CONNECTED MATTERS: SANTIAGU MARTIN AND OTHERS v. THE DEPUTY DIRECTOR AND OTHERS

164 Comp Cas 149High Court2011#7018 most cited
16

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing CONNECTED MATTERS: SANTIAGU MARTIN AND OTHERS v. THE DEPUTY DIRECTOR AND OTHERS