DCIT, Dehradun

ITA 3723/DEL/2013[2009-10]Status: DisposedITAT Dehradun23 May 2025AY 2009-10

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

M/S. Jaiprakash Power Ventures Ltd., Dehradun vs. DCIT, Dehradun

ITA 3064/DEL/2013[2007-08]Status: DisposedITAT Dehradun23 May 2025AY 2007-08

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

DCIT, Dehradun vs. M/S Jai Prakash Power Venture Ltd., H.P

ITA 3929/DEL/2012[2008-09]Status: DisposedITAT Dehradun23 May 2025AY 2008-09

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

M/S. Jaiprakash Power Ventures Ltd., H.P vs. DCIT, Dehradun

ITA 3925/DEL/2012[2008-09]Status: DisposedITAT Dehradun23 May 2025AY 2008-09

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

ACIT, Range-I, Lucknow vs. M/S Apco Infratech Pvt. Ltd., Lucknow

ITA 454/LKW/2020[2017-18]Status: DisposedITAT Lucknow02 Apr 2025AY 2017-18

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

Section 143(1)Section 143(2)Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.17/Lkw/2024 Assessment Years:2018-19 M/s APCO Infratech Pvt. Ltd., Vs. Dy./A.C.I.T.-1, B-9, Vibhuti Khand, Gomti Nagar, Lucknow (Central-1), Lucknow PAN:AADCA5639H (Appellant) (Respondent) I.T.A. No.356 & 357/Lkw/2020 Assessment Years:2016-17 & 17-18 M/s APCO Infratech Pvt. Ltd., Vs. A.C.Ι.Τ.-1, B-9, Vibhuti Khand, Gomti Nagar, Lucknow (Central-1), Lucknow (Appellant) (Respondent) I.T.A. No.453 & 454/Lkw/2020 Assessment Years:2016-17 & 17-18…

ACIT, Range-I, Lucknow vs. M/S Apco Infratech Pvt. Ltd., Lucknow

ITA 453/LKW/2020[2016-17]Status: DisposedITAT Lucknow02 Apr 2025AY 2016-17

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

Section 143(1)Section 143(2)Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.17/Lkw/2024 Assessment Years:2018-19 M/s APCO Infratech Pvt. Ltd., Vs. Dy./A.C.I.T.-1, B-9, Vibhuti Khand, (Central-1), Gomti Nagar, Lucknow Lucknow. PAN:AADCA5639H (Appellant) (Respondent) I.T.A. No.356 & 357/Lkw/2020 Assessment Years:2016-17 & 17-18 M/s APCO Infratech Pvt. Ltd., Vs. A.C.I.T.-1, B-9, Vibhuti Khand, (Central-1), Gomti Nagar, Lucknow Lucknow. PAN:AADCA5639H (Appellant) (Respondent) I.T.A. No.453 & 454/Lkw/2020 Assessment Years:20…

Conventional Fastners, Haridwar vs. ITO, Haridwar

In the result, appeal is dismissed

ITA 6686/DEL/2015[2012-13]Status: DisposedITAT Dehradun20 Jun 2023AY 2012-13

Bench: Shri Saktijit Dey, Vice- & Shri M. Balaganesh

For Appellant: NoneFor Respondent: Sh. A.S. Rana, Sr. DR
Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH, DEHRADUN BEFORE SHRI SAKTIJIT DEY, VICE-PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA No. 407/Del/2014 & 6686/Del/2015 Assessment Years: 2010-11 & 2012-13 Conventional Fastners, Versus Income-tax Officer, C/o Shri Ranveer Sharma, Adv. Ward 1, Haridwar. 1st Floor, Shri Ganesh Complex, Ranipur More, Haridwar. PAN:AAFFC8403N (Appellant) (Respondent) Assessee by : None Revenue by : Sh. A.S. Rana, Sr. DR Date of hearing : 20.06.2023 Date of pronouncement: 20.06.2023 ORDER Captioned appeals by the assessee arise out of two separate orders of learned…

Measage Gurdas Agro Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 517/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Shri Gurdas Garg, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 516/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Measage Gurdas Agro Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 510/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle- 1, Bathinda vs. Shri Gurdas Garg, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 508/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Shri Gurdas Garg, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 507/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle- 1, Bathinda vs. Measage G. G Continental Traders Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 506/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Measage G.G.Oils and Faits Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 505/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Shri Gurdas Garg, Bathinda vs. Deputy Commissioner of Income Tax Circle-1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 498/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Measage G. G. Continental Traders Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle-1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 495/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Measage G. G. Oils and Fats Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 494/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Income Tax Officer Ward-1(1), Bathinda vs. M/S Apex Fibre India Limited, Bathinda

