CIT v. Vishal Developers

52 Taxmann.com 514High Court2014#18041 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 80IBSection 80IB(1)Section 80IB(10)Section 80IB(10)(b)

Issues it is cited on

section 80ib(10)section 80ibassistant commissionersection 80businessinterest

Judgments citing CIT v. Vishal Developers

ACIT, Kochi vs. M/S Skyline Builders, Ernakulam

In the result, the appeals filed by the Revenue are dismissed

ITA 942/COCH/2024[2012-13]Status: DisposedITAT Cochin26 May 2025AY 2012-13

Bench: Shri Inturi Rama Rao & Shri Prakash Chand Yadav

For Appellant: Sri.Sundarasan S, CIT-DRFor Respondent: Sri.P.M.Veeramani, CA
Section 801B(10)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Inturi Rama Rao, Accountant Member & Shri Prakash Chand Yadav, Judicial Member ITA No.927/Coch/2024 : Asst.Year 2009-2010 ITA No.928/Coch/2024 : Asst.Year 2010-2011 ITA No.942/Coch/2024 : Asst.Year 2012-2013 The Assistant Commissioner Skyline Builders of Income-tax v. Skyline House, Corporate Circle 1(1) NH Bypass Kochi. Ernakulam – 682 028. PAN : AAMFS8117N. (Appellant) (Respondent) Appellant by : Sri.Sundarasan S, CIT-DR Respondent by : Sri.P.M.Veeramani, CA Date of Pronouncement : 26.05.2025 Date of Hearing : 22.05.2025. O R D E R Per Praka…

ACIT, Ernakulam vs. M/S Skyline Builders, Ernakulam

In the result, the appeals filed by the Revenue are dismissed

ITA 928/COCH/2024[2010-11]Status: DisposedITAT Cochin26 May 2025AY 2010-11

Bench: Shri Inturi Rama Rao & Shri Prakash Chand Yadav

For Appellant: Sri.Sundarasan S, CIT-DRFor Respondent: Sri.P.M.Veeramani, CA
Section 801B(10)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Inturi Rama Rao, Accountant Member & Shri Prakash Chand Yadav, Judicial Member ITA No.927/Coch/2024 : Asst.Year 2009-2010 ITA No.928/Coch/2024 : Asst.Year 2010-2011 ITA No.942/Coch/2024 : Asst.Year 2012-2013 The Assistant Commissioner Skyline Builders of Income-tax v. Skyline House, Corporate Circle 1(1) NH Bypass Kochi. Ernakulam – 682 028. PAN : AAMFS8117N. (Appellant) (Respondent) Appellant by : Sri.Sundarasan S, CIT-DR Respondent by : Sri.P.M.Veeramani, CA Date of Pronouncement : 26.05.2025 Date of Hearing : 22.05.2025. O R D E R Per Praka…

ACIT, Ernakulam vs. M/S Skyline Builders, Ernakulam

In the result, the appeals filed by the Revenue are dismissed

ITA 927/COCH/2024[2009-10]Status: DisposedITAT Cochin26 May 2025AY 2009-10

Bench: Shri Inturi Rama Rao & Shri Prakash Chand Yadav

For Appellant: Sri.Sundarasan S, CIT-DRFor Respondent: Sri.P.M.Veeramani, CA
Section 801B(10)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Inturi Rama Rao, Accountant Member & Shri Prakash Chand Yadav, Judicial Member ITA No.927/Coch/2024 : Asst.Year 2009-2010 ITA No.928/Coch/2024 : Asst.Year 2010-2011 ITA No.942/Coch/2024 : Asst.Year 2012-2013 The Assistant Commissioner Skyline Builders of Income-tax v. Skyline House, Corporate Circle 1(1) NH Bypass Kochi. Ernakulam – 682 028. PAN : AAMFS8117N. (Appellant) (Respondent) Appellant by : Sri.Sundarasan S, CIT-DR Respondent by : Sri.P.M.Veeramani, CA Date of Pronouncement : 26.05.2025 Date of Hearing : 22.05.2025. O R D E R Per Praka…

M/S. Vaibhav Construction, Anand vs. The Income Tax Officer, Ward-1, Anand

In the result the appeal of the assessee is partly allowed

ITA 2692/AHD/2012[2006-07]Status: DisposedITAT Ahmedabad25 Oct 2019AY 2006-07
For Appellant: Shri Aseem L. Thakkar, A.RFor Respondent: Shri O.P. Sharma, CIT.DR &
Section 143(3)Section 154Section 271(1)(c)Section 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’B’’ BENCH, AHMEDABAD BEFORE, SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 1597/AHD/2012 आयकर अपील सं./ITA No. 548/AHD/2010 & आयकर अपील सं./ITA No. 2692/AHD/2012 "नधा"रण वष"/Asstt. Years: (2005- 06 & 2006-07) M/s. Vaibhav Construction, Income Tax Officer, Vaibhav Towers, Vs. Ward-1, Anand-Vidhyanagar Road, Anand. Anand-388001. PAN: AABFV4757C (Applicant) (Respondent) Assessee by : Shri Aseem L. Thakkar, A.R Revenue by : Shri O.P. Sharma, CIT.DR & Shri L.P. Jain, SR. D.R सुनवाई क" तार"…

M/S. Vaibhav Construction, Anand vs. The Income Tax Officer, Ward-1, Anand

In the result the appeal of the assessee is partly allowed

ITA 1597/AHD/2012[2005-06]Status: DisposedITAT Ahmedabad25 Oct 2019AY 2005-06
For Appellant: Shri Aseem L. Thakkar, A.RFor Respondent: Shri O.P. Sharma, CIT.DR &
Section 143(3)Section 154Section 271(1)(c)Section 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’B’’ BENCH, AHMEDABAD BEFORE, SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 1597/AHD/2012 आयकर अपील सं./ITA No. 548/AHD/2010 & आयकर अपील सं./ITA No. 2692/AHD/2012 "नधा"रण वष"/Asstt. Years: (2005- 06 & 2006-07) M/s. Vaibhav Construction, Income Tax Officer, Vaibhav Towers, Vs. Ward-1, Anand-Vidhyanagar Road, Anand. Anand-388001. PAN: AABFV4757C (Applicant) (Respondent) Assessee by : Shri Aseem L. Thakkar, A.R Revenue by : Shri O.P. Sharma, CIT.DR & Shri L.P. Jain, SR. D.R सुनवाई क" तार"…

CIT v. Vishal Developers (52 Taxmann.com 514) — Cited in 5 Judgments | BharatTax