CIT v. Spice Infotainment Ltd.

426 ITR 613Supreme Court of India2019#17984 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 131Section 133ASection 142(1)Section 147Section 148Section 154Section 189(3)Section 2(31)

Issues it is cited on

section 148(1)section 147(a)section 42section 292bbsection 65section 282section 18legal representativesection 149(1)(b)section 149(1)section 234csection 292b

Judgments citing CIT v. Spice Infotainment Ltd.

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 67/JODH/2020[2015-16]Status: DisposedITAT Jodhpur01 May 2025AY 2015-16
For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT
Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain Vs. The DCIT, L/H of Partner of M/s. Keshariyaji Circle-1, Filling Station, Udaipur. NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 66/JODH/2020[2014-15]Status: DisposedITAT Jodhpur01 May 2025AY 2014-15
For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT
Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years: 2011-12 to 2015-16. Kanak Kumar Jain Vs. The DCIT, Circle-1, Udaipur. L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 65/JODH/2020[2013-14]Status: DisposedITAT Jodhpur01 May 2025AY 2013-14
For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT
Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain Vs. The DCIT, L/H of Partner of M/s. Keshariyaji Circle-1, Filling Station, Udaipur. NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 64/JODH/2020[2012-13]Status: DisposedITAT Jodhpur01 May 2025AY 2012-13
For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT
Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Vs. The DCIT, Circle-1, Udaipur. Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 63/JODH/2020[2011-12]Status: DisposedITAT Jodhpur01 May 2025AY 2011-12
For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT
Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Vs. The DCIT, Circle-1, Udaipur. Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…