CIT v. RS Bajaj Society

42 Taxmann.com 573High Court2014#11647 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2021.

Judgments citing CIT v. RS Bajaj Society

Rajasthan Creative Alliance Network, Jaipur vs. CIT(Exemption), Jaipur

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 61/JPR/2021[2021-22]Status: DisposedITAT Jaipur15 Nov 2021AY 2021-22
For Appellant: Sh. Rajeev Sogani (CA) &For Respondent: Sh. Avdesh Kumar (CIT)
Section 12ASection 25Section 80G

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 60 & 61/JP/2021 cuke Rajasthan Creative Alliance CIT (Exemption), Vs. Network, Jaipur Fateh Singh Market, Opp. Shereton Rajputana Hotel Place Road, Jaipur. ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAECR 3414 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Sh. Rajeev Sogani (CA) & Sh. Rohan Sogani (CA) jktLo dh vksj ls@…

Rajasthan Creative Alliance Network, Jaipur vs. CIT (Exemption), Jaipur

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 60/JPR/2021[2021-22]Status: DisposedITAT Jaipur15 Nov 2021AY 2021-22
For Appellant: Sh. Rajeev Sogani (CA) &For Respondent: Sh. Avdesh Kumar (CIT)
Section 12ASection 25Section 80G

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 60 & 61/JP/2021 cuke Rajasthan Creative Alliance CIT (Exemption), Vs. Network, Jaipur Fateh Singh Market, Opp. Shereton Rajputana Hotel Place Road, Jaipur. ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAECR 3414 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Sh. Rajeev Sogani (CA) & Sh. Rohan Sogani (CA) jktLo dh vksj ls@…

Sayfty Trust, Kanpur vs. Commissioner of Income Tax (Exemption), Lucknow

In the result, the appeal of the assessee stands allowed

ITA 285/LKW/2019[NA]Status: DisposedITAT Lucknow16 Dec 2020

Bench: Shri A. D. Jain & Shri T. S. Kapoorassessment Year:N.A.

Section 12A

…I.T.A. No.285/Lkw/2019 Assessment Year:N.A. 1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A. D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER Assessment Year:N.A. Sayfty Trust, Vs. CIT (Exemptions), 113/158 Swaroop Nagar, Lucknow. Kanpur. PAN:AAUTS9835K (Appellant) (Respondent) Appellant by Shri P. K. Kapoor, C. A. Respondent by Shri S. K. Madhuk, CIT (D.R.) Date of hearing 04/11/2020 Date of pronouncement 16/12/2020 O R D E R PER T. S. KAPOOR, A.M. This is an appeal filed by the assessee against the order of learned CIT (Exemptions), dated 18/03/2019. 2. Th…

Shree Digamber Jain Bhawan, Ranchi vs. CIT(Exemptio), Patna

In the result, we find that there is no reason to interfere with the impugned judgment of the High Court of Delhi

ITA 28/RAN/2019[0]Status: DisposedITAT Ranchi16 Sept 2020

Bench: Sri J. Sudhakar Reddy & Sri S.S. Godara)

Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, E-Court at KOLKATA (Before Sri J. Sudhakar Reddy, Accountant Member & Sri S.S. Godara, Judicial Member) I.T.A. No. 28/Ran/2019 Assessment Year: Shree Digamber Jain Bhawan.........................................................................................Appellant [PAN: AAWAS 8148 N] Vs. CIT (Exemption), Patna.………………..….......................................................................Respondent Appearances by: Sh. Devesh Poddar, Adv., appeared on behalf of the Assessee. Sh. Inderjit Singh, CIT, appeared on behalf of the Revenue. Date of concluding the he…

Ime Trust, Ghaziabad vs. CIT, Ghaziabad

In the result, both the appeals filed by the assessee are allowed

ITA 6202/DEL/2013[]Status: DisposedITAT Delhi13 Jan 2016

Bench: Sh. Aby T. Varkey & Sh. O.P. Kant

Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SH. ABY T. VARKEY, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6201 & 6202/Del/2013 Assessment Year: Nil IME Trust, c/o- Sh. Akhilesh Vs. Commissioner of Income Tax, Kumar, Advocate, Chamber No. Hapur, Chungi, Ghaziabad 206-207, Ansal “Satyam”, RDC Raj. Nagar, Ghaziabad (PAN: AAATI9053P) (Appellant) (Respondent) Assessee by Sh. Akhilesh Kumar, Adv. Department by Sh. A.K. Saroha, CIT(DR) Date of hearing 26.11.2015 Date of pronouncement 13.01.2016 ORDER PER O.P. KANT, A.M.: These appeals of the assessee are directed against t…

