CIT v. Rolls Royce Pvt. Ltd.

170 Taxmann 563High Court2008#16960 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2019.

Judgments citing CIT v. Rolls Royce Pvt. Ltd.

M/S. Eni Spa, Italy vs. DCIT, New Delhi

In the result, the appeal of the assessee in ITA No

ITA 1669/DEL/2015[2010-11]Status: DisposedITAT Delhi25 Feb 2019AY 2010-11

Bench: Shri N. K. Billaiya & Ms. Suchitra Kambleassessment Year: 2010-11 M/S Eni Spa. Vs. The D.C.I.T Plazzale Enrico Mattei International Taxation Rome, Italy Circle New Delhi Pan No. : Aacce 3464 B (Appellant) (Respondent) Appellant By : Shri Vishal Kalra, Adv Shri Ankit Sahni, Adv Shri S.S. Tomar, Adv Respondent By : Shri G.K. Dhall, Cit-Dr

For Appellant: Shri Vishal Kalra, AdvFor Respondent: Shri G.K. Dhall, CIT-DR
Section 143(3)Section 234BSection 44BSection 44DSection 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘B’, NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 M/s Eni Spa. Vs. The D.C.I.T Plazzale Enrico Mattei International Taxation Rome, Italy Circle New Delhi PAN No. : AACCE 3464 B (APPELLANT) (RESPONDENT) Appellant by : Shri Vishal Kalra, Adv Shri Ankit Sahni, Adv Shri S.S. Tomar, Adv Respondent by : Shri G.K. Dhall, CIT-DR Date of hearing: 19/02/2019 Date of Pronouncement: 25/02/2019 ORDER PER N. K. BILLAIYA, ACCOUNTANT MEMBER: This appeal by the assessee is preferred against…

Production Testing Services Inc, Mumbai vs. DCIT (It) 3(3)(2), Mumbai

The appeal of the assessee is allowed

ITA 1782/MUM/2015[2011-12]Status: DisposedITAT Mumbai27 Oct 2017AY 2011-12

Bench: Shri R.C Sharma, Am & Shri Ravish Sood, Jm आयकर अपील सं./ I.T.A. No. 1782/Mum/2015 (निर्धारण वर्ा / Assessment Year: 2011-12) Production Testing Services Inc. Dcit (It), 3(3)(2)Floor, Sindia House, Ground Floor, Ballard C/O. Madhav Joshi & Associates बिधम/ Estate, Mumbai – 400 038. A-1, Koteshwar Niwas, Gr. Floor, Vs. Subhash Road, Ville Parle (E), Mumbai – 400 057 स्थामीरेखासं./ जीआइआयसं./ Pan/Gir No. Aafcp5834R (अपीलाथी/Appellant) (प्रत्यथी / Respondent :

For Appellant: Sh. Ajay Singh & Ms. Mallika
Section 115ASection 143(3)Section 44B

…Production Testing Services Inc. vs. DCIT(IT) 1 ITA NO. 1782/Mum/2016 – A.Y. 2011-12 IN THE INCOME TAX APPELLATE TRIBUNAL ‘L’ BENCH, MUMBAI BEFORE SHRI R.C SHARMA, AM AND SHRI RAVISH SOOD, JM आयकर अपील सं./ I.T.A. No. 1782/Mum/2015 (निर्धारण वर्ा / Assessment Year: 2011-12) Production Testing Services Inc. DCIT (IT), 3(3)(2)Floor, Sindia House, Ground Floor, Ballard C/o. Madhav Joshi & Associates बिधम/ Estate, Mumbai – 400 038. A-1, Koteshwar Niwas, Gr. Floor, Vs. Subhash Road, Ville Parle (E), Mumbai – 400 057 स्थामीरेखासं./ जीआइआयसं./ PAN/GIR No. AAFCP5834R (अपीलाथी/Appellant) (प्रत्यथी / Respondent : अपीलाथ…

Technip Uk Ltd., Gurgaon vs. DIT, New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 4284/DEL/2013[2008-09]Status: DisposedITAT Delhi24 Apr 2017AY 2008-09

Bench: Shri R.K. Panda & Smt. Beena A. Pillai[Assessment Year: 2008-09] Technip Uk Limited Vs. The D.I.T. C/O Bmr & Associates Llp International - Ii 22Nd Floor, Building No. 5 New Delhi Tower ‘A’, Dlf Cyber City, Dlf Phase Iii, Gurgaon Haryana Pan : Aacct 8268 N (Appellant) (Respondent)

