CIT v. Ratanabad Co-operative Housing Society Ltd.

81 Taxmann 257High Court1995#18399 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2022.

Judgments citing CIT v. Ratanabad Co-operative Housing Society Ltd.

SHRI VAJAPUR PATIDAR CO. OPARATIVE CREDIT SOCIETY LTD.,MEHSANA vs. THE ITO, WARD-5, PATAN

In the result appeal of the assessee is partly allowed

ITA 27/AHD/2022[2017-18]Status: DisposedITAT Ahmedabad11 May 2022AY 2017-18

Bench: Shri Waseem Ahmed & Shri Siddharatha Nautiyalआयकर अपील सं./Ita No. 27/Ahd/2022 िनधा"रण वष"/Asstt. Year: 2017-2018 Shri Vajapur Patidar Co. Operative Credit I.T.O., Society Limited, Vs. Ward-5, At. Vijapaur Po. Sanghpur, Patan. Ta. Vijapaur, Dist. Mehsana

For Appellant: NoneFor Respondent: Shri Umesh Agarwal, Sr.D.R
Section 80P(2)(d)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARATHA NAUTIYAL, JUDICIAL MEMBER आयकर अपील सं./ITA No. 27/AHD/2022 िनधा"रण वष"/Asstt. Year: 2017-2018 Shri Vajapur Patidar Co. Operative Credit I.T.O., Society Limited, Vs. Ward-5, At. Vijapaur Po. Sanghpur, Patan. Ta. Vijapaur, Dist. Mehsana PAN: AAMAS8935M (Applicant) (Respondent) Assessee by : None Revenue by : Shri Umesh Agarwal, Sr.D.R सुनवाई क" तारीख/Date of Hearing : 05/05/2022 घोषणा क" तारीख /Date of…

BARODA CITIZEN COMMUNITY CO. OP. CREDIT SCOIETY LTD.,,VADODARA vs. THE ITO, WARD-1(2)(2), VADODARA

In the result, the appeal filed by the assessee is partially allowed

ITA 996/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad01 Dec 2021AY 2013-14

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita Nos. 996 & 1051/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2013-14 & 2014-15 Baroda Citizen Community Co-Op. Credit I.T.O, Society Ltd., Vs. Ward-1(2)(2), 203, 2Nd Floor, Baroda. Ivory Terrace, R.C. Dutt Road, Vadodara.

For Appellant: Shri NoneFor Respondent: Shri Kamlesh Makwana, Sr. D.R
Section 143(2)Section 56Section 80P(2)(a)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 996 & 1051/AHD/2019 िनधा"रण वष"/Asstt. Years: 2013-14 & 2014-15 Baroda Citizen Community Co-op. Credit I.T.O, Society Ltd., Vs. Ward-1(2)(2), 203, 2nd Floor, Baroda. Ivory Terrace, R.C. Dutt Road, Vadodara. PAN: AAABB0436D (Applicant) (Respondent) Assessee by : Shri None Revenue by : Shri Kamlesh Makwana, Sr. D.R सुनवाई क" तारीख/Date of Hearing : 12/11/2021 घोषण…

BARODA CITIZEN COMMUNITY CO. OP. CREDIT SCOIETY LTD.,,VADODARA vs. THE ITO, WARD-1(2)(2), VADODARA

In the result, the appeal filed by the assessee is partially allowed

ITA 1051/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad01 Dec 2021AY 2014-15

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita Nos. 996 & 1051/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2013-14 & 2014-15 Baroda Citizen Community Co-Op. Credit I.T.O, Society Ltd., Vs. Ward-1(2)(2), 203, 2Nd Floor, Baroda. Ivory Terrace, R.C. Dutt Road, Vadodara.

For Appellant: Shri NoneFor Respondent: Shri Kamlesh Makwana, Sr. D.R
Section 143(2)Section 56Section 80P(2)(a)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 996 & 1051/AHD/2019 िनधा"रण वष"/Asstt. Years: 2013-14 & 2014-15 Baroda Citizen Community Co-op. Credit I.T.O, Society Ltd., Vs. Ward-1(2)(2), 203, 2nd Floor, Baroda. Ivory Terrace, R.C. Dutt Road, Vadodara. PAN: AAABB0436D (Applicant) (Respondent) Assessee by : Shri None Revenue by : Shri Kamlesh Makwana, Sr. D.R सुनवाई क" तारीख/Date of Hearing : 12/11/2021 घोषण…

DHOLASAN DUDH UTPADAK SAHAKARI MANDALI LTD,MEHSANA vs. ITO, WARD-1, MEHSANA

In the result the appeal filed by the assessee is allowed

ITA 224/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad28 Oct 2021AY 2015-16

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita No. 224/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2015-16 Dholasan Dudh Utpadak Sahkari Mandli I.T.O., Ltd., Vs. Ward-1, At & Po Dholasan, Mehsana. Tal. & Dist., Mehsana-382732. Pan: Bpkpp9036F

For Appellant: Shri M.M. Salvi, A.RFor Respondent: Shri Purushottam Kumar, Sr.D.R
Section 80P

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 224/AHD/2019 िनधा"रण वष"/Asstt. Year: 2015-16 Dholasan Dudh Utpadak Sahkari Mandli I.T.O., Ltd., Vs. Ward-1, At And PO Dholasan, Mehsana. Tal. & Dist., Mehsana-382732. PAN: BPKPP9036F (Applicant) (Respondent) Assessee by : Shri M.M. Salvi, A.R Revenue by : Shri Purushottam Kumar, Sr.D.R सुनवाई क" तारीख/Date of Hearing : 24/09/2021 घोषणा क" तारीख /Date of Pronounce…

JAVED ABDULSAMED KURESHI,,BANASKANTHA vs. ITO, WARD-2, , PALANPUR

In the result the appeal filed by the assessee is allowed

ITA 2549/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad28 Oct 2021AY 2013-14

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita No. 224/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2015-16 Dholasan Dudh Utpadak Sahkari Mandli I.T.O., Ltd., Vs. Ward-1, At & Po Dholasan, Mehsana. Tal. & Dist., Mehsana-382732. Pan: Bpkpp9036F

For Appellant: Shri M.M. Salvi, A.RFor Respondent: Shri Purushottam Kumar, Sr.D.R
Section 80P

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 224/AHD/2019 िनधा"रण वष"/Asstt. Year: 2015-16 Dholasan Dudh Utpadak Sahkari Mandli I.T.O., Ltd., Vs. Ward-1, At And PO Dholasan, Mehsana. Tal. & Dist., Mehsana-382732. PAN: BPKPP9036F (Applicant) (Respondent) Assessee by : Shri M.M. Salvi, A.R Revenue by : Shri Purushottam Kumar, Sr.D.R सुनवाई क" तारीख/Date of Hearing : 24/09/2021 घोषणा क" तारीख /Date of Pronounce…

CIT v. Ratanabad Co-operative Housing Society Ltd. (81 Taxmann 257) — Cited in 5 Judgments | BharatTax