CIT v. Jagadishprasad Mohanlal Joshi

99 Taxmann.com 288Supreme Court of India2018#8576 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 367,154 Indian tax judgments — from 2021 to 2025.

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Judgments citing CIT v. Jagadishprasad Mohanlal Joshi