CIT v. Gangeshwari (Cal.) Metals Pvt Ltd.

106 ITR 682High Court1977#5252 most cited
22

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2023.

Issues it is cited on

section 31paper companysection 251(2)share capital and share premiumsource of sourcecreditworthiness of the creditorsection 251(1)(a)live linkadmission of additional evidenceentry operatorshare application moneyaddition u/s 68

Judgments citing CIT v. Gangeshwari (Cal.) Metals Pvt Ltd.

ATUL MODI,NEW DELHI vs. ACIT, CIRCLE- 29(1), NEW DELHI

In the result, the appeal of the assessee is dismissed ex- parte

ITA 1605/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Jan 2023AY 2014-15

Bench: Shri Pradip Kumar Kedia & Shri Anubhav Sharma

For Appellant: NoneFor Respondent: Shri Kanv Bali, Sr.DR
Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” DELHI BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI ANUBHAV SHARMA, JUDICIAL MEMBER I.T.A No.1605/DEL/2018 Assessment Year 2014-15 Shri Atul Modi, v. ACIT, Circle-29(1), 22, Lower Ground Floor, New Delhi. Siri Fort Road, New Delhi. TAN/PAN: AMDPM1864F (Appellant) (Respondent) Appellant by: None Respondent by: Shri Kanv Bali, Sr.DR Date of hearing: 04 01 2023 Date of pronouncement: 04 01 2023 O R D E R PER PRADIP KUMAR KEDIA, A.M.: The captioned appeal has been filed by the Assessee against the order of the Commissioner of Income Tax (Appeals)-X…

SHRI KRISHNA S. CHAMANKAR ,MUMBAI vs. ACIT - 24(2), MUMBAI

Accordingly, the grounds raised by the assessee are allowed

ITA 7125/MUM/2019[2015-16]Status: DisposedITAT Mumbai27 Jul 2021AY 2015-16

Bench: Hon’Ble Shri Amarjeet Singh, Jm & Hon’Ble Shri Manoj Kumar Aggarwal, Am (Hearing Through Video Conferencing Mode) आयकरअपील िं./ I.T.A. No.7125/Mum/2019 (धििाारण वर्ा / Assessment Year: 2015-16) Shri Krishna S. Chamankar Acit – 24(2), R. No. 613, 6Th Floor, Piramal A-1001, Aditi C.H.S.L, Svp Nagar, बिाम/ Versova Telex, Andheri (West) Chambers, Lalbaug, Parel, Mumbai-400 053 Mumbai-400 012 Vs.

For Appellant: Shri Anil Sathe, Ld. ARFor Respondent: Shri Gurbinder Singh, Ld. DR
Section 143(1)Section 143(2)

…ng case laws in support of his contentions: • Supreme Court in case of CIT vs. Mohanakala (2007) 291 ITR 278/161 Taxman 169 • RoshanDi Haiti vs. CIT (1977) 107 ITR 938 (SC) • A. Govindarajulumudaliar vs. CIT (1958) 34 ITR 807 (SC) • Sikri& Co. P. Ltd. vs. CIT 106 ITR 682, 688 CIT vs. KulwantKaur 121 ITR 914, CIT vs. Sahibganj Electric Cables P. Ltd. 115 ITR 408, 414. 4.1.4 After carefully going through the submissions of the appellant as well as the views enumerated by me AO, I am of the considered opinion that the AO has erred in his judgement while passing the Assessment Order. The appellant has substantially…

KASPER INFORMATION TECHNOLOGY PVT. LTD.,NEW DELHI vs. ITO WARD-14(2), NEW DELHI

ITA 9357/DEL/2019[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO WARD - 14(2), NEW DELHI vs. KASPER INFORMATION TECHNOLOGY PVT LTD, NEW DELHI

ITA 9287/DEL/2019[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO WARD - 13(3), NEW DELHI vs. JINGLE BELLS ALUMINIUM PVT. LTD., NEW DELHI

ITA 5527/DEL/2019[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

JINGLE BELLS ALUMINIUM,NEW DELHI vs. ITO WARD - 13(3), NEW DELHI

ITA 5397/DEL/2019[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

KASPER INFORMATION TECHNOLOGY P.LTD,NEW DELHI vs. ITO, WARD-14(2), NEW DELHI

ITA 510/DEL/2019[2013-14]Status: DisposedITAT Delhi18 Mar 2021AY 2013-14

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

LANDSKY REAL ESTATES P.LTD,NEW DELHI vs. ITO, WARD-15(1), NEW DELHI

ITA 509/DEL/2019[2013-14]Status: DisposedITAT Delhi18 Mar 2021AY 2013-14

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, WARD-7(1), NEW DELHI vs. DELIGHT RESORTS P.LTD, GHAZIABAD

ITA 6401/DEL/2017[2014-15]Status: DisposedITAT Delhi18 Mar 2021AY 2014-15

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, WARD-7(1), NEW DELHI vs. DELIGHT RESORTS P.LTD, NEW DELHI

ITA 5974/DEL/2017[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

M/S GLOBUS REAL INFRA PVT. LTD.,,NEW DELHI vs. DCIT, NEW DELHI

ITA 2920/DEL/2017[2013-14]Status: DisposedITAT Delhi18 Mar 2021AY 2013-14

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ACIT, NEW DELHI vs. M/S. STAR LIGHT CONSUMER ELECTRONICS PVT. LTD., NEW DELHI

ITA 6070/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ACIT, NEW DELHI vs. M/S. SUPERSTAR AGENCY PVT. LTD., NEW DELHI

ITA 5832/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ACIT, NEW DELHI vs. M/S. SUR BUILDCON PVT. LTD., NEW DELHI

ITA 5831/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S STYLISH CONSTRUCTION PVT. LTD.,, NEW DELHI

ITA 5744/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S. SUKHNA REAL ESTATE PVT. LTD., GHAZIABAD

ITA 5742/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S. SUKHNA STEEL PVT. LTD., NEW DELHI

ITA 5741/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S. SUNLIGHT TOUR AND TRAVELS PVT. LTD., SAHIBABAD

ITA 5740/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S. SINTEX CONSUMERS ELECTRONICS PVT. LTD., DELHI

ITA 5736/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

ITO, NEW DELHI vs. M/S. SUPREME PLACEMENT SERVICES PVT. LTD., NEW DELHI

ITA 5650/DEL/2016[2012-13]Status: DisposedITAT Delhi18 Mar 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi

…hankar Industries V CIT and Alloys Ltd and (1978) 114 ITR 689 (Cal.) Others 206 taxmann 254 • Oriental Wire Industries P Delhi Ltd. V CIT (1981) 131 ITR 688 • CIT V Gangeshwari (Cal.) Metals Pvt Ltd (2013) 30 • Sikri & Co. Pvt Ltd V CIT taxmann.com 328 (1977) 106 ITR 682 (Cal.) • CIT V Oasis Hospitalities • VeljiDeoraj& Co. V CIT (2011) 333 ITR 119 (1968) 68 ITR 708 (Bom.) (Delhi) • KM Sandhu & Sons Pvt Ltd V • ITO V Neelkanth CIT (1999) 239 ITR 77 (Cal.) Finbuild ITA No. • CIT V Kerala Roadlines 2821/Del/2009 dated Corporation 01/04/2015 • Roshan Di Hatti V CIT • ITO V NC Cables Ltd 4122/Del/2009 • ITO V Rakam M…

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