ITA 84/ASR/2020[2016-17]Status: DisposedITAT Amritsar23 Feb 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 145(3)Section 43(5)Section 45(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T. A. No. 56/Asr/2020 Assessment Year: 2016-17 Dy. Commissioner of Income V. M/s G. H. Crop Science Pvt. Tax, Circle-1, Bathinda Ltd., 48, Homeland Enclave, Bathinda [PAN: AACCG 1026D] (Appellant) (Respondent) Appellant by Sh. Sudhir Sehgal, AR Respondent by Sh. Rajiv Wadhera, Sr. DR I.T. A. No. 84/Asr/2020 Assessment Year: 2016-17 Income Tax Officer, V. M/s Apex Fibre India Ltd., Ward-1(1), Bathinda 53 Homeland Enclave, Bathinda [PAN: AABCL 0479Q] (App…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. M/S G.H. Crop Science Private Limited, Bathinda

ITA 56/ASR/2020[2016-17]Status: DisposedITAT Amritsar23 Feb 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 145(3)Section 43(5)Section 45(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T. A. No. 56/Asr/2020 Assessment Year: 2016-17 Dy. Commissioner of Income V. M/s G. H. Crop Science Pvt. Tax, Circle-1, Bathinda Ltd., 48, Homeland Enclave, Bathinda [PAN: AACCG 1026D] (Appellant) (Respondent) Appellant by Sh. Sudhir Sehgal, AR Respondent by Sh. Rajiv Wadhera, Sr. DR I.T. A. No. 84/Asr/2020 Assessment Year: 2016-17 Income Tax Officer, V. M/s Apex Fibre India Ltd., Ward-1(1), Bathinda 53 Homeland Enclave, Bathinda [PAN: AABCL 0479Q] (App…

Dy. Commissioner of Income Tax, Circle-3(1), Hyderabad vs. Sai Regency Power Corporations Private Limited, Hyderabad

In the result, the appeal of the Revenue is allowed for statistical purposes

ITA 1221/HYD/2019[2012-13]Status: DisposedITAT Hyderabad22 Jun 2022AY 2012-13

Bench: Before Shri Rama Kanta Panda & Shri Laliet Kumarassessment Year: 2012-13 Dy.Commissioner Of Vs. Sai Regency Power Income Tax, Corporation Private Circle – 3(1), Limited, Kondapur, Hyderabad. Hyderabad. Pan : Aaccr6134R. (Appellant) (Respondent) Assessee By: Shri C.A. M.Chandramouleswar Rao Revenue By: Shri K.P.R.R. Murthy. Date Of Hearing: 14.06.2022 Date Of Pronouncement: 22.06.2022 O R D E R Per Laliet Kumar, J.M. This Is An Appeal Filed By The Revenue Having Aggrieved By The Order Passed By The Ld.Commissioner Of Income Tax (Appeals)-3, Order Dt.18.06.2019 For The Assessment Year 2012-13. 2. The Only Effective Ground Raised By The Revenue Reads As Under : “Ld.Cit(A) Erred In Deleting The Disallowance U/S. 80Ia On Interest Income Of Rs.3,00,93,705/- Without Appreciating The Fact That The Assessee Company Is Not Eligible For Deduction U/S. 80Ia On Interest Income Of Rs.3,00,93,705/- As The Income Was Not Directly Generated From Business Operations & Ignoring The Fact That Assessee Itself Has Shown Separately Such Income In The Computation Of Income For A.Y. 2010-11 & Not Claimed Deduction U/S 80Ia Thereon.”

For Appellant: Shri C.A. M.ChandramouleswarFor Respondent: Shri K.P.R.R. Murthy
Section 115JSection 143(3)Section 148Section 80I

…1 IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2012-13 Dy.Commissioner of Vs. Sai Regency Power Income Tax, Corporation Private Circle – 3(1), Limited, Kondapur, Hyderabad. Hyderabad. PAN : AACCR6134R. (Appellant) (Respondent) Assessee by: Shri C.A. M.Chandramouleswar Rao Revenue by: Shri K.P.R.R. Murthy. Date of hearing: 14.06.2022 Date of pronouncement: 22.06.2022 O R D E R Per Laliet Kumar, J.M. This is an appeal filed by the Revenue having aggrieved by the order passed by…