CIT v. Nirma Chemicals Works (P.) Ltd.

182 Taxmann.com 183High Court2009#23242 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 143(3)Section 147 Section 263 Section 263(1)Section 68

Judgments citing CIT v. Nirma Chemicals Works (P.) Ltd.

M/S. Blueray Trading Pvt Ltd., Maharastra vs. The Pr. CIT (Central), Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 219/AHD/2021[2010-11]Status: DisposedITAT Ahmedabad22 May 2025AY 2010-11

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri K C Thaker, A.RFor Respondent: Shri V. Nandakumar, CIT DR

Section 143(3)Section 263Section 263(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.219/Ahd/2021 (Assessment Year: 2010-11) Blueray Trading Pvt. Ltd., Vs. Principal Commissioner of 306, Snehadisha, Nr. Dnyansadhana Income Tax (Central), College, Parab Wadi, Thane-400604 Ahmedabad [PAN No.AAFCM8859D] (Appellant) .. (Respondent) Appellant by : Shri K C Thaker, A.R. Respondent by: Shri V. Nandakumar, CIT DR Date of Hearing 25.02.2025 22.05.2025 Date of Pronouncement O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been f…

Shri Bhawani Shankar Parashar, Indore vs. The DCIT/ACIT 1 (2), Indore

In the result, appeal of assessee is allowed

ITA 411/IND/2022[2012-13]Status: DisposedITAT Indore21 Jun 2023AY 2012-13

Bench: Shri Vijay Pal Rao & Shri B.M. Biyanishri Bhawani Shankar Pr. Cit-1 Prashar Indore 28, Lasudia Mori, Vijay Vs. Nagar, Indore (Appellant / Assessee) (Respondent/ Revenue) Pan: Bgbpp 2475 G Assessee By Shri S.N. Agrawal, Ar Revenue By Shri P.K. Mishra, Cit-Dr Date Of Hearing 02.05.2023 Date Of Pronouncement 21.06.2023

Section 263

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER Shri Bhawani Shankar Pr. CIT-1 Prashar Indore 28, Lasudia Mori, Vijay Vs. Nagar, Indore (Appellant / Assessee) (Respondent/ Revenue) PAN: BGBPP 2475 G Assessee by Shri S.N. Agrawal, AR Revenue by Shri P.K. Mishra, CIT-DR Date of Hearing 02.05.2023 Date of Pronouncement 21.06.2023 O R D E R Per Vijay Pal Rao, JM: This appeal by the assessee is directed against the revision order dated 18.02.2022 of Pr. Commissioner of Income Tax (in…

M/S Greenwell Orchards, Ahmedabad vs. The Pr.CIT-3, Ahmedabad

In the result, appeal filed by the Assessee is allowed

ITA 695/AHD/2019[2009-10]Status: DisposedITAT Ahmedabad05 Aug 2022AY 2009-10

For Appellant: Shri S.N. Soparkar, A.R. and Shri Parin Shah, A.RFor Respondent: Shri A.P. Singh, CIT/DR

Section 10Section 143Section 143(3)Section 147Section 148Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year 2009-10 M/s. Greenwell Orchards The Principal Nr. Gujarat Bottling, Commissioner of Rakhiyal Road, Rakhiyal, Vs Income Tax - 3, Ahmedabad Ahmedabad (Respondent) PAN: AABFG4602M (Appellant) Appellant by : Shri S.N. Soparkar, A.R. and Shri Parin Shah, A.R. Respondent by : Shri A.P. Singh, CIT/DR. Date of hearing : 22-06-2022 Date of pronouncement : 26-08-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:- This appeal is filed by the as…