CIT v. Sesa Resources Ltd.

250 Taxmann.com 182Reported decision#20109 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Sesa Resources Ltd.

M/S. Belgium Glass & Ceramics Pvt. Ltd., Baroda vs. The DCIT, Circle -1(1) (1), Vadodara

In the result, appeal of the assessee is dismissed

ITA 1725/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad08 Apr 2019AY 2013-14

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./ Ita No. 1725/Ahd/2017 "नधा"रण वष"/Assessment Year: 2013-14

For Appellant: Shri Mukund Baxi, ARFor Respondent: Shri G.C.Daxini, Sr.DR
Section 143(2)Section 2(24)(x)Section 36(1)(va)Section 43B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘C’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1725/Ahd/2017 "नधा"रण वष"/Assessment Year: 2013-14 M/s.Belgium Glass & Ceramics P.Ltd. DCIT, Cir.1(1)(1) Baroda-Jambusar Highway Road Vs Vadodara. Village Dabhasa Dist. Baroda 391 440 PAN : AAACB 8651 P अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri Mukund Baxi, AR Revenue by : Shri G.C.Daxini, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 27/03/2019 घोषणा क" तार"ख /Date of Pronouncement :…

M/S. Belgium Glass & Ceramics Pvt. Ltd., Baroda vs. The DCIT, Circle -1(1), Vadodara

Appeal of the Revenue is dismissed for want of tax effect, whereas the appeals of the assessee are partly allowed

ITA 600/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad11 Mar 2019AY 2011-12

Bench: Shri Rajpal Yadav & Shri Amarjit Singhasstt.Year 2010-11

For Respondent: Shri B.L. Meena, Sr.DR
Section 143(2)Section 268A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ । IN THE INCOME TAX APPELLATE TRIBUNAL, “B” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Asstt.Year 2010-11 The DCIT, Cir.1(1)(1) Belgium Glass & Ceramics P.Ltd. Vadodara. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. PAN : AAACB 8651 P ITA No.599 and 600/Ahd/2016 Asstt.Year 2010-11 and 2011-12 The DCIT, Cir.1(1)(1) Belgium Glass & Vadodara. Ceramics P.Ltd. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. (Applicant) (Responent) : Shri Mukand Bakshi, AR Assessee by Revenue by : Shri B.L. Meena…

M/S. Belgium Glass & Ceramics Pvt. Ltd., Baroda vs. The DCIT, Circle -1(1), Vadodara

Appeal of the Revenue is dismissed for want of tax effect, whereas the appeals of the assessee are partly allowed

ITA 599/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad11 Mar 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Amarjit Singhasstt.Year 2010-11

For Respondent: Shri B.L. Meena, Sr.DR
Section 143(2)Section 268A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ । IN THE INCOME TAX APPELLATE TRIBUNAL, “B” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Asstt.Year 2010-11 The DCIT, Cir.1(1)(1) Belgium Glass & Ceramics P.Ltd. Vadodara. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. PAN : AAACB 8651 P ITA No.599 and 600/Ahd/2016 Asstt.Year 2010-11 and 2011-12 The DCIT, Cir.1(1)(1) Belgium Glass & Vadodara. Ceramics P.Ltd. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. (Applicant) (Responent) : Shri Mukand Bakshi, AR Assessee by Revenue by : Shri B.L. Meena…

The Dy. CIT, Circle-1(1), Vadodara vs. Belgium Glass & Ceramics P. Ltd., Vadodara

Appeal of the Revenue is dismissed for want of tax effect, whereas the appeals of the assessee are partly allowed

ITA 549/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad11 Mar 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Amarjit Singhasstt.Year 2010-11

For Respondent: Shri B.L. Meena, Sr.DR
Section 143(2)Section 268A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ । IN THE INCOME TAX APPELLATE TRIBUNAL, “B” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Asstt.Year 2010-11 The DCIT, Cir.1(1)(1) Belgium Glass & Ceramics P.Ltd. Vadodara. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. PAN : AAACB 8651 P ITA No.599 and 600/Ahd/2016 Asstt.Year 2010-11 and 2011-12 The DCIT, Cir.1(1)(1) Belgium Glass & Vadodara. Ceramics P.Ltd. Vs Padra-Jambusar Road Nr. Village-Dabhasa Vadodara 391 440. (Applicant) (Responent) : Shri Mukand Bakshi, AR Assessee by Revenue by : Shri B.L. Meena…