CIT v. Is G.S. Atwal & Co.

67 Taxmann 520High Court2003#18176 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2019.

Judgments citing CIT v. Is G.S. Atwal & Co.

DCIT Cir. 13(2)(2), Mumbai vs. Sharan Hospitality Pvt. Ltd., Mumbai

In the result, Revenue’s appeal is dismissed

ITA 5867/MUM/2016[2012-13]Status: DisposedITAT Mumbai11 Oct 2019AY 2012-13

Bench: S/Shri Saktijit Dey & N K Pradhanassessment Year 2012-13 Deputy Cit 13(2)(2), M/S. Sharan Hospitality Pvt Ltd., Mumbai. Gr. Floor, Gys Infinity, Vs. Paranjpe B Scheme, Subhash Road, Vile Parle (E), Mumbai 400 057. Pan Aagcs8608F (Appellant) (Respondent)

For Appellant: Ms. Vidisha KalraFor Respondent: Ms. Priyanka Jain & Shri Bhavik Desai

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI Before S/Shri Saktijit Dey, Judicial Member & N K Pradhan, Accountant Member Assessment Year 2012-13 Deputy CIT 13(2)(2), M/s. Sharan Hospitality Pvt Ltd., Mumbai. Gr. Floor, GYS Infinity, Vs. Paranjpe B Scheme, Subhash Road, Vile Parle (E), Mumbai 400 057. PAN AAGCS8608F (Appellant) (Respondent) Appellant By : Ms. Vidisha Kalra Respondent By : Ms. Priyanka Jain & Shri Bhavik Desai. Date of Hearing :05.08.2019 Date of Pronouncement : 11.10.2019 O R D E R Per Saktijit Dey, Judicial Member: This is an appeal by the Revenue against order, dated 18…

ACIT, Central Circle - 1(1), Kolkata vs. M/S. Orissa Manganese & Minerals Ltd., Kolkata

In the result, the appeal filed by the Revenue is partly allowed

ITA 2153/KOL/2017[2013-14]Status: DisposedITAT Kolkata20 Dec 2018AY 2013-14

Bench: Sh. P.M.Jagtap & Sh. S.S.Viswanethra Ravi

…ITA Nos.2150 to 2154/KOL/2017 (AYs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SH. P.M.JAGTAP, VICE PRESIDENT & SH. S.S.VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.2150 to 2154/KOL/2017 (ASSESSMENT YEARs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) vs ACIT, M/s. Orissa Manganese & Central Circle-1(1), Minerals Ltd. Aayakar Bhawan, 110, 1. 14, N.S.Road, 2nd Floor, Shantipally, 3rd Floor, Kolkata-700001. Kolkata-700107. PAN-AAACO3635J (Appellant) (Respondent) Appellant by Md. Usman, CIT DR & Robin Choudhury, Addl. CIT, Sr.DR Respondent by A.K…

ACIT, Central Circle - 1(1), Kolkata vs. M/S. Orissa Manganese & Minerals Ltd., Kolkata

In the result, the appeal filed by the Revenue is partly allowed

ITA 2152/KOL/2017[2012-13]Status: DisposedITAT Kolkata20 Dec 2018AY 2012-13

Bench: Sh. P.M.Jagtap & Sh. S.S.Viswanethra Ravi

…ITA Nos.2150 to 2154/KOL/2017 (AYs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SH. P.M.JAGTAP, VICE PRESIDENT & SH. S.S.VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.2150 to 2154/KOL/2017 (ASSESSMENT YEARs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) vs ACIT, M/s. Orissa Manganese & Central Circle-1(1), Minerals Ltd. Aayakar Bhawan, 110, 1. 14, N.S.Road, 2nd Floor, Shantipally, 3rd Floor, Kolkata-700001. Kolkata-700107. PAN-AAACO3635J (Appellant) (Respondent) Appellant by Md. Usman, CIT DR & Robin Choudhury, Addl. CIT, Sr.DR Respondent by A.K…

ACIT, Central Circle - 1(1), Kolkata vs. M/S. Orissa Manganese & Minerals Ltd., Kolkata

In the result, the appeal filed by the Revenue is partly allowed

ITA 2150/KOL/2017[2009-10]Status: DisposedITAT Kolkata20 Dec 2018AY 2009-10

Bench: Sh. P.M.Jagtap & Sh. S.S.Viswanethra Ravi

…ITA Nos.2150 to 2154/KOL/2017 (AYs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SH. P.M.JAGTAP, VICE PRESIDENT & SH. S.S.VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.2150 to 2154/KOL/2017 (ASSESSMENT YEARs-2009-10, 2010-11, 2012-13, 2013-14 & 2014-15) vs ACIT, M/s. Orissa Manganese & Central Circle-1(1), Minerals Ltd. Aayakar Bhawan, 110, 1. 14, N.S.Road, 2nd Floor, Shantipally, 3rd Floor, Kolkata-700001. Kolkata-700107. PAN-AAACO3635J (Appellant) (Respondent) Appellant by Md. Usman, CIT DR & Robin Choudhury, Addl. CIT, Sr.DR Respondent by A.K…

D.C.I.T Cir - 6, Kolkata. vs. M/S Turner Morrison Ltd., Kolkata

In the result, the appeal of the Revenue as well as assessee both are partly allowed as indicated above

ITA 297/KOL/2013[2009-10]Status: DisposedITAT Kolkata12 Sept 2018AY 2009-10

Bench: Shri P.M. Jagtap & Shri S.S. Viswanethra Ravi

…I.T.A. No 297/KOL/2013 Assessment year: 2009-2010 & I.T.A. No. 161/KOL/2013 Assessment year: 2009-2010 Page 1 of 23 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘D’ BENCH, KOLKATA Before Shri P.M. Jagtap, Accountant Member & Shri S.S. Viswanethra Ravi, Judicial Member I.T.A. No. 297/KOL/2013 Assessment Year: 2009-2010 Deputy Commissioner of Income Tax,..............................................Appellant Circle-6, Kolkata, Aayakar Bhawan, Room No.17, 6th Floor, P-7, Chowringhee Square, Kolkata-700 069 -Vs.- M/s. Turner Morrison Limited,........................................................Responde…