CIT v. Saravana Sp. Mills (P) Ltd. 163 Taxman 201215293 IT'R 201(SC); CIT v. Janakiram Mills Ltd.

99 Taxmann 575Supreme Court of India1998#11902 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2026.

Judgments citing CIT v. Saravana Sp. Mills (P) Ltd. 163 Taxman 201215293 IT'R 201(SC); CIT v. Janakiram Mills Ltd.

The Commissioner of Income Tax-III vs. M/s. Sanghi Textiles Limited

The appeal is allowed setting aside

ITTA/551/2010HC Telangana30 Jan 2026

Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO

For Respondent: sri G.v.Ambeshwar, counser representing
Section 260A

…[ 348e J IN THE HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABAD FRIDAY HE THIRTIETH DAY OF JANUARY TWO THOUSAND AND TWENTY SIX PRESENT THE HON'BLE SRI JUSTICE P.SAM I(OSHY AND THE HON'BLE SRI JUSTICE SUDDALA CHALAPATHT RAO No: 10F 10 Appeal under section 260A of the tncome Tax Act, 1961 aggrieved by the order dated 19-6-2009 passed in lrA.No.346t{ydto4 on the file of the tncome Tax Appellate Tribunal, Hyderabad bench ,A,, Hyderabad. Between: The commissioner of rncome Tax-ilr, r.T. Towers, A.c. Guards, Masab rank, Hyderabad AND ...Appeltant M/s. Sanghirextiles Limited, 4-3-3s2, Bank street, Koti, Hyderabad_sg…

UHDE INDIA P.LTD,MUMBAI vs. ADDL CIT 10(3), MUMBAI

In the result, the appeal filed by the Revenue is dismissed

ITA 3775/MUM/2016[2008-09]Status: DisposedITAT Mumbai16 Mar 2021AY 2008-09

Bench: Shri Vikas Awasthy () & Shri N.K. Pradhan () Assessment Year: 2008-09

For Respondent: Mr. Neeraj Sheth, AR
Section 143(3)Section 145(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2008-09 UHDE India Pvt. Ltd. [Now known as Vs. Addl. Commissioner of Income Thyssenkrupp Industrial Solutions Tax, 10(3), Mumbai. (India) Pvt. Ltd.], UHDE House, L.B.S. Marg, Vikhroli (West), Mumbai-400083 PAN No. AAACU1416H Appellant Respondent Assessment Year: 2008-09 The Dy. Commissioner of Income Tax, UHDE India Pvt. Ltd. [Now known 15(3)(2), as Thyssenkrupp Industrial Room No. 451, 4th floor, Aayakar Vs. Solutions (India) Pvt. Ltd.], Bhavan, Mah…

LIPI SPECIFIC FAMILY TRUST,,AHMEDABAD vs. THE DCIT,CIRCLE-3(2),, AHMEDABAD

In the result, the appeal filed by the assessee is partly allowed

ITA 688/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad20 Jan 2020AY 2014-15

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri S.N. Soparkar, Sr.Adv. with Shri Himanshu Shah, ARFor Respondent: Shri Vidhyut Trivedi, Sr.DR
Section 234B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ C ” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 688/Ahd/2019 ("नधा"रण वष"/Assessment Year : 2014-15) Lipi Specific Family Trust बनाम/ The Dy.CIT Prop.of Nandishwari Packaging Circle-3(2) Vs. Plot No.1 & 2, GIDC Phase-I, Ahmedabad Vatva Ahmedabad-382 445 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAATL 1302 N (अपीलाथ"/Appellant) .. (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant by : Shri S.N. Soparkar, Sr.Adv. with Shri Himanshu Shah, AR ""यथ" क" ओ…

ACIT CIR 2(3)(1), MUMBAI vs. TATA REALTY & INFRASTRUCTURE LTD, MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 713/MUM/2018[2014-15]Status: DisposedITAT Mumbai09 May 2019AY 2014-15

Bench: Shri Shamim Yahya & Shri Amarjit Singh & Assessment Year-2014-15

Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI Before Shri Shamim Yahya, Accountant Member and Shri Amarjit Singh, Judicial Member and Assessment Year-2014-15 ACIT, M/s Tata Realty & Circle-2(3)(1), Infrastructure Ltd. बनाम/ R. No.552, 5th Floor, Elphinston Building, 2nd Floor, Vs. Aayakar Bhavan, 10, Veer Nariman Road, M. K. Road, Mumbai-400001 Mumbai-400020 PAN No.AACCT6242L (राज"व /Revenue) ("नधा"रती /Assessee) Shri R.Manjunatha Swamy राज"व क" ओर से / Revenue by "नधा"रती क" ओर से / Assessee by Shri Niraj Shah सुनवाई क" तार"ख / Date of Hearing : 19/02/2019 09/05/2019 आदेश क" तार"ख /Date of…

