CIVIL APPEAL NOS. 6520, 6521- 6537 AND 6538 OF 2003: K.T. PLANTATION PVT. LTD. AND ORS. v. STATE OF KARNATAKA. 370 75

3 SCC 695Reported decision2015#1134 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Judgments citing CIVIL APPEAL NOS. 6520, 6521- 6537 AND 6538 OF 2003: K.T. PLANTATION PVT. LTD. AND ORS. v. STATE OF KARNATAKA. 370 75

Showing 120 of 99 · Page 1 of 5

CIVIL APPEAL NOS. 6520, 6521- 6537 AND 6538 OF 2003: K.T. PLANTATION PVT. LTD. AND ORS. v. STATE OF KARNATAKA. 370 75 (3 SCC 695) — Cited in 99 Judgments | BharatTax