CIT v. S.K. Srigiri & Bros.

JAYVADAN RUGHNATHWALA,SURAT vs. ITO, WARD-1(2)(1), SURAT

Bench: Ms. Suchitra Kamble & Shri Bijayananda Pruseth Assessment Year 2018-19

…THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT Through Hybrid Mode Before Ms. Suchitra Kamble, Judicial Member And Shri Bijayananda Pruseth , Accountant Member Assessment Year 2018-19 Jayvadan ITO, Rughnathwala, Ward-1(2)(1) 6/7 Khatodara Ind Vs Surat Service Society, (Respondent) B/h. Sub Jail Katodara, Surat-395002 PAN: AAQPR4348L (Appellant) Assessee by: Shri Rasesh Shah, A.R. Revenue by: Shri Ajay Uke, Sr.D.R. Date of hearing : 17-07-2025 Date of pronouncement : 29-08-2025 आदेश/ORDER Per Suchitra Kamble, Judicial Member: This is an appeal filed against the order dated 09-08- 2024 passed by…

THAKORDAS PAREKH & SONS,,NA vs. ARIVS.INCOME TAX OFFICER, WARD-5, NAVSARI

In the result, ground No. 2 & 3

Bench: Shri Pawan Singhआ.अ.सं./Ita No.167/Srt/2022 (Ay 2017-18) (Hearing In Physical Court) Thakordas Parekh & Sons Income Tax Officer, Ward-5, Bazar Street, Chikhli, Navsari, 204, 2Nd Floor, Vs Navsari-396530 Income Tax Office, Pan No: Aabft 4593 J Charpool, Awabaug, Navsari-396445 अपीलाथ"/Appellant ""यथ" /Respondent "नधा"रती क" ओर से /Assessee By Shri Rasesh Shah, C.A राज"व क" ओर से /Revenue By Shri Vinod Kumar, Sr-Dr सुनवाई की तारीख/Date Of Hearing 05.01.2023 उ"घोषणा क" तार"ख/Date Of 30.03.2023 Pronouncement Order Under Section 254(1) Of Income Tax Act Per Pawan Singh: 1. This Appeal By Assessee Is Directed Against The Order Of National Faceless Appeal Centre, Delhi [For Short To As “Nfac/Ld.Cit(A)”] Dated 23.03.2022 For Assessment Year 2017-18, Which In Turn Arises From The Addition Made By The Income Tax Officer, Ward-5, Navsari / Assessing Officer In Assessment Order Passed Under Section 144 R.W.S143(3) Of The Income Tax Act, 1961 (Hereinafter Referred To As ‘The Act’) Dated 30.12.2019. The Assessee Has Raised The Following Grounds Of Appeal:- “1. On The Facts & In The Circumstances Of The Case As Well As Law On The Subject, The Learned Cit(A) Has Erred In Confirming The Action Thakordas Parekh & Sons Of Assessing Officer In Rejecting The Books Of Accounts U/S 145(3) Of The Act.

…आयकर अपील"य अ"धकरण, सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT “SMC” BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER आ.अ.सं./ITA No.167/SRT/2022 (AY 2017-18) (Hearing in Physical Court) Thakordas Parekh & Sons Income Tax Officer, Ward-5, Bazar Street, Chikhli, Navsari, 204, 2nd Floor, Vs Navsari-396530 Income Tax Office, PAN No: AABFT 4593 J Charpool, Awabaug, Navsari-396445 अपीलाथ"/Appellant ""यथ" /Respondent "नधा"रती क" ओर से /Assessee by Shri Rasesh Shah, C.A राज"व क" ओर से /Revenue by Shri Vinod Kumar, Sr-DR सुनवाई की तारीख/Date of hearing 05.01.2023 उ"घोषणा क" तार"ख/Date of 30.03.…

ASSTT. COMMISSIONER OF INCOME TAX,, SURAT vs. M/S. D.KHUSHALBHAI JEWELLERS,, SURAT

In the result, grounds raised by the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No. 493/Srt/2019 [AY: 2012-13 Penalty u/s 271(1)(c)] ITA No. 265/Srt/2019 [AY: 2013-14 Quantum appeal] (Virtual hearing) A.C.I.T., M/s D. Khushalbhai Jewellers, Circle-1(3), Opp. Ambica Niketan Bus Stop, Vs. Surat. Parle Point, Surat-395007. PAN No. AABFD 7547 G Appellant/Revenue Assessee/Respondent Department represented by Shri Ashok B Koli, CIT-DR Assessee represented by Shri Mehul K Patel, Advocate Date of hearing 21/02/2023 Date of pronouncement 30/03/2023 Order u…

ASSTT. COMMISSIONER OF INCOME TAX,CIR 1(3), SURAT vs. M/S. D.KHUSHALBHAI JEWELLERS,, SURAT

In the result, grounds raised by the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No. 493/Srt/2019 [AY: 2012-13 Penalty u/s 271(1)(c)] ITA No. 265/Srt/2019 [AY: 2013-14 Quantum appeal] (Virtual hearing) A.C.I.T., M/s D. Khushalbhai Jewellers, Circle-1(3), Opp. Ambica Niketan Bus Stop, Vs. Surat. Parle Point, Surat-395007. PAN No. AABFD 7547 G Appellant/Revenue Assessee/Respondent Department represented by Shri Ashok B Koli, CIT-DR Assessee represented by Shri Mehul K Patel, Advocate Date of hearing 21/02/2023 Date of pronouncement 30/03/2023 Order u…

SH. MANINDER SINGH CHEEMA,HOSHIARPUR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, HOSHIARPUR

In the result, the assessee appeal is dismissed

Bench: Sh. Laliet Kumar & Dr. M. L. Meenai.T.A. No. 702/Asr/2013 Assessment Year: 2009-10

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 702/Asr/2013 Assessment Year: 2009-10 Mr. Maninder Singh Cheema Vs. Asstt. Commissioner of R/o H. No. 298, Gali No. 20, Income Tax Hoshiarpur Guru Nanak Nagar, Hoshiarpur Circle, Hoshiarpur [PAN: AEYPC 4778B] (Appellant) (Respendent) Appellant by Sh. Surinder Mahajan, C. A. Respondent by Smt. Ratinder Kaur, D. R. Date of Hearing 05.07.2021 Date of Pronouncement 07.07.2021 ORDER Per Laliet Kumar, J.M. This appeal of the assessee is directed against the o…