DCIT 3(3)(1), MUMBAI vs. RISHIROOP POLYMERS P.LTD, MUMBAI

ITA 7384/MUM/2016[2012-13]Status: DisposedITAT Mumbai27 Jun 2018AY 2012-13

Bench: S/Sh. Rajendra & C. N. Prasadआयकर अपील अपील संसंसंसं./I.T.A.7384/Mum/2016, िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2012-13 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Dy. Commissioner Of Income Tax 3(3)(1) M/S. Rishiroop Polymers Pvt. Ltd. Room No.609, 6Th Floor, 65, Atlanta, Nariman Point, Aayakar Bhavan, M.K.Road, Vs. Mumbai - 400021 Mumbai - 400020 Pan:Aaacr1789G

For Appellant: Shri Jayesh Dadia-ARFor Respondent: Shri Ram Tiwari-DR
Section 143(3)Section 254(1)

…आयकर अपीलीय अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “डी डी” खंडपीठ खंडपीठ आयकर आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई डी डी खंडपीठ खंडपीठ Income-tax Appellate Tribunal “D”Bench Mumbai सव"ी सव"ी राजे"" राजे"", लेखा लेखा सद"य सद"य एवं एवं सी सी. एन एन. "साद "साद, "याियक "याियक सद"य सद"य सव"ी सव"ी राजे"" राजे"" लेखा लेखा सद"य सद"य एवं एवं सी सी एन एन "साद "साद "याियक "याियक सद"य सद"य Before S/Sh. Rajendra, Accountant Member & C. N. Prasad, Judicial Member आयकर अपील अपील संसंसंसं./I.T.A.7384/Mum/2016, िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2012-13 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Dy. Commis…

D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs. M/S EUREKA FORBES LTD., KOLKATA

In the result, the appeal filed by the Revenue on this issue is dismissed

ITA 2625/KOL/2013[2009-2010]Status: DisposedITAT Kolkata21 Dec 2016AY 2009-2010

Bench: Shri S.S.Viswanethra Ravi, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.2126&2625/Kol/2013 ("नधा"रण वष" /Assessment Year:2008-2009 & 2009-2010) Deputy Commissioner Of Vs. M/S Eureka Forbes Ltd., Income Tax, Circle-10, 7, Chakraberia Road (S), P-7, Chowringhee Square, Kolkata-700025 3Rd Floor, Kolkata-700069 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaace 5767 F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue By : Shri Niraj Kumar, Cit Dr Assessee By : Dr. Samir Chakraborty, Sr. Advocate & Shri Abhijit Biswas, Advocate सुनवाई क" तार"ख / Date Of Hearing : 06/12/2016 घोषणा क" तार"ख/Date Of Pronouncement 21/12/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am:

For Appellant: Dr. Samir Chakraborty, Sr. AdvocateFor Respondent: Shri Niraj Kumar, CIT DR
Section 143(1)Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI S.S.VISWANETHRA RAVI, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.2126&2625/Kol/2013 ("नधा"रण वष" /Assessment Year:2008-2009 & 2009-2010) Deputy Commissioner of Vs. M/s Eureka Forbes Ltd., Income Tax, Circle-10, 7, Chakraberia Road (S), P-7, Chowringhee Square, Kolkata-700025 3rd Floor, Kolkata-700069 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACE 5767 F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue by : Shri Niraj Kumar, CIT DR Assessee by : Dr. Samir Chakraborty, Sr. Advocate & Shri Abhijit Biswas, Advocate सुनवाई क" तार"ख / Date of He…

D.C.I.T CIR - 10,KOLKATA, KOLKATA vs. M/S EUREKA FORBES LTD, KOLKATA

In the result, the appeal filed by the Revenue on this issue is dismissed

ITA 2126/KOL/2013[2008-09]Status: DisposedITAT Kolkata21 Dec 2016AY 2008-09

Bench: Shri S.S.Viswanethra Ravi, Jm & Dr. A.L.Saini, Am आयकर अपील सं./Ita Nos.2126&2625/Kol/2013 ("नधा"रण वष" /Assessment Year:2008-2009 & 2009-2010) Deputy Commissioner Of Vs. M/S Eureka Forbes Ltd., Income Tax, Circle-10, 7, Chakraberia Road (S), P-7, Chowringhee Square, Kolkata-700025 3Rd Floor, Kolkata-700069 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaace 5767 F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue By : Shri Niraj Kumar, Cit Dr Assessee By : Dr. Samir Chakraborty, Sr. Advocate & Shri Abhijit Biswas, Advocate सुनवाई क" तार"ख / Date Of Hearing : 06/12/2016 घोषणा क" तार"ख/Date Of Pronouncement 21/12/2016 आदेश / O R D E R Per Dr. Arjun Lal Saini, Am:

