CIT v. Maheshchandra G. Vakil

220 Taxmann 166Reported decision#10385 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2021.

Judgments citing CIT v. Maheshchandra G. Vakil

MOHANLAL KHANDELWAL,INDORE vs. THE ITO-4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 8/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

RADHESHYAM KHANDELWAL,INDORE vs. ACIT4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 7/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SMT. RUKMANI KHANDELWAL,INDORE vs. ITO-4(3), INDORE

In the result, all the captioned appeals filed by different

ITA 30/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SHRI SURESH KHANDELWAL,INDORE vs. THE ITO-4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 29/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SMT. SANDHYA KHANDELWAL,INDORE vs. ITO 4(3), INDORE

In the result, all the captioned appeals filed by different

ITA 113/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SEEMA TAYAL,DELHI vs. ITO, WARD-3(2), NEW DELHI

In the result, the appeal of the assessee is allowed

ITA 1132/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Jun 2019AY 2014-15

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2014-15

For Appellant: Shri Salil Agarwal, AdvFor Respondent: Shri S.S. Rana, CIT (DR)
Section 10Section 115BSection 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2014-15 Seema Tayal ITO, Ward-3(2) B-184, B-Block, New Delhi. Surajmal Vihar, Delhi – 110 092 Vs. PAN AAFPT5907N (Appellant) (Respondent) Assessee by: Shri Salil Agarwal, Adv. Shri Shailesh Gupta, Adv. Department by : Shri S.S. Rana, CIT (DR) Date of Hearing 28/05/2019 Date of 28/06/2019 pronouncement O R D E R PER AMIT SHUKLA, J.M The aforesaid appeal has been filed by the assessee against the impugned order dated 19.12.2017, passed Ld. Commissioner of Income…

ASHA LUTHRA,NEW DELHI vs. ITO, WARD- 51(5), NEW DELHI

In the result, the appeal of all the above four assessees, namely, Smt

ITA 6483/DEL/2017[2014-15]Status: DisposedITAT Delhi28 Jun 2019AY 2014-15

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2014-15

For Appellant: Shri Salil Agarwal, AdvFor Respondent: Shri S.S. Rana, CIT(DR) and Shri F.R. Meena, Sr. DR
Section 10Section 10(38)Section 115BSection 143(3)Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2014-15 Swati Luthra, ITO, Ward-51(5) 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 Vs. (Appellant) (Respondent) Asstt. Year: 2014-15 Shruti Luthra ITO, Ward-51(5) New Delhi. 41, D.B. Gupta Road,Karol Bagh, Vs. New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Namrata Sehgal Luthra ITO, Ward-51(5) Vs. 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Ms. Asha Luthra,…

NAMRATA SEHGAL LUTHRA,NEW DELHI vs. ITO, WARD- 51(5), NEW DELHI

In the result, the appeal of all the above four assessees, namely, Smt

ITA 6482/DEL/2017[2014-15]Status: PendingITAT Delhi28 Jun 2019AY 2014-15

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2014-15

For Appellant: Shri Salil Agarwal, AdvFor Respondent: Shri S.S. Rana, CIT(DR) and Shri F.R. Meena, Sr. DR
Section 10Section 10(38)Section 115BSection 143(3)Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2014-15 Swati Luthra, ITO, Ward-51(5) 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 Vs. (Appellant) (Respondent) Asstt. Year: 2014-15 Shruti Luthra ITO, Ward-51(5) New Delhi. 41, D.B. Gupta Road,Karol Bagh, Vs. New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Namrata Sehgal Luthra ITO, Ward-51(5) Vs. 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Ms. Asha Luthra,…

SHRUTI LUTHRA,NEW DELHI vs. ITO, WARD- 51(5), NEW DELHI

In the result, the appeal of all the above four assessees, namely, Smt

ITA 6481/DEL/2017[2014-15]Status: DisposedITAT Delhi28 Jun 2019AY 2014-15

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2014-15

For Appellant: Shri Salil Agarwal, AdvFor Respondent: Shri S.S. Rana, CIT(DR) and Shri F.R. Meena, Sr. DR
Section 10Section 10(38)Section 115BSection 143(3)Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2014-15 Swati Luthra, ITO, Ward-51(5) 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 Vs. (Appellant) (Respondent) Asstt. Year: 2014-15 Shruti Luthra ITO, Ward-51(5) New Delhi. 41, D.B. Gupta Road,Karol Bagh, Vs. New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Namrata Sehgal Luthra ITO, Ward-51(5) Vs. 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Ms. Asha Luthra,…

SWATI LUTHRA,NEW DELHI vs. ITO, WARD- 51(5), NEW DELHI

In the result, the appeal of all the above four assessees, namely, Smt

ITA 6480/DEL/2017[2014-15]Status: DisposedITAT Delhi28 Jun 2019AY 2014-15

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2014-15

For Appellant: Shri Salil Agarwal, AdvFor Respondent: Shri S.S. Rana, CIT(DR) and Shri F.R. Meena, Sr. DR
Section 10Section 10(38)Section 115BSection 143(3)Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2014-15 Swati Luthra, ITO, Ward-51(5) 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 Vs. (Appellant) (Respondent) Asstt. Year: 2014-15 Shruti Luthra ITO, Ward-51(5) New Delhi. 41, D.B. Gupta Road,Karol Bagh, Vs. New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Namrata Sehgal Luthra ITO, Ward-51(5) Vs. 41, D.B. Gupta Road, New Delhi. Karol Bagh, New Delhi – 110 005 (Appellant) (Respondent) Asstt. Year 2014-15 Ms. Asha Luthra,…

CIT v. Maheshchandra G. Vakil (220 Taxmann 166) — Cited in 10 Judgments | BharatTax