CIT v. Vasisth Chay Vyapar Ltd.

8 Taxmann.com 145Reported decision2010#21524 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2021.

Judgments citing CIT v. Vasisth Chay Vyapar Ltd.

BRAHMPUTRA CAPITAL AND FINANCIAL SERVICES LTD.,NEW DELHI vs. ITO, WARD- 5(2), NEW DELHI

In the result, the appeal of the assessee in ITA No

ITA 3704/DEL/2018[2010-11]Status: DisposedITAT Delhi26 Jul 2021AY 2010-11

Bench: Shri N.K. Billaiya & Shri K.N. Chary

For Appellant: Shri Rohit Jain, AdvFor Respondent: Shri Satpal Gulati, CIT- DR

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI K.N. CHARY, JUDICIAL MEMBER ITA No. 3704/DEL/2018 [A.Y 2010-11] Brahmaputra Capital and Vs. The Addl. C.I.T Financial Services Ward -5(2) 28, Najafgarh Road New Delhi New Delhi PAN: AABCB 8626 K [Appellant] [Respondent] Assessee by : Shri Rohit Jain, Adv Ms. Soumya Jain, Adv Revenue by : Shri Satpal Gulati, CIT- DR Date of Hearing : 26.07.2021 Date of Pronouncement : 26.07.2021 ORDER PER N.K. BILLAIYA, ACCOUNTANT MEMBER, This appeal by the assessee…

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3),, AHMEDABAD vs. THE KALUPUR COMMERCIAL CO. OP. BANK LTD.,, AHMEDABAD

In the result, the question is answered in favour of the assessee and against the Revenue and all Tax Appeals are dismissed

ITA 1864/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad18 Jun 2019AY 2014-15

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri N. R. Soni, CIT-D.RFor Respondent: Shri S. N. Soparkar & Parin Shah, A.R
Section 142(1)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No.1864/Ahd/2017 (Assessment Year : 2014-15) Dy. Commissioner of Income Vs. The Kalupur Commercial Tax, Circle – 1(3), Co-op Bank Ltd., Ahmedabad. Kalupur Bank Bhavan, Income Tax Circle, Ashram Road, Ahmedabad – 380 009. [PAN No. AAAAT 9360 R] (Appellant) .. (Respondent) Appellant by : Shri N. R. Soni, CIT-D.R. Respondent by : Shri S. N. Soparkar & Parin Shah, A.R. 11.06.2019 Date of Hearing Date of Pronouncement 18.06.2019 O R D E R PER Ms. MADHUMITA ROY - JM: Th…

ITO, NEW DELHI vs. M/S. BRAHMAPUTRA CAPITAL & FINANCIAL SERVICES LTD., NEW DELHI

ITA 4792/DEL/2012[2009-10]Status: DisposedITAT Delhi20 Feb 2019AY 2009-10

Bench: Shri H. S. Sidhu & Sh. N. K. Billaiya[A.Y 2008-09]

For Appellant: Smt. Tejasvi Jain, CAFor Respondent: Shri Janasdan Das, Sr. DR

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SH. N. K. BILLAIYA, ACCOUNTANT MEMBER [A.Y 2008-09] ITO Vs. Brahmaputra Capital & Ward – 3 (1) Financial Services Ltd. New Delhi 28, Najafgarh Road, New Delhi PAN AABCB8626K [Appellant] [Respondent] [A.Y 2009-10] TO Vs. Brahmaputra Capital & Ward – 3 (1) Financial Services Ltd. New Delhi 28, Najafgarh Road, New Delhi PAN AABCB8626K Date of Hearing : 19.02.2019 Date of Pronouncement : 20.02.2019 Revenue by : Shri Janasdan Das, Sr. DR Assessee by : Smt. Tejasvi Jain, CA ORDER PER N.K. BILL…

ITO, NEW DELHI vs. M/S. BRAHMAPUTRA CAPITAL & FINANCIAL SERVICES LTD., NEW DELHI

ITA 4791/DEL/2012[2008-09]Status: DisposedITAT Delhi20 Feb 2019AY 2008-09

Bench: Shri H. S. Sidhu & Sh. N. K. Billaiya[A.Y 2008-09]

For Appellant: Smt. Tejasvi Jain, CAFor Respondent: Shri Janasdan Das, Sr. DR

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SH. N. K. BILLAIYA, ACCOUNTANT MEMBER [A.Y 2008-09] ITO Vs. Brahmaputra Capital & Ward – 3 (1) Financial Services Ltd. New Delhi 28, Najafgarh Road, New Delhi PAN AABCB8626K [Appellant] [Respondent] [A.Y 2009-10] TO Vs. Brahmaputra Capital & Ward – 3 (1) Financial Services Ltd. New Delhi 28, Najafgarh Road, New Delhi PAN AABCB8626K Date of Hearing : 19.02.2019 Date of Pronouncement : 20.02.2019 Revenue by : Shri Janasdan Das, Sr. DR Assessee by : Smt. Tejasvi Jain, CA ORDER PER N.K. BILL…

CIT v. Vasisth Chay Vyapar Ltd. (8 Taxmann.com 145) — Cited in 4 Judgments | BharatTax