CIT v. Oasis Hospitalities P. Roshan Di Hatti V CIT Ltd.

333 ITR 107Reported decision2011#6073 most cited
19

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

Judgments citing CIT v. Oasis Hospitalities P. Roshan Di Hatti V CIT Ltd.

CIT v. Oasis Hospitalities P. Roshan Di Hatti V CIT Ltd. (333 ITR 107) — Cited in 19 Judgments | BharatTax