CO Finance Ltd. Vs. ITO (2007) 13 SOT 376 (Mum) (iv) Ernakulam District Co-operative Bank v. ACIT

14 Taxmann.com 45Reported decision2011#1402 most cited
81

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing CO Finance Ltd. Vs. ITO (2007) 13 SOT 376 (Mum) (iv) Ernakulam District Co-operative Bank v. ACIT

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CO Finance Ltd. Vs. ITO (2007) 13 SOT 376 (Mum) (iv) Ernakulam District Co-operative Bank v. ACIT (14 Taxmann.com 45) — Cited in 81 Judgments | BharatTax