VIJAYA BANK ,BANGALORE vs. JOINT COMMISSIONER OF INCOME TAX LTU , BANGALORE
In the result, the appeal filed by the assessee-bank is allowed
ITA 1163/BANG/2017[2012-13]Status: DisposedITAT Bangalore05 Dec 2018AY 2012-13
Bench: Shri N.V.Vasudevan & Shri Inturi Rama Raom/S.Vijaya Bank, Head Office, Central Accounts Dept. 41/2, M.G. Road, Bengaluru-560 001. … Appellant Pan:Aaacv 4791 J Vs. Joint Commissioner Of Income-Tax, Large Tax Unit, Bengaluru. … Respondent Appellant By : Shri S.Ananthan, Ca. Respondent By : Ms. Neera Malhotra, Cit(Dr). Date Of Hearing : 30/10/2018 Date Of Pronouncement : 05/12/2018 O R D E R Per Inturi Rama Rao, Am : This Is An Appeal Filed By The Assessee-Bank-Bank, Directed Against The Order Of The Ld. Commissioner Of Income-Tax, Ltu, Passed U/S 263 Of The Income-Tax Act,1961 ['The Act' For Short].
For Appellant: Shri S.Ananthan, CAFor Respondent: Ms. Neera Malhotra, CIT(DR)
Section 143(3)Section 14ASection 263Section 40
…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BENGALURU BEFORE SHRI N.V.VASUDEVAN, VICE PRESIDENT and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER M/s.Vijaya Bank, Head Office, Central Accounts Dept. 41/2, M.G. Road, Bengaluru-560 001. … Appellant PAN:AAACV 4791 J Vs. Joint Commissioner of Income-tax, Large Tax Unit, Bengaluru. … Respondent Appellant by : Shri S.Ananthan, CA. Respondent by : Ms. Neera Malhotra, CIT(DR). Date of hearing : 30/10/2018 Date of pronouncement : 05/12/2018 O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee-bank-bank, directed against the order of the ld. Commissi…
