CIT Vs. LIC Housing Finance Ltd. (2014) 367 ITR 458 (Bom); (iv) CIT v. Gera Development (P) Ltd.

GOLDMOHUR DESIGN AND APPAREL PARK LTD.,MUMBAI vs. PR. COMM. OF INCOME TAX - 7, MUMBAI

Bench: Shri S.Rifaur Rahman & Shri Ravish Soodgoldmohar Design & Pr. Cit-7 R. No. 628, 6Th Floor, Apparel Park Ltd. 145, Goldmohar Mill, Aayakar Bhavan, M.K. Road, Vs. Dada Saheb Phalke Road, Mumbai – 400 020 Dadar (E), Mumbai- 400 014 Pan – Aadcg1613M (Appellant) (Respondent)

…Goldmohar Desine and Apparel Park Ltd. Vs. Pr. CIT-7 1 ITA No.3971/Mum/2017 A.Y 2012-13 IN THE INCOME TAX APPELLATE TRIBUNAL “G” Bench, Mumbai Before Shri S.Rifaur Rahman, Accountant Member and Shri Ravish Sood, Judicial Member Goldmohar Design and Pr. CIT-7 R. No. 628, 6th Floor, Apparel Park Ltd. 145, Goldmohar Mill, Aayakar Bhavan, M.K. Road, Vs. Dada Saheb Phalke Road, Mumbai – 400 020 Dadar (E), Mumbai- 400 014 PAN – AADCG1613M (Appellant) (Respondent) Appellant by: Shri Vipul Joshi, Ms. Dinkle Hariya & Shri Divyesh Fataria, A.Rs Respondent by: Shri. T. Kipgen & Shri Rajesh Kumar Mishra, D.Rs Date of He…

HI-ROCK CONSTRUCTION CO.,MUMBAI vs. PR. CIT - 32 , MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri R.C. Sharma & Shri Pawan Singhm/S Hi Rock Construction Co. Pr. Cit -32 C-11, 2Nd Floor, 903, A, Gurukul Tower, Cst No. 890, J. S. Road, Dahisar (W), Vs. Pratyakshakar Bhavan, Mumbai. Bandra Kurla Complex, Pan: Aaffh6403B Mumbai. Appellant Respondent

…IN THE INCOME-TAX APPELLATE TRIBUNAL “H” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH JUDICIAL MEMBER M/s Hi Rock Construction Co. Pr. CIT -32 C-11, 2nd Floor, 903, A, Gurukul Tower, CST No. 890, J. S. Road, Dahisar (W), Vs. Pratyakshakar Bhavan, Mumbai. Bandra Kurla Complex, PAN: AAFFH6403B Mumbai. Appellant Respondent Appellant by : Shri Vipul Joshi with Shri Shubham Rathi (AR) Respondent by : Shri B. Srinivas (CIT-DR) Date of Hearing : 13.12.2019 Date of Pronouncement : 18.12.2019 ORDERUNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appe…

NOBLE MEDICALS BCJC HOSPITALS,MUMBAI vs. CIT CITY-16, MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri B.R.Baskaran & Shri Pawan Singhm/S Noble Medicals Bcjc Cit, City-16, Hospitals, S.V. Road, Santacruz, Mumbai. Mumbai-400054. Versus Pan No.Aagfn4356A Applicant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH JUDICIAL MEMBER M/s Noble Medicals BCJC CIT, City-16, Hospitals, S.V. Road, Santacruz, Mumbai. Mumbai-400054. Versus PAN No.AAGFN4356A Applicant Respondent Applicant by Shri Vipul Joshi - Advocate Respondent by Shri Bhupendra Kumar Singh –(CIT- DR) Date of hearing: 05/02/2018 Date of order: 05/02/2018 ORDER PER PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by assessee under section 253 of the Income Tax Act (the Act) is directed against the order of ld. CIT-16(3), Mumbai passed under section 26…

BIBHUTI B. DASGUPTA (HUF),MUMBAI vs. JT CIT RG 19(1), MUMBAI

In the result, appeal of the assessee is allowed for statistical purpose

Bench: Shri B. R. Baskaran & Shri Pawan Singhbibhuti B. Dasgupta (Huf), Cit-19, Plot No. 285-286, Nileema, Piramal Chambers, Parel, 12Th Road, Khar (W), Vs. Mumbai-400012. Mumbai-400052. Pan: Aaahg1175J (Appellant) (Respondent) Bibhuti B. Dasgupta (Huf), Jt.Cit-Range-19(1), Plot No. 285-286, Nileema, Aayakar Bhavan, M.K. Road, 12Th Road, Khar (W), Vs. Mumbai-400020. Mumbai-400052. Pan: Aaahg1175J (Appellant) (Respondent) Assessee By : Shri Vipul Joshi (Ar Revenue By : Shri Bhupendra Kumar Singh (Dr) Date Of Hearing : 05.02.2018 Date Of Pronouncement : 05 .02.2018 Order Under Section 254(1) Of Income Tax Act

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “B”, MUMBAI BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Bibhuti B. Dasgupta (HUF), CIT-19, Plot No. 285-286, Nileema, Piramal Chambers, Parel, 12th Road, Khar (W), Vs. Mumbai-400012. Mumbai-400052. PAN: AAAHG1175J (Appellant) (Respondent) Bibhuti B. Dasgupta (HUF), Jt.CIT-Range-19(1), Plot No. 285-286, Nileema, Aayakar Bhavan, M.K. Road, 12th Road, Khar (W), Vs. Mumbai-400020. Mumbai-400052. PAN: AAAHG1175J (Appellant) (Respondent) Assessee by : Shri Vipul Joshi (AR Revenue by : Shri Bhupendra Kumar Singh (DR) Date of hearing…

BIBHUTI B. DASGUPTA (HUF),MUMBAI vs. CIT 19, MUMBAI

In the result, appeal of the assessee is allowed for statistical purpose

Bench: Shri B. R. Baskaran & Shri Pawan Singhbibhuti B. Dasgupta (Huf), Cit-19, Plot No. 285-286, Nileema, Piramal Chambers, Parel, 12Th Road, Khar (W), Vs. Mumbai-400012. Mumbai-400052. Pan: Aaahg1175J (Appellant) (Respondent) Bibhuti B. Dasgupta (Huf), Jt.Cit-Range-19(1), Plot No. 285-286, Nileema, Aayakar Bhavan, M.K. Road, 12Th Road, Khar (W), Vs. Mumbai-400020. Mumbai-400052. Pan: Aaahg1175J (Appellant) (Respondent) Assessee By : Shri Vipul Joshi (Ar Revenue By : Shri Bhupendra Kumar Singh (Dr) Date Of Hearing : 05.02.2018 Date Of Pronouncement : 05 .02.2018 Order Under Section 254(1) Of Income Tax Act

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “B”, MUMBAI BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Bibhuti B. Dasgupta (HUF), CIT-19, Plot No. 285-286, Nileema, Piramal Chambers, Parel, 12th Road, Khar (W), Vs. Mumbai-400012. Mumbai-400052. PAN: AAAHG1175J (Appellant) (Respondent) Bibhuti B. Dasgupta (HUF), Jt.CIT-Range-19(1), Plot No. 285-286, Nileema, Aayakar Bhavan, M.K. Road, 12th Road, Khar (W), Vs. Mumbai-400020. Mumbai-400052. PAN: AAAHG1175J (Appellant) (Respondent) Assessee by : Shri Vipul Joshi (AR Revenue by : Shri Bhupendra Kumar Singh (DR) Date of hearing…