Commissioner of Customs, Chennai v. Pentamedia Graphics Ltd.

9 SCC 502Reported decision2015#1117 most cited
100

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2010 to 2021.

Also referred to as

Commissioner of Customs Chennai v Pentamedia Graphics Ltd · Pentamedia Graphics Ltd · 9 SCC 502 · 2015 Supreme Court · Customs law India · indirect tax judgment · tax case law · Supreme Court precedent

Judgments citing Commissioner of Customs, Chennai v. Pentamedia Graphics Ltd.

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH ALIAS VICKY AND 384 ANOTHER Vs. UNION OF INDIA AND OTHERS 35. (2008) 1 S.C.R. 96, 2008 SCC 6 : MICHAEL ESTY FERGUSON Vs. HER MAJESY THE QUEEN 36.(2009) 5 SCC 478: V. LAXMINARASAMMA Vs. A. YADAIAH (DEAD) AND OTHERS. 37.(2008) 5 SCC 580: SEEMA SILK AND SAREES AND ANOTHER Vs.…

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