For Appellant: Dr. Samir Chakraborty, Sr. AdvocateFor Respondent: Shri Niraj Kumar, CIT DR
Section 143(1)Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI S.S.VISWANETHRA RAVI, JM & DR. A.L.SAINI, AM आयकर अपील सं./ITA Nos.2126&2625/Kol/2013 ("नधा"रण वष" /Assessment Year:2008-2009 & 2009-2010) Deputy Commissioner of Vs. M/s Eureka Forbes Ltd., Income Tax, Circle-10, 7, Chakraberia Road (S), P-7, Chowringhee Square, Kolkata-700025 3rd Floor, Kolkata-700069 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACE 5767 F .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue by : Shri Niraj Kumar, CIT DR Assessee by : Dr. Samir Chakraborty, Sr. Advocate & Shri Abhijit Biswas, Advocate सुनवाई क" तार"ख / Date of He…

DCIT CIR 3(3)(1), MUMBAI vs. RISHIROOP RUBBER INTERNATIONAL LTD, MUMBAI

In the result, the appeal of Revenue and that of the assessee, both are dismissed

ITA 1725/MUM/2015[2011-12]Status: DisposedITAT Mumbai15 Nov 2016AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am Dy. Commissioner Of Income Tax M/S Rishiroop Rubber International Ltd. Circle-3(3)(1), Room No.609, 6Th Floor, 65, Atlanta, Nariman Point, Vs. Mumbai-400021 Aayakar Bhavan, M.K. Road, Mumbai-400021 Pan: Aaacr1789G Appellant .. Respondent M/S Rishiroop Rubber International Ltd. Dy. Commissioner Of Income Tax Circle-3(3)(1), Room No.609, 6Th Floor, 65, Atlanta, Nariman Point, Vs. Mumbai-400021 Aayakar Bhavan, M.K. Road, Mumbai-400021 Pan: Aaacr1789G Appellant .. Respondent Revenue By .. Shri B.S. Bist, Sr. Dr Assessee By .. Shri Jayesh Dedia, Ar Date Of Hearing .. 15-11-2016 Date Of Pronouncement .. 15-11-2016 O R D E R Per Mahavir Singh, Jm:

Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM Dy. Commissioner of Income Tax M/s Rishiroop Rubber International Ltd. Circle-3(3)(1), Room No.609, 6th Floor, 65, Atlanta, Nariman Point, Vs. Mumbai-400021 Aayakar Bhavan, M.K. Road, Mumbai-400021 PAN: AAACR1789G Appellant .. Respondent M/s Rishiroop Rubber International Ltd. Dy. Commissioner of Income Tax Circle-3(3)(1), Room No.609, 6th Floor, 65, Atlanta, Nariman Point, Vs. Mumbai-400021 Aayakar Bhavan, M.K. Road, Mumbai-400021 PAN: AAACR1789G Appellant .. Respondent Revenue by .. Shri B.S. Bist, Sr. D…

ACIT, CIRCLE - 5, KOLKATA vs. M/S. SUMAN INDUSTRIES LTD., KOLKATA

In the result, Revenue’s appeal is dismissed

ITA 1522/KOL/2009[2006-07]Status: DisposedITAT Kolkata29 Feb 2016AY 2006-07

Bench: Shri Mahavir Singh & Shri Waseem Ahmedassessment Year :2006-07

Section 143(3)Section 35D

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Mahavir Singh, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :2006-07 ACIT, Circle-5, P-7, V/s. M/s Suman Industries Chowringhee Square, Ltd., 149, Radha Bazar Aayakar Bhavan, 8th Street-700 001 Floor, Kolkata-700 001 [PAN No.AAECS 7550 E] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Satyendra Mohon Das, JCIT, DR अपीलाथ" क" ओर से/By Appellant Shri Miiraj D. Shah, Advocate ""यथ" क" ओर से/By Respondent 21-01-2016 सुनवाई क" तार"ख/Date of Hearing 29-02-2016 घोषणा क" तार"ख/Date of Pronouncement आदेश /O R D E R PE…

CIT v. Saravana Sp. Mills (P) Ltd. 163 Taxman 201215293 IT'R 201(SC); CIT v. Janakiram Mills Ltd. (99 Taxmann 575) — Cited in 9 Judgments | BharatTax