For Appellant: Shri Ajay Vohra, AdvFor Respondent: Shri Anuj Arora, Sr- DR
Section 263Section 4Section 44BSection 44D

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI “D” BENCH, NEW DELHI BEFORE SHRI R.K. PANDA ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI, JUDICIAL MEMBER [Assessment Year: 2008-09] Technip UK Limited Vs. The D.I.T. C/o BMR & Associates LLP International - II 22nd Floor, Building No. 5 New Delhi Tower ‘A’, DLF Cyber City, DLF Phase III, Gurgaon Haryana PAN : AACCT 8268 N (Appellant) (Respondent) Assessee by: Shri Ajay Vohra, Adv Shri Anshul Sachar, Adv Shri Anuj Agarwal Revenue by: Shri Anuj Arora, Sr- DR Date of hearing : 24.01.2017 Date of pronouncement : 24.04.2017 ORDER PER R.K. PANDA, ACCOUNTANT MEMBER:- T…

Addl. DIT, Dehradun vs. Petroleum International Pte. Ltd., New Delhi

In the result, both the appeals of the Revenue stand

ITA 1157/DEL/2014[2009-10]Status: DisposedITAT Delhi11 Jul 2016AY 2009-10

Bench: Shri G.D. Agrawal. & Shri Chandra Mohan Gargassessment Year: 2009-10 Addl. Dit Vs. International Technical Services Llc International Taxation, C/O. S.P. Puri &”Co., Cas, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. Pan Aabc18736K Dehradun – 248001 (Appellant) (Respondent) Assessment Year: 2009-10 Addl. Dit Vs. Petroleum International Pte. Ltd. International Taxation, C/O. S.P. Puri &”Co., Cas, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. Pan Aaecp6377J Dehradun – 248001 (Appellant) (Respondent)

For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT(DR)
Section 144BSection 144C(5)Section 44BSection 44D

…DELHI BENCH ‘F’ NEW DELHI BEFORE SHRI G.D. AGRAWAL. VICE PRESIDENT AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER Assessment Year: 2009-10 Addl. DIT vs. International Technical Services LLC International Taxation, C/o. S.P. Puri &”Co., CAs, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. PAN AABC18736K Dehradun – 248001 (Appellant) (Respondent) Assessment Year: 2009-10 Addl. DIT vs. Petroleum International Pte. Ltd. International Taxation, C/o. S.P. Puri &”Co., CAs, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. PAN AAECP6377J Dehradun – 248001 (Appellant…

Addl. DIT, Dehradun vs. International Technical Services Llc, New Delhi

In the result, both the appeals of the Revenue stand

ITA 1156/DEL/2014[2009-10]Status: DisposedITAT Delhi11 Jul 2016AY 2009-10

Bench: Shri G.D. Agrawal. & Shri Chandra Mohan Gargassessment Year: 2009-10 Addl. Dit Vs. International Technical Services Llc International Taxation, C/O. S.P. Puri &”Co., Cas, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. Pan Aabc18736K Dehradun – 248001 (Appellant) (Respondent) Assessment Year: 2009-10 Addl. Dit Vs. Petroleum International Pte. Ltd. International Taxation, C/O. S.P. Puri &”Co., Cas, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. Pan Aaecp6377J Dehradun – 248001 (Appellant) (Respondent)

For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT(DR)
Section 144BSection 144C(5)Section 44BSection 44D

…DELHI BENCH ‘F’ NEW DELHI BEFORE SHRI G.D. AGRAWAL. VICE PRESIDENT AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER Assessment Year: 2009-10 Addl. DIT vs. International Technical Services LLC International Taxation, C/o. S.P. Puri &”Co., CAs, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. PAN AABC18736K Dehradun – 248001 (Appellant) (Respondent) Assessment Year: 2009-10 Addl. DIT vs. Petroleum International Pte. Ltd. International Taxation, C/o. S.P. Puri &”Co., CAs, Aayakar Bhawan, 4/18, Asaf Ali Road 13A-Subhash Road New Delhi – 110 002. PAN AAECP6377J Dehradun – 248001 (Appellant…