Ime Trust, Ghaziabad vs. CIT, Ghaziabad

In the result, both the appeals filed by the assessee are allowed

ITA 6201/DEL/2013[]Status: DisposedITAT Delhi13 Jan 2016

Bench: Sh. Aby T. Varkey & Sh. O.P. Kant

Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SH. ABY T. VARKEY, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6201 & 6202/Del/2013 Assessment Year: Nil IME Trust, c/o- Sh. Akhilesh Vs. Commissioner of Income Tax, Kumar, Advocate, Chamber No. Hapur, Chungi, Ghaziabad 206-207, Ansal “Satyam”, RDC Raj. Nagar, Ghaziabad (PAN: AAATI9053P) (Appellant) (Respondent) Assessee by Sh. Akhilesh Kumar, Adv. Department by Sh. A.K. Saroha, CIT(DR) Date of hearing 26.11.2015 Date of pronouncement 13.01.2016 ORDER PER O.P. KANT, A.M.: These appeals of the assessee are directed against t…

DCIT, New Delhi vs. M/S Indiabulls Financial Services Ltd., Delhi

In the result, both the appeals filed by the assessee are allowed

ITA 1578/DEL/2013[2009-10]Status: DisposedITAT Delhi13 Jan 2016AY 2009-10

Bench: Sh. Aby T. Varkey & Sh. O.P. Kant

Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SH. ABY T. VARKEY, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6201 & 6202/Del/2013 Assessment Year: Nil IME Trust, c/o- Sh. Akhilesh Vs. Commissioner of Income Tax, Kumar, Advocate, Chamber No. Hapur, Chungi, Ghaziabad 206-207, Ansal “Satyam”, RDC Raj. Nagar, Ghaziabad (PAN: AAATI9053P) (Appellant) (Respondent) Assessee by Sh. Akhilesh Kumar, Adv. Department by Sh. A.K. Saroha, CIT(DR) Date of hearing 26.11.2015 Date of pronouncement 13.01.2016 ORDER PER O.P. KANT, A.M.: These appeals of the assessee are directed against t…

DCIT, New Delhi vs. M/S Indiabulls Financial Services Ltd., New Delhi

In the result, both the appeals filed by the assessee are allowed

ITA 4192/DEL/2012[2008-09]Status: DisposedITAT Delhi13 Jan 2016AY 2008-09

Bench: Sh. Aby T. Varkey & Sh. O.P. Kant

Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SH. ABY T. VARKEY, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6201 & 6202/Del/2013 Assessment Year: Nil IME Trust, c/o- Sh. Akhilesh Vs. Commissioner of Income Tax, Kumar, Advocate, Chamber No. Hapur, Chungi, Ghaziabad 206-207, Ansal “Satyam”, RDC Raj. Nagar, Ghaziabad (PAN: AAATI9053P) (Appellant) (Respondent) Assessee by Sh. Akhilesh Kumar, Adv. Department by Sh. A.K. Saroha, CIT(DR) Date of hearing 26.11.2015 Date of pronouncement 13.01.2016 ORDER PER O.P. KANT, A.M.: These appeals of the assessee are directed against t…

Indiabulls Financial Services Ltd., New Delhi vs. DCIT, New Delhi

In the result, both the appeals filed by the assessee are allowed

ITA 3552/DEL/2012[2008-09]Status: DisposedITAT Delhi13 Jan 2016AY 2008-09

Bench: Sh. Aby T. Varkey & Sh. O.P. Kant

Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SH. ABY T. VARKEY, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6201 & 6202/Del/2013 Assessment Year: Nil IME Trust, c/o- Sh. Akhilesh Vs. Commissioner of Income Tax, Kumar, Advocate, Chamber No. Hapur, Chungi, Ghaziabad 206-207, Ansal “Satyam”, RDC Raj. Nagar, Ghaziabad (PAN: AAATI9053P) (Appellant) (Respondent) Assessee by Sh. Akhilesh Kumar, Adv. Department by Sh. A.K. Saroha, CIT(DR) Date of hearing 26.11.2015 Date of pronouncement 13.01.2016 ORDER PER O.P. KANT, A.M.: These appeals of the assessee are directed against t…

CIT v. RS Bajaj Society (42 Taxmann.com 573) — Cited in 9 Judgments | BharatTax